High Courts19 Dec 1984
Commissioner of Wealth-tax, Andhra Pradesh Vs M. Balaramakrishna Commissioner of Wealth-tax Vs M. Rama Chandra Srinivasa Rao Commissioner of Wealth-tax Vs M. Subba Rao
Andhra Pradesh High Court · (1986) 159 ITR 832
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,469 of 1,751
High Courts18 Dec 1984
M. Ramanamma Vs Commissioner of Wealth Tax
Andhra Pradesh High Court · (1987) 59 CTR 206 : (1986) 157 ITR 555 : (1985) 23 TAXMAN 197
Income Tax Act, 1961 — Section 66, 66(1)Wealth Tax Act, 1957 — Section 16(3), 17, 17(1), 17(1A), 17(1B)
High Courts17 Dec 1984
Late Gulam Ali Khan Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1987) 165 ITR 228
Income Tax Act, 1961 — Section 45, 53, 54
High Courts14 Dec 1984
Chalapathi Venkayamma Vs Controller of Estate Duty
Andhra Pradesh High Court · (1987) 163 ITR 81
Estate Duty Act, 1953 — Section 10
High Courts13 Dec 1984
Commissioner of Income Tax Vs Arya Vysya Kalyana Nilaya Sangam
Andhra Pradesh High Court · (1986) 159 ITR 324
Income Tax Act, 1961 — Section 11, 13(1), 2(15)
High Courts12 Dec 1984
Perla Krishna Rao Vs Income Tax Officer and Another
Andhra Pradesh High Court · (1986) 54 CTR 207 : (1986) 159 ITR 299
Income Tax Act, 1961 — Section 139, 147, 148
High Courts11 Dec 1984
Veeramchaneni Raghavendra Rao Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (1985) 1 APLJ 383 : (1985) CriLJ 1009
Constitution of India, 1950 — Article 142, 145, 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 389, 401, 426, 432, 433Penal Code, 1860 (IPC) — Section 149, 302, 392, 393, 394
High Courts11 Dec 1984
Income Tax Officer Vs K.R. Yellagowd and Others
Andhra Pradesh High Court · (1991) 187 ITR 255
Income Tax Act, 1961 — Section 276C(1), 277
High Courts11 Dec 1984
Veeramchaneni Raghavendra Rao Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1985) 1 APLJ 383 : (1985) CriLJ 1009
Criminal Procedure Code, 1973 (CrPC) — Section 389, 401, 426, 432, 432(5)Penal Code, 1860 (IPC) — Section 149
High Courts10 Dec 1984
Meesarapu Mary Ratnam Vs Measarapu Babu Rao
Andhra Pradesh High Court · AIR 1985 AP 340 : (1985) 1 APLJ 1
Divorce Act, 1869 — Section 10, 17, 50, 55
High Courts07 Dec 1984
Associated Cement Company Ltd. Vs The Government of Andhra Pradesh Kesoram Cements, Kesoram Industries and Cotton Mills Ltd. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1985) 2 APLJ 266 : (1985) 58 STC 223
Andhra Pradesh General Sales Tax Act, 1957 — Section 15, 2, 2(1), 28, 3
High Courts07 Dec 1984
State Bank of Hyderabad Vs Nagabhushanam and Another
Andhra Pradesh High Court · (1985) 2 APLJ 3 : (1986) 60 CompCas 740
Contract Act, 1872 — Section 126Negotiable Instruments Act, 1881 (NI) — Section 36
High Courts05 Dec 1984
K. Shakunthala Vs Andhra Pradesh Housing Board Gruhakalpa, Hyderabad and Others
Andhra Pradesh High Court · AIR 1986 AP 251
Andhra Pradesh Housing Board Act, 1956 — Section 52, 53Constitution of India, 1950 — Article 226
High Courts05 Dec 1984
Modi Rubber Ltd. Vs The Regional Director, ESI Corporation
Andhra Pradesh High Court · (1985) 2 APLJ 100 : (1988) 1 LLJ 9
Employees State Insurance Act, 1948 — Section 1(5), 2(9), 38
High Courts05 Dec 1984
The Karimnagar District Recognised Schools Managements Association, Karimnagar Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1984) 12 AP CK 0002
Constitution of India, 1950 — Article 14, 226
High Courts04 Dec 1984
Union Bank of India, Guntur Vs Dhanakula Venkataramiah and Others
Andhra Pradesh High Court · AIR 1985 AP 375
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 12
High Courts04 Dec 1984
Commissioner of Income Tax Vs S. Subba Reddy
Andhra Pradesh High Court · (1985) 49 CTR 291 : (1986) 159 ITR 120 : (1985) 22 TAXMAN 344
Income Tax Act, 1961 — Section 37, 5, 67(3)
High Courts04 Dec 1984
Aditya Minerals Private Limited Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1987) 167 ITR 774
Income Tax Act, 1961 — Section 256(2), 37(1)
High Courts01 Dec 1984
Vinnyallore Industries Ltd. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1986) 162 ITR 881
Income Tax Act, 1961 — Section 80J
High Courts29 Nov 1984
Commissioner of Income Tax, Andhra Pradesh Vs Phabiomal and Sons
Andhra Pradesh High Court · (1986) 158 ITR 773
Income Tax Act, 1961 — Section 185, 185(1)Partnership Act, 1932 — Section 4