High Courts18 Feb 1985

Jayantilal Goel Vs Zubeda Khanum

Andhra Pradesh High Court · AIR 1986 AP 120

Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 65Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts04 Feb 1985

In Re: Hussain Saheb

Andhra Pradesh High Court · (1985) 02 AP CK 0021

Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts04 Feb 1985

State of Andhra Pradesh and Another Vs Kannan Narayan

Andhra Pradesh High Court · AIR 1985 AP 343 : (1985) 3 APLJ 140

Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 15(1), 3Constitution of India, 1950 — Article 14, 371Medical Colleges Government Dental Colleges Rules, 1983 — Rule 4, 7(9)