Commissioner of Income Tax Vs Southern India Mining and Slab Company
Andhra Pradesh High Court · (1988) 171 ITR 193
COURT ARCHIVE
35,019 judgments · page 1,452 of 1,751
Andhra Pradesh High Court · (1988) 171 ITR 193
Andhra Pradesh High Court · AIR 1988 AP 191
Andhra Pradesh High Court · (1989) 175 ITR 266 : (1988) 37 TAXMAN 205
Andhra Pradesh High Court · AIR 1988 AP 28
Andhra Pradesh High Court · (1987) 31 TAXMAN 201
Andhra Pradesh High Court · (1988) 169 ITR 35
Andhra Pradesh High Court · (1987) 01 AP CK 0021
Andhra Pradesh High Court · (1988) 32 ELT 333
Andhra Pradesh High Court · (1987) 64 CTR 171 : (1987) 167 ITR 482 : (1987) 31 TAXMAN 399
Andhra Pradesh High Court · (1987) 63 CTR 166 : (1987) 167 ITR 643
Andhra Pradesh High Court · AIR 1987 AP 110 : (1987) 1 APLJ 330
Andhra Pradesh High Court · (1990) 68 CompCas 411
Andhra Pradesh High Court · (1987) 166 ITR 543
Andhra Pradesh High Court · (1987) 62 CTR 189 : (1988) 170 ITR 332
Andhra Pradesh High Court · AIR 1987 AP 166 : (1987) 1 APLJ 195
Andhra Pradesh High Court · (1987) 166 ITR 543
Andhra Pradesh High Court · (1988) ACJ 430 : (1990) 67 CompCas 110
Andhra Pradesh High Court · AIR 1989 AP 30
Andhra Pradesh High Court · (1987) 66 STC 120
Andhra Pradesh High Court · (1987) 2 ACC 563