Mirza Muzamdar Hussain Vs Dodla Bhaskara Reddy and Others
Andhra Pradesh High Court · AIR 1988 AP 13
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35,019 judgments · page 1,445 of 1,751
Andhra Pradesh High Court · AIR 1988 AP 13
Andhra Pradesh High Court · (1988) 35 ELT 33
Andhra Pradesh High Court · (1988) 2 ACC 218 : (1988) ACJ 650 : (1988) 1 APLJ 357
Andhra Pradesh High Court · (1988) 1 LLJ 207
Andhra Pradesh High Court · AIR 1989 AP 81
Andhra Pradesh High Court · (1988) 70 STC 151
Andhra Pradesh High Court · AIR 1988 AP 9
Andhra Pradesh High Court · AIR 1988 AP 66
Andhra Pradesh High Court · (1988) ACJ 533
Andhra Pradesh High Court · (1989) 72 STC 317
Andhra Pradesh High Court · (1988) 68 STC 220
Andhra Pradesh High Court · (1991) 2 ALT 179
Andhra Pradesh High Court · (1988) 1 LLJ 83
Andhra Pradesh High Court · AIR 1988 AP 278 : (1988) 15 ECC 87 : (1987) 12 ECR 1080 : (1987) 32 ELT 314
Andhra Pradesh High Court · (1987) 169 ITR 412
Andhra Pradesh High Court · AIR 1988 AP 129
Andhra Pradesh High Court · AIR 1989 AP 39
Andhra Pradesh High Court · AIR 1988 AP 199
Andhra Pradesh High Court · (1988) 1 ACC 403
Andhra Pradesh High Court · AIR 1989 AP 39