High Courts27 Jul 1987
M. Esthar Rani Vs M. Devadanam
Andhra Pradesh High Court · AIR 1988 AP 1
Divorce Act, 1869 — Section 10, 17
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,444 of 1,751
High Courts23 Jul 1987
International Packing Industry Vs Central Board of Excise and Customs
Andhra Pradesh High Court · (1989) 19 ECC 9 : (1987) 32 ELT 317
Central Excises and Salt Act, 1944 — Section 11A
High Courts22 Jul 1987
Kanamarlapudi Subba Rao Vs Commissioner of Wealth Tax
Andhra Pradesh High Court · (1988) 173 ITR 265
Wealth Tax Act, 1957 — Section 2, 27(1), 3, 3(2), 3(3)
High Courts22 Jul 1987
Gualior Palace Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1987) 34 TAXMAN 400
Income Tax Act, 1961 — Section 209A(1), 212(3), 256(1), 273(1)(b), 273(b)
High Courts22 Jul 1987Allowed
Safari Wines Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1987) 07 AP CK 0014
Income Tax Act, 1961 — Section 256(1), 260
High Courts22 Jul 1987
Commissioner of Income Tax Vs K. Venkateswerarao
Andhra Pradesh High Court · (1987) 35 TAXMAN 51
Income Tax Act, 1961 — Section 154, 214, 256(1)
High Courts22 Jul 1987
H.S. Imam Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1987) 34 TAXMAN 408
Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 147, 147(a)
High Courts21 Jul 1987Dismissed
Commissioner of Income Tax Vs A.P. Banker and Pawn Brokers Association
Andhra Pradesh High Court · (1987) 07 AP CK 0023
Companies Act, 1956 — Section 25Income Tax Act, 1961 — Section 11, 11(1), 2, 2(75), 256(1)
High Courts21 Jul 1987
Mopeds India Ltd. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1987) 35 TAXMAN 48
Income Tax Act, 1961 — Section 256(1), 261
High Courts20 Jul 1987Allowed
Nallapaneni Pattabhi Seetharamaiah Vs State Bank of India
Andhra Pradesh High Court · (1987) 07 AP CK 0012
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 152, 34
High Courts18 Jul 1987
Indo-Finercil Private Limited Vs Government of India and Another
Andhra Pradesh High Court · (1989) 20 ECR 201 : (1988) 32 ELT 321
Customs Act, 1962 — Section 25, 3
High Courts18 Jul 1987
Kandimallan Bharathi Devi and Others Vs The General Insurance Corporation of India
Andhra Pradesh High Court · (1989) ACJ 157 : AIR 1988 AP 361
Carriage by Air Act, 1972 — Section 5, 5(1)
High Courts16 Jul 1987
U.N.V. Pratap Vs Commissioner of Wealth-tax
Andhra Pradesh High Court · (1987) 07 AP CK 0020
Wealth Tax Act, 1957 — Section 7
High Courts15 Jul 1987
Narsimhulu and Others Vs Manemma
Andhra Pradesh High Court · AIR 1988 AP 309 : (1988) 1 APLJ 57
Hindu Succession Act, 1956 — Section 4, 6
High Courts15 Jul 1987
Commissioner of Income Tax Vs Grace Pharma Distributors
Andhra Pradesh High Court · (1987) 34 TAXMAN 435
Contract Act, 1872 — Section 23Income Tax Act, 1961 — Section 184, 185, 256(2)Partnership Act, 1932 — Section 30
High Courts14 Jul 1987
M. Gopala Krishnaiah and Vs The State
Andhra Pradesh High Court · (1987) 07 AP CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 6
High Courts13 Jul 1987
K. Shyam Rao Vs The State
Andhra Pradesh High Court · (1987) 2 ALT 425 : (1987) 2 APLJ 307
Criminal Procedure Code, 1973 (CrPC) — Section 239, 465, 468Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(2)
High Courts10 Jul 1987
L. Ramulu Vs Deputy Commissioner of Labour, Guntur and Others
Andhra Pradesh High Court · (1988) 2 LLJ 383
Payment of Gratuity Act, 1972 — Section 7
High Courts07 Jul 1987
Union of India (UOI) Vs Bhimeswara Reddy and Others
Andhra Pradesh High Court · (1988) 2 ACC 580 : (1988) ACJ 660
High Courts07 Jul 1987
Union of India (UOI) Vs V. Bhimeswara Reddi and Others
Andhra Pradesh High Court · AIR 1989 AP 49
Motor Vehicles Act, 1939 — Section 110, 110A