High Courts08 Dec 1987
Commissioner of Wealth-tax Vs A.V. Reddy Trust and Others (For Margaret Anne Reddy)
Andhra Pradesh High Court · (1989) 180 ITR 263
Wealth Tax Act, 1957 — Section 21(4)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,438 of 1,751
High Courts04 Dec 1987
Barium Chemicals Ltd. Vs Union of India (UOI)
Andhra Pradesh High Court · (1988) 17 ECC 201 : (1988) 37 ELT 327
Customs Valuation Rules, 1963 — Rule 8Central Excise Rules, 1944 — Rule 8Customs Act, 1962 — Section 11, 12, 12(1), 14, 15
High Courts04 Dec 1987
B. Purushotham Reddy Vs Nallapureddy Srinivasulu Reddy
Andhra Pradesh High Court · AIR 1988 AP 178
Constitution of India, 1950 — Article 211, 226
High Courts27 Nov 1987
Commissioner of Income Tax Vs G. Viswanatham G. Viswanatham Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1988) 172 ITR 401
Income Tax Act, 1961 — Section 147, 148, 149, 150, 151
High Courts27 Nov 1987Dismissed
Grindwell Norton Ltd. Vs Andhra Pradesh State Electricity Board, Hyderabad and Others
Andhra Pradesh High Court · AIR 1989 AP 14
Constitution of India, 1950 — Article 133Contract Act, 1872 — Section 56Electricity (Supply) Act, 1948 — Section 33.1, 33.2, 49
High Courts27 Nov 1987
Andhra Provincial Village Officers Association and Others Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1988 AP 180 : (1988) 1 APLJ 74
Constitution of India, 1950 — Article 226, 371
High Courts26 Nov 1987
Gafoorunnisa Begum Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1988) 172 ITR 193
Income Tax Act, 1961 — Section 45
High Courts26 Nov 1987
Commissioner of Income Tax Vs K. Subbaraju and Venkateswara Rao and Co.
Andhra Pradesh High Court · (1989) 175 ITR 307
Income Tax Act, 1961 — Section 37, 37(1), 40
High Courts26 Nov 1987
Commissioner of Income Tax Vs Indian Medicine (Sales House)
Andhra Pradesh High Court · (1988) 70 CTR 92 : (1988) 172 ITR 517 : (1988) 36 TAXMAN 311
Income Tax Act, 1961 — Section 143, 184(7), 185, 254
High Courts26 Nov 1987
Commissioner of Income Tax Vs M. Vykunta Rao
Andhra Pradesh High Court · (1988) 173 ITR 364
Income Tax Act, 1961 — Section 64(1)
High Courts26 Nov 1987
Commissioner of Income Tax Vs R.Y. Singara Mudaliar
Andhra Pradesh High Court · (1988) 73 CTR 158 : (1988) 172 ITR 608 : (1988) 36 TAXMAN 320
Income Tax Act, 1961 — Section 3, 3(1)
High Courts24 Nov 1987
Commissioner of Income Tax Vs Mahmood Jung Bahadur
Andhra Pradesh High Court · (1988) 70 CTR 77 : (1988) 172 ITR 592
Income Tax Act, 1961 — Section 45Land Acquisition Act, 1894 — Section 17, 34
High Courts20 Nov 1987
Commissioner of Income Tax Vs D.B.R. Mills
Andhra Pradesh High Court · (1988) 172 ITR 366
Income Tax Act, 1961 — Section 40, 40A, 40A(5)
High Courts20 Nov 1987Dismissed
P. Suryanarayana and Others Vs V. Achamma and Anohter
Andhra Pradesh High Court · (1987) 11 AP CK 0005
Evidence Act, 1872 — Section 45, 47, 58, 67, 68
High Courts19 Nov 1987
Commissioner of Income Tax Vs Andhra Pradesh Industrial Infrastructure Corporation Ltd.
Andhra Pradesh High Court · (1989) 175 ITR 361
Income Tax Act, 1961 — Section 28
High Courts19 Nov 1987
Commissioner of Income Tax Vs P. Ramagouda Satyam Reddy and Co.
Andhra Pradesh High Court · (1988) 70 CTR 58 : (1988) 172 ITR 491 : (1988) 36 TAXMAN 314
Income Tax Act, 1961 — Section 208, 211, 214, 219, 221
High Courts19 Nov 1987
Commissioner of Income Tax Vs Central Wines
Andhra Pradesh High Court · (1988) 174 ITR 316
Income Tax Act, 1961 — Section 28
High Courts18 Nov 1987
Commissioner of Income Tax Vs T. Ponnaiah
Andhra Pradesh High Court · (1988) 69 CTR 150 : (1988) 172 ITR 269
Income Tax Act, 1961 — Section 64(1)
High Courts18 Nov 1987
Commissioner of Income Tax Vs Nagarjuna Steels Ltd. Commissioner of Income Tax Vs Novopan India Ltd. Commissioner of Income Tax Vs Andhra Pradesh Forest Development Corporation Commissioner of Income Tax Vs Andhra Pradesh Fibres Ltd.
Andhra Pradesh High Court · (1988) 71 CTR 118 : (1988) 171 ITR 663
Income Tax Act, 1961 — Section 56, 57
High Courts18 Nov 1987
Balaji Boiled Rice Mill and Others Vs Commercial Tax Officer, Khammam and Another
Andhra Pradesh High Court · (1988) 71 STC 86
Andhra Pradesh General Sales Tax Act, 1957 — Section 20(1), 20(2), 20(4)