High Courts11 Feb 1988
Commissioner of Income Tax Vs Hyderabad Secunderabad Foodgrains Association Ltd.
Andhra Pradesh High Court · (1989) 75 CTR 91 : (1989) 175 ITR 574 : (1988) 41 TAXMAN 291
Income Tax Act, 1961 — Section 11, 12, 12A, 13, 254
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,436 of 1,751
High Courts10 Feb 1988Allowed
Mudunuri Subbaraju and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1989 AP 233
Civil Procedure Code, 1908 (CPC) — Section 11Development Control Rules for Greater Mumbai, 1967 — Rule 4Land Acquisition Act, 1894 — Section 4, 4(1), 53, 5A, 6
High Courts10 Feb 1988
The State of Andhra Pradesh Vs Chowdary Brothers
Andhra Pradesh High Court · (1988) 70 STC 263
Andhra Pradesh General Sales Tax Act, 1957 — Section 2(1)
High Courts10 Feb 1988
R. Sulochanamma Vs Union of India
Andhra Pradesh High Court · (1989) 179 ITR 312
Constitution of India, 1950 — Article 14, 19(1)Income Tax Act, 1961 — Rule 16, 51, 281
High Courts09 Feb 1988
Misrimal Amrutlal and Company Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1989) 73 STC 156
Andhra Pradesh General Sales Tax Act, 1957 — Section 5, 5(3), 5(4)Andhra Pradesh General Sales Tax Rules, 1957 — Rule 5, 5(2)
High Courts09 Feb 1988
State of Andhra Pradesh Vs Md. Jamal and Company
Andhra Pradesh High Court · (1989) 75 STC 164
High Courts09 Feb 1988
Achutharama Bamboo Depot Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1989) 75 STC 380
Andhra Pradesh General Sales Tax Act, 1957 — Section 2(1)
High Courts08 Feb 1988
Commissioner of Income Tax Vs Backlite Hylem Ltd.
Andhra Pradesh High Court · (1988) 38 TAXMAN 12
Income Tax Act, 1961 — Section 256(1), 36, 40A(8), 80V
High Courts05 Feb 1988
K.V.R. Iyyangar Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1988) 1 APLJ 186
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 195(1)Evidence Act, 1872 — Section 62Penal Code, 1860 (IPC) — Section 120B, 463, 465, 468, 471
High Courts04 Feb 1988
Syed Brothers Vs Commercial Tax Officer, Vijayawada
Andhra Pradesh High Court · (1991) 81 STC 232
High Courts04 Feb 1988
Bakelite Hylam Ltd. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1988) 72 CTR 137 : (1988) 171 ITR 344
Income Tax Act, 1961 — Section 139, 143, 244, 246
High Courts04 Feb 1988
Commissioner of Income Tax Vs Bakelite Hylam Ltd.
Andhra Pradesh High Court · (1988) 72 CTR 246 : (1988) 171 ITR 583
Income Tax Act, 1961 — Section 80V
High Courts04 Feb 1988
Commissioner of Income Tax Vs Raj Brothers
Andhra Pradesh High Court · (1988) 72 CTR 59 : (1988) 171 ITR 249 : (1988) 37 TAXMAN 226
Income Tax Act, 1961 — Section 30, 37, 37(1), 37(3), 37(3A)Income Tax Rules, 1962 — Rule 6B
High Courts04 Feb 1988Dismissed
P. Venkatamuni Reddi Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1989 AP 45
Advocates Act, 1961 — Section 34Andhra Pradesh Advocates Fees Rules, 1990 — Rule 12, 12(1), 12(2)
High Courts03 Feb 1988
Lakshmi Jewellery Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1988) 171 ITR 649
Income Tax Act, 1961 — Section 145, 256(2), 27, 271(1), 274
High Courts02 Feb 1988
Commissioner of Income Tax Vs C.C. Subbarayudu
Andhra Pradesh High Court · (1988) 38 TAXMAN 20
High Courts01 Feb 1988
Commissioner of Income Tax Vs Palakol Co-operative Agricultural and Industrial Society
Andhra Pradesh High Court · (1988) 171 ITR 607 : (1988) 37 TAXMAN 236
Income Tax Act, 1961 — Section 5
High Courts29 Jan 1988
M. Venkatesham Vs Controller of Examinations, Osmania University, Hyderabad and Others
Andhra Pradesh High Court · AIR 1989 AP 198
Constitution of India, 1950 — Article 226
High Courts28 Jan 1988
Srigopal and Others Vs Special Commercial Tax Officer (Evasion), Warangal Division, Warangal and Another
Andhra Pradesh High Court · (1988) 1 APLJ 565 : (1991) 81 STC 57
Andhra Pradesh General Sales Tax Act, 1957 — Section 12, 14, 14(3), 14(4), 2(1)
High Courts27 Jan 1988
T. Rama Rao Vs Income Tax Officer
Andhra Pradesh High Court · (1989) 179 ITR 287
Income Tax Act, 1961 — Section 139, 147