Bandaru Sreedhar Reddy Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1988) 2 APLJ 278
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35,019 judgments · page 1,430 of 1,751
Andhra Pradesh High Court · (1988) 2 APLJ 278
Andhra Pradesh High Court · (1989) 74 STC 47
Andhra Pradesh High Court · (1989) 74 STC 190
Andhra Pradesh High Court · (1989) 175 ITR 243
Andhra Pradesh High Court · AIR 1989 AP 122
Andhra Pradesh High Court · (1988) 71 CTR 88 : (1989) 175 ITR 154
Andhra Pradesh High Court · AIR 1989 AP 220
Andhra Pradesh High Court · AIR 1989 AP 264 : (1988) 1 APLJ 556
Andhra Pradesh High Court · (1988) 2 APLJ 28 : (1991) 70 CompCas 855
Andhra Pradesh High Court · (1989) 75 STC 370
Andhra Pradesh High Court · (1988) 04 AP CK 0001
Andhra Pradesh High Court · (1988) 73 CTR 112 : (1988) 172 ITR 632
Andhra Pradesh High Court · (1988) 174 ITR 318 : (1988) 39 TAXMAN 290
Andhra Pradesh High Court · (1989) 74 STC 201
Andhra Pradesh High Court · (1988) 72 CTR 160 : (1989) 175 ITR 593
Andhra Pradesh High Court · (1988) 39 TAXMAN 189
Andhra Pradesh High Court · (1998) 3 ALD 514 : (1998) 3 ALT 443 : (1998) 103 ELT 18
Andhra Pradesh High Court · (1998) 36 ELT 537
Andhra Pradesh High Court · (1989) 20 ECC 133 : (1988) 36 ELT 551 : (1989) 175 ITR 326
Andhra Pradesh High Court · (1988) CivCC 432 : (1989) 1 RCR(Criminal) 692