High Courts04 Jul 1988
Modern Proteins Ltd. Vs The Inspector of Police, V.C., C.S.D., Mahboobnagar and Another
Andhra Pradesh High Court · (1988) 07 AP CK 0002
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,428 of 1,751
High Courts01 Jul 1988
India Oils and Fertilisers Corporation Vs Commissioner of Commercial Taxes, Nampally, Hyderabad and Another
Andhra Pradesh High Court · (1989) 75 STC 282
Andhra Pradesh General Sales Tax Act, 1957 — Section 5Constitution of India, 1950 — Article 226
High Courts01 Jul 1988Dismissed
Andhra Provincial Village Officers Association, Tadepalligudem and Others Vs N.T. Ramarao and Others
Andhra Pradesh High Court · AIR 1989 AP 74
Contempt of Courts Act, 1971 — Section 10, 11, 12State and Subordinate Services Rules — Rule 12
High Courts30 Jun 1988Allowed
K. Lingaiah Vs Sri Kodanda Rama Swamivari Temple
Andhra Pradesh High Court · (1988) 06 AP CK 0042
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts30 Jun 1988
Commissioner of Income Tax Vs S. Anwar Begum
Andhra Pradesh High Court · (1988) 40 TAXMAN 37
Income Tax Act, 1922 — Section 16(3)(b)Income Tax Act, 1961 — Section 16(3)(b), 160, 160(1), 160(1)(iv), 2(24)(iva)Wealth Tax Act, 1957 — Section 21(1), 21(4)
High Courts29 Jun 1988
India Leaf Spring Mfg. Co. (P) Ltd. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1989) 175 ITR 639 : (1988) 40 TAXMAN 123
Income Tax Act, 1961 — Section 32, 32(1)
High Courts29 Jun 1988
South India Agencies Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1988) 71 STC 437
Andhra Pradesh General Sales Tax Act, 1957 — Section 5(2), 7
High Courts29 Jun 1988
P. Ramachandra Rao Vs G. Jangaiah and Others
Andhra Pradesh High Court · (1989) 179 ITR 438
Benami Transactions (Prohibition of the Right to Recover Property) Ordinance, 1988 — Section 2, 2(1), 2(3)
High Courts28 Jun 1988
Commissioner of Income Tax Vs Jeyapore Sugars Co. Ltd.
Andhra Pradesh High Court · (1989) 175 ITR 627
Income Tax Act, 1961 — Section 28
High Courts28 Jun 1988
Commissioner of Income Tax Vs Vijaya Chemicals
Andhra Pradesh High Court · (1989) 175 ITR 311 : (1989) 43 TAXMAN 244
Income Tax Act, 1961 — Section 143(2), 144, 146, 185, 185(1)
High Courts28 Jun 1988
Indian Bank Vs Datta Venkata Chinna Krishna Raju Bank of Baroda Vs Rednam Nagabaya Devi
Andhra Pradesh High Court · (1988) 2 APLJ 55 : (1989) 65 CompCas 451
Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 4Constitution of India, 1950 — Article 14
High Courts27 Jun 1988
Commissioner of Income Tax Vs D.B.R. Mills Ltd.
Andhra Pradesh High Court · (1988) 72 CTR 148 : (1988) 174 ITR 442
Income Tax Act, 1961 — Section 28, 29, 30, 31, 32
High Courts27 Jun 1988
International Packaging Industries Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1990) 76 STC 39
Central Sales Tax Act, 1956 — Section 5(3)
High Courts23 Jun 1988
The State of Andhra Pradesh Vs Dhanalakshmi General Stores
Andhra Pradesh High Court · (1988) 71 STC 218
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4), 14(4A)
High Courts23 Jun 1988
The State of Andhra Pradesh Vs Bazar Industries
Andhra Pradesh High Court · (1989) 73 STC 186
High Courts23 Jun 1988
Perni Ailamma and Others Vs Tella Zedson and Others
Andhra Pradesh High Court · (1988) 2 APLJ 201
Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(3), 164, 200, 202Penal Code, 1860 (IPC) — Section 120, 34Protection of Civil Rights Act, 1955 — Section 7(1)
High Courts23 Jun 1988
The State of Andhra Pradesh Vs Mayur Crystal Palace
Andhra Pradesh High Court · (1989) 72 STC 147
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4)Income Tax Act, 1961 — Section 147
High Courts22 Jun 1988
Commissioner of Income Tax Vs Anakapalli Co-operative Marketing Society
Andhra Pradesh High Court · (1989) 175 ITR 584
Income Tax Act, 1961 — Section 80P
High Courts22 Jun 1988
Commissioner of Income Tax Vs Vazir Sultan Tobacco Co. Ltd.
Andhra Pradesh High Court · (1987) 65 CTR 140 : (1988) 173 ITR 567
Companies Act, 1956 — Section 80Income Tax Act, 1961 — Section 10, 28, 41
High Courts20 Jun 1988
The State of Andhra Pradesh Vs Andhra Pradesh Paper Mills Limited
Andhra Pradesh High Court · (1988) 71 STC 296