High Courts30 Mar 2017
Mohammed Ibrahim Abrar Vs Secunderabad Cantonment Board
Andhra Pradesh High Court · (2017) 03 AP CK 0029
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 143 of 1,770
High Courts30 Mar 2017
RAPOLU BHAVANA RISHI Vs STATE OF TELANGANA & OTHERS.
Andhra Pradesh High Court · (2017) 03 AP CK 0028
High Courts28 Mar 2017
Jagdamba Phosphate Vs Coromandel International Ltd., Secunderabad
Andhra Pradesh High Court · (2017) 03 AP CK 0027
High Courts28 Mar 2017Dismissed
Vijay Kumar Arya Vs Conservator of Forest, Betul and others
Andhra Pradesh High Court · (2017) 03 AP CK 0026
Constitution of India, Article 21, Article 226, Article 19(1)(g), Article 227 - Amendment of the Schedule - Power of High Courts to Issue certain writs
High Courts27 Mar 2017Dismissed
P.V. Siva Prasad Vs Asset Reconstruction Co. Ltd.
Andhra Pradesh High Court · (2017) 3 ALT 484 : (2017) 3 AndhLD 523
High Courts27 Mar 2017
M/s. Creamline Dairy Products Limited Vs Assistant Commissioner (CT) LTU and another
Andhra Pradesh High Court · (2017) 03 AP CK 0024
High Courts27 Mar 2017
The Chief General Manager Vs The General Secretary
Andhra Pradesh High Court · (2017) 03 AP CK 0023
Constitution of India, Article 226 - Power of High Courts to Issue certain writsIndustrial Disputes Act, 1947, Section 11 A -Payment of Wages A
High Courts27 Mar 2017
Ms S.Satya Manisha Vs Dr. NTR University of Health Sciences
Andhra Pradesh High Court · (2017) 03 AP CK 0022
High Courts24 Mar 2017Disposed Off
Gosula Ramulu Vs A.P. Wakf Board
Andhra Pradesh High Court · (2017) 3 ALT 349
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 - Section 24, Section 28Waqf Act, 1954 - Section 4(4)Waqf Act, 1995 - Section 112(2), Section 6, Section 7
High Courts24 Mar 2017Disposed Off
S. Venkatesham Vs High Court of Judicature
Andhra Pradesh High Court · (2017) 3 ALT 311
Andhra Pradesh Judicial Ministerial Service Rules, 2003 - Rule 5
High Courts24 Mar 2017Disposed Off
Shaik Shoyab Ali Vs State of Telangana
Andhra Pradesh High Court · (2017) 3 ALT 239 : (2017) 3 AndhLD 698
High Courts24 Mar 2017
The National Insurance Company Ltd. Vs Nimma Sita Lakshmi and others
Andhra Pradesh High Court · (2017) 03 AP CK 0021
High Courts24 Mar 2017
M/s. Andhra Cements Limited Durgapuram Vs The commissioner of Central Excise and Service Tax Central Revenues Building
Andhra Pradesh High Court · (2017) 03 AP CK 0020
Central Excise Act, 1944, Section 11AA - Interest on delayed payment of dutySick Industrial Companies (Special Provisions) Act, 1985, Section 32, Secti
High Courts23 Mar 2017Allowed
Lanka Mohan Vs State of Telangana
Andhra Pradesh High Court · (2017) 3 ALT 326 : (2017) 3 AndhLD 587
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 - Section 166-B (1)
High Courts23 Mar 2017Disposed Off
P. Ranjan Kumar Vs High Court of Judicature at Hyderabad
Andhra Pradesh High Court · (2017) 3 ALT 376
Andhra Pradesh State Higher Judicial Services Rules, 2007 - Rule 2(m), Rule 4(2)(b), Rule 7
High Courts23 Mar 2017Dismissed
Bhimas Hotels Pvt. Ltd., Tirupati Vs Union of India
Andhra Pradesh High Court · (2017) 3 AndhLD 637
High Courts23 Mar 2017
K.Subramanyam Naidu Vs The Railway Protection Force
Andhra Pradesh High Court · (2017) 03 AP CK 0019
High Courts23 Mar 2017
M/s. Aditya Rice Industries Vs The Assistant Commercial Tax Officer, Miryalaguda Circle, Nalgonda District & others
Andhra Pradesh High Court · (2017) 03 AP CK 0018
Andhra Pradesh Reorganisation Act, 2014, Section 101, Section 102 -Telangana Value Added Tax Rules, 2005, Rule 55(2) -Telangana Value Added Tax Act, 2005, Section 2(17), Se
High Courts22 Mar 2017Disposed Off
G. Shashi Kumar Vs Telangana State Road Transport Corporation
Andhra Pradesh High Court · (2017) 3 ALT 316 : (2017) 3 AndhLD 605 : (2017) 2 LLJ 477
Constitution of India, 1950 - Article 226
High Courts22 Mar 2017
D.Balaji Vs Depot Manager, RTC, Suryapet Bus Depot
Andhra Pradesh High Court · (2017) 03 AP CK 0017
Constitution of India, Article 226, Article 227 - Power of High Courts to Issue certain writs - Power of superintendence over all courts by the High Court