COURT ARCHIVE

Andhra Pradesh High Court judgments

35,381 judgments · page 142 of 1,770

High Courts07 Apr 2017Dismissed

Rani Agrawal Vs Ajay Kumar Pathak

Andhra Pradesh High Court · (2017) 04 AP CK 0012

Code of Civil Procedure, 1908, Order 7Rule 11 -Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993, Section 122 -Madhya Pradesh Panc

High Courts07 Apr 2017Allowed

M/s. Maheshwari Industries, represented by its Proprietor, Sri Narayan Das Lohiya Vs M/s. Annapurna Industries, represented by its G.P.A. Holder Sri Vidyut Rai

Andhra Pradesh High Court · (2017) 04 AP CK 0011

Central Excise Act, 1944, Section 5A(1), Section 35G - Power to grant exemption from duty of excise - Appeal to High Court

High Courts07 Apr 2017

Smt. Gangone Vijayalaxmi Vs Mr. D.Madan Kumar and another

Andhra Pradesh High Court · (2017) 04 AP CK 0010

High Courts06 Apr 2017Dismissed

Kasim Vs High Court of Judicature

Andhra Pradesh High Court · (2017) 3 ALT 408

High Courts06 Apr 2017Disposed Off

Joseph Sriharsha Vs Union of India

Andhra Pradesh High Court · (2017) 3 ALT 224 : (2017) 3 AndhLD 594

All India Council For Technical Education Act, 1987 - Section 10 (1)(i)

High Courts06 Apr 2017Disposed Off

Federation of Social Responsibility Vs Union of India

Andhra Pradesh High Court · (2017) 3 ALT 278 : (2017) 3 AndhLD 615

AICTE (Grant of Approvals For Technical Institutions) Regulations, 2016 - Regulation 4.19(a), Regulation 4.26

High Courts06 Apr 2017Dismissed

D JAHED BASHA & OTHERS Vs TELANGANA STATE ROAD TRANSPORT CORPORATION AND ANOTHER

Andhra Pradesh High Court · (2017) 04 AP CK 0009

Constitution of India, Article 14, Article 21, Article 226 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomou

High Courts06 Apr 2017

M/s. Tirupati Fuels Private Limited Vs The Commercial Tax Officer & Anr.

Andhra Pradesh High Court · (2017) 04 AP CK 0008

High Courts06 Apr 2017

Smt. Uppada Sarvani Vs Income Tax Officer

Andhra Pradesh High Court · (2017) 04 AP CK 0007

Income Tax Act, 1961, Section 147, Section 147, Section 147, Section 147, Section 143(3), Section 143(3)

High Courts06 Apr 2017

M/s. Sree Bhavani Traders Vs The Commercial Tax Officer & Anr.

Andhra Pradesh High Court · (2017) 04 AP CK 0006

High Courts06 Apr 2017Dismissed

D. Jahed Basha Hyderabad and 20 others Vs VC and MD, Telangana State Road Transport Corporation

Andhra Pradesh High Court · (2017) 04 AP CK 0005

Constitution of India, Article 14, Article 21 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions - Amendment of the Sched

High Courts06 Apr 2017

M/s. Srinidhi Oil Products Vs The Additional Commissioner (CT) Legal

Andhra Pradesh High Court · (2017) 04 AP CK 0004

High Courts03 Apr 2017

Pamidi Naga Raju Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2017) 04 AP CK 0003

Constitution of India, Article 300-A -Land Acquisition Act, 1894, Section 5A, Section 4(1) - Hearing of objections - Publication of preliminary n

High Courts03 Apr 2017

Operation Mobilization India, rep. by Dr. Joseph DSouza and others Vs The State of Telangana

Andhra Pradesh High Court · (2017) 04 AP CK 0002

Foreign Contribution (Regulation) Act, 1976, Section 37

High Courts03 Apr 2017

Y. Yadaiah Vs APSRTC and another

Andhra Pradesh High Court · (2017) 04 AP CK 0001

Consitution of India, Article 226

High Courts31 Mar 2017Disposed Off

Sarma Sports Vs Govindaraju Jayanth

Andhra Pradesh High Court · (2017) 3 ALT 431 : (2017) 3 AndhLD 441

High Courts31 Mar 2017Disposed Off

Meka Krishnanveni Vs Geddam Kanaka Durga Devi

Andhra Pradesh High Court · (2017) 3 ALT 488 : (2017) 3 AndhLD 499

High Courts30 Mar 2017Dismissed

Joint Director Vs Tech Mahindra Limited

Andhra Pradesh High Court · (2017) 3 ALT 415

Letters Patent, 1895 - Clause 15

High Courts30 Mar 2017Disposed Off

G. Sudersan Vs Deputy Commissioner of Labour

Andhra Pradesh High Court · (2017) 3 ALT 333

Industrial Disputes Act, 1947 - Section 12, Section 2(1)

High Courts30 Mar 2017Disposed Off

S.S. Constructions Vs State of A.P.

Andhra Pradesh High Court · (2017) 3 AndhLD 623