High Courts20 Apr 1990
Thota Venkataramana Mudali Vs Thota Sambasiv Mudali (Died) and his L.Rs.
Andhra Pradesh High Court · (1992) 1 ALT 537 : (1990) 2 AnWR 1
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,408 of 1,751
High Courts18 Apr 1990
Aeronautics Employees Co-op. Housing Society Ltd. Vs The Govt. of Andhra Pradesh, Hyderabad and others
Andhra Pradesh High Court · AIR 1990 AP 331
Constitution of India, 1950 — Article 14, 299Evidence Act, 1872 — Section 115
High Courts18 Apr 1990
BMF Belting Ltd. Vs Union of India
Andhra Pradesh High Court · (1990) 2 APLJ 87 : (1991) 31 ECC 401 : (1990) 50 ELT 10
Central Excise Rules, 1944 — Rule 233BCentral Excises and Salt Act, 1944 — Section 2, 3
High Courts12 Apr 1990
The K.C.P. Ltd. Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · AIR 1990 AP 314 : (1990) 2 APLJ 446
Andhra Pradesh (Mineral Rights) Tax Act, 1975 — Section 1(4), 10, 11, 12, 13Andhra Pradesh Revenue Recovery Act, 1864 — Section 8Constitution of India, 1950 — Article 245, 246
High Courts12 Apr 1990
V. Chinna Lakshmaiah Vs Samurla Ramaiah and others
Andhra Pradesh High Court · AIR 1991 AP 177
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2(2), Order 34 Rule 4, Order 34 Rule 4(2), 11, 151Limitation Act, 1963 — Article 137Limitation Rules, 1963 — Rule 8
High Courts12 Apr 1990
Hussain Hassan Somali Vs Commissioner of Police, Hyderabad and Others
Andhra Pradesh High Court · (1991) 1 APLJ 456 : (1991) CriLJ 185
Andhra Pradesh Police Standing Orders — Order 742Constitution of India, 1950 — Article 19, 19(1), 21Hyderabad City Police Act, 1348 — Section 23
High Courts12 Apr 1990
S.M. Mujeeb Vs Labour Court, Anantapur and Another
Andhra Pradesh High Court · (1990) 2 ALT 381 : (1990) 2 LLJ 535
High Courts11 Apr 1990
DST Vs Commercial Tax Officer, Aryapuram, Rajahmundry
Andhra Pradesh High Court · (1990) 78 STC 378
Andhra Pradesh General Sales Tax Act, 1957 — Section 21, 23(1), 5E
High Courts11 Apr 1990Dismissed
The Superintending Engineer Vs Gayatri Engineers Company, Engineers and Contractors
Andhra Pradesh High Court · (1991) 1 ALT 658
Arbitration Act, 1940 — Section 14(1), 17, 21, 49Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Apr 1990
National Thermal Power Corporation Ltd. Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1990) 78 STC 132
Central Sales Tax Act, 1956 — Section 3, 6, 6(1)
High Courts09 Apr 1990
Mandulova Satyanarayana Vs Bodireddy Lokeshwari and Others
Andhra Pradesh High Court · (1990) 2 ACC 591
Motor Vehicles Act, 1988 — Section 110AA, 95(1)(b)(ii)
High Courts09 Apr 1990
Mandulova Satyanarayana Vs Bodiredoy Lokeshwari and others
Andhra Pradesh High Court · (1990) ACJ 971 : AIR 1991 AP 323
Motor Vehicles Act, 1939 — Section 108, 110, 110A, 95(1)Workmens Compensation Act, 1923 — Section 4
High Courts06 Apr 1990Allowed
The Depot Manager, APSRTC Bus Depot Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1990) 2 APLJ 360 : (1991) 1 LLJ 235
Andhra Pradesh Industrial Disputes Rules, 1958 — Rule 24Industrial Disputes Act, 1947 — Section 11A
High Courts06 Apr 1990
New Tobacco Company Ltd. Vs Superintendent Central Excise
Andhra Pradesh High Court · (1990) 2 ALT 519 : (1991) 31 ECC 406 : (1991) ECR 173 : (1990) 48 ELT 338
Central Excise Rules, 1944 — Rule 22(2A), 224(2A), 9, 9ACentral Excises and Salt Act, 1944 — Section 3
High Courts05 Apr 1990
Vardhaman Jewelleries Vs Commercial Tax Officer (Intelligence), Vijayawada, Krishna District and Another
Andhra Pradesh High Court · (1990) 79 STC 188
Andhra Pradesh General Sales Tax Act, 1957 — Section 32, 32(2)
High Courts04 Apr 1990
Nalam Satya Prasada Rao and Others Vs Vinipamula Lakshmi Narasihma Sastry and Others
Andhra Pradesh High Court · (1991) 70 CompCas 303
Companies Act, 1956 — Section 220, 397, 398, 406, 408
High Courts31 Mar 1990
Tadikonda Ramulu Vs Income Tax Officer
Andhra Pradesh High Court · (1990) 186 ITR 148
Income Tax Act, 1961 — Section 133A, 147, 148, 148(2)
High Courts31 Mar 1990
P. Venkateswara Rao and others Vs Osmania University, Hyderabad and others
Andhra Pradesh High Court · AIR 1990 AP 346
Advocates Act, 1961 — Section 1Andhra Pradesh Education Act, 1982 — Section 1(3), 20(2)Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 3, 3(3), 5, 6, 7
High Courts31 Mar 1990
Delux Wines Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1990) 77 STC 373
Andhra Pradesh General Sales Tax Act, 1957 — Section 14, 14(1), 14(2), 14(3), 14(4)
High Courts29 Mar 1990
Badimeni Pochaiah and others Vs Gatla Akkapalli and others
Andhra Pradesh High Court · AIR 1992 AP 42
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 6, Order 9 Rule 7, 108, 11