High Courts26 Jul 1990Allowed
The Divisional Manager, New India Assurance Co. Ltd. Vs Ratan Prakash Rao and Another
Andhra Pradesh High Court · (1991) 1 ALT 1
Motor Vehicles Act, 1988 — Section 110D, 92A, 95
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,406 of 1,751
High Courts26 Jul 1990Allowed
New India Assurance Co. Ltd. Vs Ratan Prakash Rao and Another
Andhra Pradesh High Court · (1991) ACJ 332 : (1990) 2 APLJ 507
Motor Vehicles Act, 1939 — Section 110A, 95
High Courts25 Jul 1990
George Maijo and Co. (Vizag) Vs Govt. of A.P. and another
Andhra Pradesh High Court · AIR 1991 AP 347
Land Acquisition Act, 1894 — Section 4(1), 5Land Acquisition Rules, 1894 — Rule 1, 3
High Courts25 Jul 1990
M/s. Mahalakshmi Enterprises, Calicut - Kerala and another Vs Sri Vishnu Trading Company and another
Andhra Pradesh High Court · AIR 1991 AP 74 : (1991) 1 RCR(Criminal) 702
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts25 Jul 1990Allowed
M.A. Jabbar Khan Vs A.P. State Electricity Board
Andhra Pradesh High Court · (1992) 2 ALT 97
Constitution of India, 1950 — Article 16
High Courts23 Jul 1990
Mohd. Ismail Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1990) 2 APLJ 208 : (1992) 2 LLJ 588
Andhra Pradesh Public Employment (Regulation of Age of Superannuation) Act, 1984 — Section 3Hyderabad Civil Services Rules — Rule 231Industrial Disputes Act, 1947 — Section 2
High Courts20 Jul 1990
M/s. Santosh 70 MM Abids, Hyderabad and another Vs Entertainment Tax Officer, Nampally Circle, and two others
Andhra Pradesh High Court · AIR 1991 AP 28
Andhra Pradesh Entertainment Tax Act, 1939 — Section 19, 5, 5(1)Mineral Concession Rules, 1960 — Rule 9(2)
High Courts17 Jul 1990
K. Satyavathi Vs Regional Director, Employee State Insurance Corporation, Hyderabad and Another
Andhra Pradesh High Court · (1990) 2 APLJ 329 : (1992) 2 LLJ 594
Hindu Succession Act, 1956 — Section 8Insurance Act, 1938 — Section 38, 39Provident Funds Act, 1925 — Section 5
High Courts17 Jul 1990
B. Rosaiah Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1991) CriLJ 189
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 292, 293, 294
High Courts16 Jul 1990
Nav Bharat Corporation Vs Nagarjuna Fertilizers and Chemicals Ltd. and Another
Andhra Pradesh High Court · (1991) 72 CompCas 518
Constitution of India, 1950 — Article 12, 14, 226
High Courts15 Jul 1990
Tekumalla Muneiah and Others Vs Chittari Babunuri Ammanamma and Another
Andhra Pradesh High Court · (1990) 2 ALT 710 : (1991) 1 APLJ 197 : (1991) CriLJ 548 : (1991) 1 DMC 379
Criminal Procedure Code, 1973 (CrPC) — Section 182(2)Penal Code, 1860 (IPC) — Section 494, 495
High Courts09 Jul 1990Dismissed
The A.P. Paper Mills Ltd. Vs Edala Bhaskar Rao and Others
Andhra Pradesh High Court · (1991) 2 ALT 160
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Land Acquisition Act, 1894 — Section 23(1A)
High Courts05 Jul 1990
The Labour Endorcement Officer, (Central) Kothagudem Vs V. Kaxma Reddy
Andhra Pradesh High Court · (1991) CriLJ 188
Criminal Procedure Code, 1973 (CrPC) — Section 201Minimum Wages (Central) Rules, 1950 — Rule 21AAMinimum Wages Act, 1948 — Section 22
High Courts05 Jul 1990
Chimata Nagarathnamma Vs Chimata Nathanail and Another
Andhra Pradesh High Court · (1990) 3 ALT 54 : (1990) 2 APLJ 125 : (1990) CivCC 816 : (1991) CriLJ 291 : (1991) 1 DMC 459 : (1991) 1 RCR(Criminal) 556
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts28 Jun 1990
Income Tax Officer Vs Lakshmi Enterprises and Others
Andhra Pradesh High Court · (1990) 185 ITR 595 : (1990) 52 TAXMAN 450
Income Tax Act, 1961 — Section 269SS, 276DD
High Courts25 Jun 1990
Kommineni Krishna Rao Vs Kommineni Babjee Rao and another
Andhra Pradesh High Court · AIR 1991 AP 232
Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 3, 4, 9Andhra Pradesh Cinemas (Regulation) Rules, 1970 — Rule 12(2)Andhra Pradesh Excise (Lease of Right to Sell Liquor in Retail) Rules, 1969 — Rule 19(1)
High Courts25 Jun 1990
Kommineni Krishna Rao Vs Kommineni Babjee Rao and Another
Andhra Pradesh High Court · (1992) 75 CompCas 121
High Courts21 Jun 1990
Gulbanu Razack Vs Assistant Commissioner of Income Tax (Investigation)
Andhra Pradesh High Court · (1990) 186 ITR 226
Contract Act, 1872 — Section 73Income Tax Act, 1961 — Section 132, 132(1), 132(11), 132(12), 132(4)Interest Act, 1978 — Section 4
High Courts21 Jun 1990
Durga Prasad Soni and Another Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1990) 2 ALT 704 : (1992) CriLJ 1614
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12(2), 165, 23Criminal Procedure Code, 1973 (CrPC) — Section 251, 372, 373, 374, 375Penal Code, 1860 (IPC) — Section 375
High Courts20 Jun 1990
Pothuri Ananda Venkata Subba Rao Gupta Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1990) 2 APLJ 233 : (1991) CriLJ 1115 : (1991) 2 RCR(Criminal) 288
Criminal Procedure Code, 1973 (CrPC) — Section 191Prevention of Food Adulteration Act, 1954 — Section 11(1), 13(2), 16(1, 16(1A)Prevention of Food Adulteration Rules, 1955 — Rule 9