High Courts31 Jan 1992Dismissed
Basha Mohiddin Jilani and Others Vs The Senior Divisional Manager, Life Insurance Corporation of India and Another
Andhra Pradesh High Court · (1993) 1 ALT 541
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,379 of 1,751
High Courts31 Jan 1992
Gangarapu Ushaiah Vs The District Collector(Co-operation) Medak District and others
Andhra Pradesh High Court · AIR 1992 AP 220 : (1992) 1 ALT 662 : (1992) 1 AnWR 391 : (1992) 1 APLJ 390
Constitution of India, 1950 — Article 226
High Courts28 Jan 1992Dismissed
Hotel Annapoorna Karnataka State Charities Kalyana Mandapam Canteen Vs The Tirumala Tirupathi Devasthanams and Another
Andhra Pradesh High Court · (1992) 1 ALT 191 : (1992) 1 APLJ 423
Easements Act, 1882 — Section 52Penal Code, 1860 (IPC) — Section 115
High Courts28 Jan 1992Dismissed
Grandhi Venkataramarao Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1992) 3 ALT 306
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 7, 7(1)Prevention of Food Adulteration Rules, 1955 — Rule 44
High Courts28 Jan 1992Dismissed
Dr. (Mrs.) M. Thaha Vs The Director General, National Institute of Rural Development and Others
Andhra Pradesh High Court · (1992) 1 ALT 213
Constitution of India, 1950 — Article 12, 226National Institute of Rural Development Rules — Rule 10(7)
High Courts28 Jan 1992Allowed
Padmavathi Oil and General Merchant and Others Vs The Commissioner of Civil Supplies, Govt. of A.P. and Others
Andhra Pradesh High Court · (1992) 1 ALT 509 : (1992) 1 ALT 50 : (1992) 1 APLJ 278
Constitution of India, 1950 — Article 226
High Courts24 Jan 1992
P. Balraj and Others Vs A. Pochaiah and Others
Andhra Pradesh High Court · (1992) 3 ALT 575 : (1992) 2 APLJ 424
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 65
High Courts24 Jan 1992
V. Ramakrishna Vs Smt. N. Sarojini and others
Andhra Pradesh High Court · AIR 1993 AP 147 : (1992) 2 ALT 35
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 41 Rule 33, Order 9 Rule 13, Order 9 Rule 6, 115Constitution of India, 1950 — Article 226Hindu Adoptions and Maintenance Act, 1956 — Section 11
High Courts24 Jan 1992Dismissed
Kothamasu Lakshmaiah Vs Kothamasu Satyanarayana and Another
Andhra Pradesh High Court · (1992) 1 ALT 334 : (1992) 1 APLJ 94
Succession Act, 1925 — Section 214
High Courts23 Jan 1992Dismissed
Rana Ratna Rao Vs State of A.P.
Andhra Pradesh High Court · (1992) 1 ALT 420
Administrative Tribunals Act, 1985 — Section 15, 3Constitution of India, 1950 — Article 371D
High Courts23 Jan 1992
Yerabarla Venkateshwara Rao and Another Vs Yelugati Eswara Reddy and Others
Andhra Pradesh High Court · (1992) 2 ACC 686
Motor Vehicles Act, 1988 — Section 110A
High Courts23 Jan 1992
Gadde Tirupathaiah Vs Ambadipudi Sundara Ramaiah
Andhra Pradesh High Court · (1992) 1 ALT 351 : (1992) 1 APLJ 106
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13
High Courts23 Jan 1992Dismissed
Kancherla Gunneswar Rao Vs The Nidadavolu Municipality
Andhra Pradesh High Court · (1992) 2 ALT 330 : (1992) 2 APLJ 10
Andhra Pradesh Municipalities Act, 1965 — Section 376, 376(1)Civil Procedure Code, 1908 (CPC) — Section 100
High Courts23 Jan 1992Dismissed
S. Seetharamamma Vs Kobagapu Krishnaveni and Others
Andhra Pradesh High Court · (1992) 3 ALT 210
Motor Vehicles Act, 1939 — Section 110D
High Courts22 Jan 1992
Bodda Krishna Rao and Another Vs Tompa Ramanamma and Another
Andhra Pradesh High Court · (1992) 2 ACC 691 : (1992) 2 ALT 238
Motor Vehicles Act, 1988 — Section 110D
High Courts22 Jan 1992
Potla Narasaiah and Another Vs Guduri Krishna Reddy and Others
Andhra Pradesh High Court · (1994) 1 ACC 481 : (1992) 2 AnWR 39
High Courts22 Jan 1992Dismissed
Vadde Anjanamma and Others Vs Chennakesavulu and Another
Andhra Pradesh High Court · (1993) ACJ 713
Motor Vehicles Act, 1988 — Section 92A
High Courts21 Jan 1992
T.T. Abbas Ali and Another Vs T. Govindarajulu and Others
Andhra Pradesh High Court · (1994) ACJ 876 : (1993) 1 ALT 764 Supp
High Courts21 Jan 1992
General Manager Andhra Pradesh State RTC Vs Anjali Kande and Others
Andhra Pradesh High Court · (1994) 2 ACC 665 : (1994) ACJ 23
High Courts21 Jan 1992
Col. Denzyl Winston Ferries Vs Abdul Jaleel and others
Andhra Pradesh High Court · AIR 1992 AP 246 : (1992) 2 ALT 144
Contract Act, 1872 — Section 23Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3), 10(4), 2, 20, 20(1)