High Courts13 Feb 1992Dismissed
Tahsildar (LA) Vs Bommu Anjireddy
Andhra Pradesh High Court · (1992) 1 ALT 412
Land Acquisition Act, 1894 — Section 23, 24
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,378 of 1,751
High Courts12 Feb 1992Dismissed
G.H. Ali Mohammed and Co. Vs The Dist. Asst. Social Welfare Officer, (L.A.O.)
Andhra Pradesh High Court · (1992) 2 ALT 604
Land Acquisition Act, 1894 — Section 23, 54Registration Act, 1908 — Section 47A
High Courts12 Feb 1992
M/s. G.H. Ali Mohammed and Co. Vs The District Assistant Social Welfare Officer, (L.A.D.), Visakhapatnam
Andhra Pradesh High Court · AIR 1993 AP 16
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Land Acquisition Act, 1894 — Section 23, 47
High Courts11 Feb 1992
Commissioner of Income Tax Vs Vazir Sultan Tobacco Co. Ltd.
Andhra Pradesh High Court · (1995) 212 ITR 624
Income Tax Act, 1961 — Section 28, 80A(2), 80AA, 80M, 85A
High Courts11 Feb 1992Dismissed
Anil Kumar Agarwal Vs State of A.P.
Andhra Pradesh High Court · (1992) 2 ALT 236 : (1992) 2 APLJ 181
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 9Andhra Pradesh Excise Act, 1968 — Section 34Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts10 Feb 1992
A. Sudharsana Reddy Vs Regional Transport Officer and Another
Andhra Pradesh High Court · (1992) 3 ALT 531
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 2(1)Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 2, 2(7)
High Courts10 Feb 1992
Uppu Pandaiah Vs The Mandal Revenue Officer, Sydapuram and another
Andhra Pradesh High Court · AIR 1993 AP 132
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3, 3(1), 3(5), 4, 4(1)
High Courts07 Feb 1992Dismissed
Central Wines and Others Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (1992) 2 ALT 289
Andhra Pradesh General Sales Tax (Amendment) Act, 1988 — Section 15, 16Constitution of India, 1950 — Article 14, 226, 285, 286, 301
High Courts07 Feb 1992
Maqbool Khan and Another Vs Shabjadi Khatoon and Others
Andhra Pradesh High Court · (1992) 1 ALT 668 : (1992) 1 ALT 66 : (1992) 1 AnWR 397 : (1992) 1 APLJ 280
Civil Procedure Code, 1908 (CPC) — Section 115Partition Act, 1893 — Section 2
High Courts06 Feb 1992
P. Narayana Rao Vs Smt. K. Venu Kumari
Andhra Pradesh High Court · (1992) 1 ALT 395 : (1992) 1 APLJ 211
Civil Procedure Code, 1908 (CPC) — Section 115Registration Act, 1908 — Section 17, 49
High Courts06 Feb 1992
Special Deputy Collector Vs P. Basaveswara Rao
Andhra Pradesh High Court · (1992) 2 ALT 475
Land Acquisition Act, 1894 — Section 23, 25, 4(1), 54
High Courts05 Feb 1992
The Sub-Collector and Land Acquisition Officer Vs N. Mahaboob Saheb and others
Andhra Pradesh High Court · AIR 1993 AP 173
Land Acquisition Act, 1894 — Section 18, 23, 23(2), 28, 4(1)
High Courts04 Feb 1992
Kurra Dasaratha Ramaiah and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1992) 1 ALT 269 : (1992) 1 APLJ 186 : (1992) CriLJ 3485 : (1993) 1 RCR(Criminal) 247
Constitution of India, 1950 — Article 22Criminal Procedure Code, 1973 (CrPC) — Section 109, 110, 167, 167(2), 209Customs Act, 1962 — Section 104, 135
High Courts03 Feb 1992
The Land Acquisition Officer, (Revenue Divisional Officer) and Another Vs Marepalli Savitramma and Others
Andhra Pradesh High Court · (1992) 2 ALT 685
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 115, 96Land Acquisition Act, 1894 — Section 23, 23(1A), 28, 34, 4(1)
High Courts03 Feb 1992Allowed
The Greater Alwal Allied Service Association Vs The Alwal Municipality
Andhra Pradesh High Court · (1992) 1 ALT 352 : (1992) 1 APLJ 114
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts03 Feb 1992
Morasa Anjaiah Vs Kondragunte Venkateswarlu (died) and others
Andhra Pradesh High Court · AIR 1993 AP 156 : (1993) 1 ALT 57
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 2 Rule 3, Order 2 Rule 4, Order 22 Rule 1, Order 22 Rule 2Limitation Act, 1877 — Section 5Limitation Act, 1963 — Section 21, 4, 5
High Courts03 Feb 1992Allowed
Bencdict Vs Prashant Cinema Air Cooled and Others
Andhra Pradesh High Court · (1992) 1 ALT 430 : (1992) 1 AnWR 340
Constitution of India, 1950 — Article 226
High Courts03 Feb 1992
Vandana Cylinders (P) Ltd. Vs State Bank of India
Andhra Pradesh High Court · (1992) 1 ALT 392 : (1992) 1 APLJ 139
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 115
High Courts03 Feb 1992
Anisetti Bhagyavathi Vs Andaluri Satyanarayana and others
Andhra Pradesh High Court · AIR 1992 AP 304 : (1992) 1 ALT 455 : (1992) 1 APLJ 260
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 41 Rule 27, Order 42 Rule 1, 100, 100(5)
High Courts31 Jan 1992
Kirlampudi Sugar Mills Vs Government of A P
Andhra Pradesh High Court · (1992) 63 TAXMAN 484