High Courts04 Feb 1993Allowed
B. Janardhan Gupta (died) and Another Vs B. Padmanabha Gupta
Andhra Pradesh High Court · (1993) 2 ALT 419 : (1993) 2 APLJ 91
Partnership Act, 1932 — Section 48
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,359 of 1,751
High Courts03 Feb 1993
Adapa Mohana Murali Krishna Vs The II Additional Judicial Magistrate of Ist Class and Others
Andhra Pradesh High Court · (1993) 2 ALT 150 : (1993) 1 APLJ 213
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114
High Courts02 Feb 1993Dismissed
Nemuri Sayanna Vs Nemuri Srihari and Others
Andhra Pradesh High Court · (1993) 1 ALT 509
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1, Order 23 Rule 1A, 115
High Courts02 Feb 1993
Thota Veera Raghavaiah and Another Vs National Insurance Co. Ltd. and Others
Andhra Pradesh High Court · (1994) 2 ACC 27 : (1994) ACJ 476
High Courts02 Feb 1993Dismissed
Thota Veera Raghavaiah and Others Vs National Insurance Co. Ltd. and Others
Andhra Pradesh High Court · (1994) ACJ 476 : (1993) 1 APLJ 344
High Courts02 Feb 1993
Commissioner of Income Tax Vs Krishna Mohan Constructions
Andhra Pradesh High Court · (1993) 02 AP CK 0041
Income Tax Act, 1961 — Section 256(1), 32(4), 32A, 32A(1), 32A(2)
High Courts02 Feb 1993Dismissed
T. Gangaiah and Others Vs The Mandal Revenue Officer (Urban) and Others
Andhra Pradesh High Court · (1993) 1 ALT 276
Constitution of India, 1950 — Article 226
High Courts02 Feb 1993
Y. Chendrasekhara Rao and Others Vs Y.V. Kamala Kumari and Others
Andhra Pradesh High Court · (1993) 1 APLJ 102 : (1993) CriLJ 3508
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 399(3), 435, 438, 438(1)
High Courts02 Feb 1993Dismissed
Thota Veera Raghavaiah and Another Vs The National Insurance Company Ltd. and Others
Andhra Pradesh High Court · (1993) 1 ALT 360
Motor Vehicles Act, 1939 — Section 110A
High Courts01 Feb 1993
Yazali Venkataratnam Vs State
Andhra Pradesh High Court · (1993) 1 ALT(Cri) 692
Penal Code, 1860 (IPC) — Section 302
High Courts30 Jan 1993
Boddu Murali Vs State
Andhra Pradesh High Court · (1993) 1 APLJ 418 : (1993) CriLJ 2077
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
High Courts30 Jan 1993
V. Krishna Samudram Vs East Godavari Division, Andhra Pradesh State Road Transport Corporation, Kakinada and Another
Andhra Pradesh High Court · (1994) 1 ALT 201 : (1993) 1 APLJ 112
Evidence Act, 1872 — Section 114
High Courts29 Jan 1993
Baligera Bheemudu alias Bheemaian Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1993) 1 ALT 278 : (1993) 1 APLJ 126 : (1993) CriLJ 3462
Arms Act, 1959 — Section 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 451, 482Penal Code, 1860 (IPC) — Section 307, 341, 342, 353
High Courts29 Jan 1993Allowed
O. Ramachandra Reddi Vs The Director, D.R.D.L. and Another
Andhra Pradesh High Court · (1993) 1 ALT 221 : (1993) 1 APLJ 363
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Constitution of India, 1950 — Article 14, 16, 311(2)
High Courts27 Jan 1993
State of Andhra Pradesh and Others Vs S. Raghurama Reddy, Contractor rep. by his power of Attorney Holder S. Lakshmireddi and T. Nabi Sahab, Retd. S.E. (PWD)
Andhra Pradesh High Court · (1993) 1 ALT 387 : (1993) 1 APLJ 119
Arbitration Act, 1940 — Section 41Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts27 Jan 1993
The New India Assurance Company Limited Vs Mohd. Khaja Moinuddin and Another Mohd Khaja Moinuddin Vs The New India Assurance Co. Ltd.
Andhra Pradesh High Court · (1993) 1 ALT 269 : (1993) 1 APLJ 223
Motor Vehicles Act, 1939 — Section 15(2), 95(1), 95(2), 96(2)
High Courts27 Jan 1993
New India Assurance Co. Ltd. Vs Mohd. Khaja Moinuddin and Another
Andhra Pradesh High Court · (1993) ACJ 1263
Motor Vehicles Act, 1939 — Section 95(2)(b)(ii)(4)Motor Vehicles Act, 1988 — Section 2(15), 96(2)
High Courts25 Jan 1993
Ventripadu Ramaiah Vs State of A.P.
Andhra Pradesh High Court · (1993) 2 ACC 182 : (1993) 1 APLJ 60
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313, 342Evidence Act, 1872 — Section 17, 2, 21, 24, 25Motor Vehicles Act, 1988 — Section 118, 89
High Courts22 Jan 1993Dismissed
Syed Hussain and Others Vs The Joint Secretary, P.W.D. (R and B), Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1993) 1 ALT 150 : (1993) 1 APLJ 265
Land Acquisition Act, 1894 — Section 4(1), 5A, 6
High Courts21 Jan 1993
S. Hanumantha Rao and Others Vs F.C.I. and Others
Andhra Pradesh High Court · (1993) 2 ALT 512 : (1993) 1 APLJ 436
Constitution of India, 1950 — Article 226Food Corporations Act, 1964 — Section 12A(3), 12A(4)