High Courts17 Feb 1993
Smt. K. Anjamma and others Vs Chanchal Danaiah and others
Andhra Pradesh High Court · AIR 1994 AP 44 : (1993) 1 ALT 741
Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,358 of 1,751
High Courts17 Feb 1993Dismissed
Doddi Nagulu Vs Doddi Mutyalamma and Others
Andhra Pradesh High Court · (1994) 1 DMC 236
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts17 Feb 1993Dismissed
A. Amarendernath Vs The Chairman, Disciplinary Authority, Saraswathi Grameena Bank and Another
Andhra Pradesh High Court · (1993) 1 ALT 425
High Courts16 Feb 1993
M. Varadarajulu Chetti Vs C. Selvaraj
Andhra Pradesh High Court · (1993) 1 ALT 576
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 22
High Courts16 Feb 1993
Ponnolu Chandra Sekhar Reddy Vs Vaka Rachaiah (died) by L.R. and Others
Andhra Pradesh High Court · (1993) 1 ALT 378
Hindu Succession Act, 1956 — Section 6
High Courts15 Feb 1993
N. Ramakrishna Reddy and Another Vs N. Dwaraka Singh and Another
Andhra Pradesh High Court · (1993) 1 ALT(Cri) 431 : (1993) CriLJ 2279
Evidence Act, 1872 — Section 3Income Tax Act, 1961 — Section 37
High Courts12 Feb 1993Allowed
M. Kuppuswamy Naidu Vs His Holiness Sri Srimad Abhinava Ramanuja Brahma Thanthra Swathanthra Parakala Swamiji Mathadhipathi of Parakala Mutt, Karnataka State and Others
Andhra Pradesh High Court · (1993) 1 ALT 343
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts12 Feb 1993Dismissed
The Depot Manager, APSRTC Vs The Addl. Labour Court and Others
Andhra Pradesh High Court · (1993) 2 ALT 143 : (1993) 1 APLJ 317
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 18Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 33C(2)
High Courts12 Feb 1993
Smt. D. Neelima Vs The Dean of P.G. Studies, A.P. Agricultural University, Hyderabad and others
Andhra Pradesh High Court · AIR 1993 AP 229 : (1993) 1 ALT 458 : (1993) 1 APLJ 140
Admission to Post Graduate Medical Courses Rules, 1991 — Article 92Constitution of India, 1950 — Article 1(4), 14, 15, 15(1), 15(4)Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts12 Feb 1993
Ferro Alloys Corporation Ltd., Shreeramnagar Vs A.P. State Electricity Board, Hyderabad
Andhra Pradesh High Court · AIR 1993 AP 183 : (1993) 1 APLJ 465
Andhra Pradesh State Electricity Board (Meetings) Regulations, 1959 — Regulation 11Constitution of India, 1950 — Article 14, 16(1)Electricity (Supply) Act, 1948 — Section 13, 14, 49, 49(1), 49(2)
High Courts11 Feb 1993
Kalyani Modern Rice Mill Vs The State and Others
Andhra Pradesh High Court · (1993) 1 ALT(Cri) 660 : (1993) 1 APLJ 348 : (1994) CriLJ 1123
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 420
High Courts11 Feb 1993Dismissed
Palliboyina Bulliyya and Others Vs Dadi Peda Veeraju (died) and Others
Andhra Pradesh High Court · (1993) 1 ALT 692
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts10 Feb 1993Allowed
Syed Meera and Others Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1993) 1 ALT 578
Constitution of India, 1950 — Article 14
High Courts10 Feb 1993
Pathivada Ramaswami and another Vs Korda Surya Prakasa Rao and another
Andhra Pradesh High Court · AIR 1993 AP 336 : (1993) 2 ALT 503 : (1993) 1 APLJ 311 : (1993) 1 DMC 535
Hindu Adoptions and Maintenance Act, 1956 — Section 16
High Courts10 Feb 1993
D. Krishna Murthy and Others Vs C. Ramana and Others
Andhra Pradesh High Court · (1993) 2 ALT 414
Limitation Act, 1963 — Article 59
High Courts09 Feb 1993
New Dwaraka Lunch Home Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1993) 91 STC 36
High Courts08 Feb 1993Allowed
Kundrapu Narasimha Naidu and Others Vs Kundrapu Kondadu and Others
Andhra Pradesh High Court · (1993) 1 ALT 347 : (1993) 1 APLJ 187 : (1993) 1 DMC 589
Hindu Adoptions and Maintenance Act, 1956 — Section 11, 16
High Courts08 Feb 1993Allowed
Employees'' State Insurance Corporation Vs Amina Bee
Andhra Pradesh High Court · (1993) 2 ALT 278 : (1993) 1 APLJ 312
Employees State Insurance Act, 1948 — Section 2, 46(1), 52
High Courts04 Feb 1993Dismissed
State of A.P. and Others Vs N. Siva Reddy (Died) and Others
Andhra Pradesh High Court · (1993) 2 ALT 549 : (1993) 1 APLJ 492
Arbitration Act, 1940 — Section 39Interest Act, 1839 — Section 3(1)
High Courts04 Feb 1993Allowed
Kodavalli Veeraiah Vs The Gram Panchayat of Angirekulapadu, Lingasamudram Mandal and Others
Andhra Pradesh High Court · (1993) 1 ALT 280 : (1993) 1 APLJ 218
Constitution of India, 1950 — Article 226