COURT ARCHIVE

Andhra Pradesh High Court judgments

35,019 judgments · page 1,352 of 1,751

High Courts28 Apr 1993

Bhel Staff and Workers Union, Hyderabad and Another Vs Bhel, Corporate R and D Division, Hyderabad and Others

Andhra Pradesh High Court · (1994) 2 LLJ 1180

Andhra Pradesh Factories and Establishments (National, Festival and other Holidays) Act, 1974 — Section 11, 11(1), 3City of Nagpur Corporation Act, 1948 — Section 59(3)Companies Act, 1956 — Section 94

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High Courts28 Apr 1993Dismissed

Chamakura Brahmaiah (died) per L.Rs. Vs Thota Ganganna and Others

Andhra Pradesh High Court · (1993) 3 ALT 434

Civil Procedure Code, 1908 (CPC) — Section 115, 60(1)

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High Courts27 Apr 1993

Dr. M. Alimelu and Others Vs Principal, Osmania Medical College and Others

Andhra Pradesh High Court · (1993) 2 ALT 227

Constitution of India, 1950 — Article 226

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High Courts27 Apr 1993

Branch Manager, State Bank of Hyderabad Vs Gadiraju Rama Bhaskara Viswanadha Raju

Andhra Pradesh High Court · AIR 1993 AP 337 : (1993) 2 ALT 274

Contract Act, 1872 — Section 174Succession Act, 1925 — Section 214, 214(1), 370, 372

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High Courts26 Apr 1993

The Senior Regional Manager, Food Corporation of India Vs G.V.V.N. Hanumantha Rao and Another

Andhra Pradesh High Court · (1993) 2 ALT 524

Arbitration Act, 1940 — Section 30, 37(3), 39Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 55

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High Courts26 Apr 1993

Khajyam Seetharamaiah and Others Vs Jasti Surya Prakasa Rao and Others

Andhra Pradesh High Court · (1993) 2 ALT 330 : (1993) 2 APLJ 74

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 16 Rule 6, Order 18 Rule 17, Order 41 Rule 23, Order 41 Rule 23A

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High Courts26 Apr 1993

Chittajallu Venkata Tulasi Padma Jyothi Vs A.V.V. Satyanarayana Das and Another

Andhra Pradesh High Court · (1993) 2 ALT 88 : (1993) 2 APLJ 34

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts23 Apr 1993

Dr. M. Ratna Vs Kottiboyina Navaneetam (died) and others

Andhra Pradesh High Court · AIR 1994 AP 96 : (1993) 2 ALT 459

Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63

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High Courts23 Apr 1993

Bojja Raju Vs The United India Insurance Company Ltd.

Andhra Pradesh High Court · (1994) 2 ALT 76

Motor Vehicles Act, 1939 — Section 110A

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High Courts23 Apr 1993Allowed

Chinta Thirupathaiah and Another Vs E. Bhadraiah and Others

Andhra Pradesh High Court · (1993) 2 ALT 562

Motor Vehicles Act, 1939 — Section 110A, 110D

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High Courts23 Apr 1993

The Public Prosecutor, High Court of Andhra Pradesh, Hyderabad Vs Shaik Meera Valli

Andhra Pradesh High Court · (1993) 2 ALT(Cri) 86 : (1993) CriLJ 3320

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 109, 302, 342, 436

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High Courts22 Apr 1993Allowed

Kantamaneni Venkateswara Rao and Another Vs Meka Venkateswara Rao and Another

Andhra Pradesh High Court · (1993) 2 ALT 480

Limitation Act, 1963 — Article 137Specific Relief Act, 1963 — Section 28(1)

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High Courts22 Apr 1993Dismissed

Srikrishna Textiles Vs Haripriya Textorium and Others

Andhra Pradesh High Court · (1993) 2 ALT 92

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 1(2)

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High Courts21 Apr 1993

S.V. Cement Ltd. Vs Revenue Divisional Officer and Others

Andhra Pradesh High Court · (1993) 2 ALT 32 : (1993) 2 APLJ 47

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High Courts21 Apr 1993

Commissioner of Income Tax Vs Late Begum Noor Banu Alladin and Another

Andhra Pradesh High Court · (1993) 3 ALT 105 : (1993) 204 ITR 166

Income Tax Act, 1961 — Section 143, 143(3), 144, 246, 250

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High Courts20 Apr 1993

Peesapati Venkataramana Bhasyakacharyulu Vs The Land Acquisition Officer

Andhra Pradesh High Court · (1994) 2 ALT 287

Land Acquisition Act, 1894 — Section 23, 4(1), 54

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High Courts19 Apr 1993Dismissed

Dr. P. Ramakrishna Rao Vs Selection Committee for Post Graduate Courses in the Medical Colleges of A.P. and Others

Andhra Pradesh High Court · (1993) 2 ALT 593

Constitution of India, 1950 — Article 14, 226

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High Courts19 Apr 1993

B. Keshavulu Naidu Vs L. Bhaskar Naidu and B. Krishnaiah

Andhra Pradesh High Court · (1993) 2 ALT 224

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 38 Rule 5, Order 38 Rule 8, Order 47 Rule 1

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High Courts19 Apr 1993

P. Ram Reddy Vs Land Acquisition Officer, Hyderabad Urban Development Authority

Andhra Pradesh High Court · (1993) 2 ALT 1

Land Acquisition Act, 1894 — Section 23, 23(1), 23(1A), 4(1), 51A

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High Courts19 Apr 1993Dismissed

K. Panduranga Rao Naidu Vs Kanteti Jagadeswari

Andhra Pradesh High Court · (1993) 2 ALT 405

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 4, Order 9 Rule 7, 115

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