High Courts17 Jun 1993Dismissed
Cherukuri Venkat Raju Vs Parasa Reddy
Andhra Pradesh High Court · (1994) 2 ALT 653
Motor Vehicles Act, 1939 — Section 110B, 110D, 92A, 92B(3)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,351 of 1,751
High Courts17 Jun 1993
R.M. Trivedi and Sons Vs Sheeba Computers Pvt. Ltd.
Andhra Pradesh High Court · (1993) 2 ALT 564
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 115
High Courts16 Jun 1993Allowed
Aitha Ravindra Vs Peddireddy Janardhana Reddy and Others
Andhra Pradesh High Court · (1993) 3 ALT 85
High Courts16 Jun 1993
Shankar Rao and Another Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1994) 1 ALT(Cri) 690 : (1994) 1 AnWR 295 : (1993) CriLJ 3833
Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Jun 1993
Pothineni Venkateswarlu Vs Bodempudi Kotamma
Andhra Pradesh High Court · AIR 1994 AP 40 : (1993) 2 ALT 499
Andhra Pradesh Agricultural Indebtedness (Relief) (Amendment) Act, 1987 — Section 2, 3(1), 3(2)Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 3(1)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151, 94
High Courts15 Jun 1993Allowed
S.V.G. Ratna Gupta Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1993) 2 APLJ 157
Andhra Pradesh Shops and Establishments Act, 1988 — Section 10, 2, 6, 8Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Jun 1993Allowed
V. Devaraju Vs Sivappa and Another
Andhra Pradesh High Court · (1994) 1 ALT 424 : (1993) 2 APLJ 471
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1939 — Section 110D
High Courts14 Jun 1993
State of Andhra Pradesh Vs Venkatesh Foundry
Andhra Pradesh High Court · (1994) 92 STC 34
Andhra Pradesh General Sales Tax Act, 1957 — Section 20, 20(2), 22, 23, 42Central Sales Tax Act, 1956 — Section 14, 15
High Courts30 Apr 1993
United India Insurance Company Vs Smt. Anipeddi Dhanalakshmi and Others
Andhra Pradesh High Court · (1993) 2 ALT 566
Motor Vehicles Act, 1939 — Section 110AA, 110D
High Courts30 Apr 1993Allowed
United India Insurance Co. Ltd. Vs Odeti Mallu Bai and Others
Andhra Pradesh High Court · (1995) ACJ 851
Motor Vehicles Act, 1988 — Section 110A, 95, 96
High Courts30 Apr 1993
Battu Pedda Jangaiah and Others Vs The Joint Collector
Andhra Pradesh High Court · (1993) 2 ALT 505 : (1993) 2 APLJ 82
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 50B, 50B(4), 91
High Courts30 Apr 1993Allowed
United India Insurance Co. Ltd. Vs Anipeddi Dhanalakshmi and Others
Andhra Pradesh High Court · (1994) 2 ACC 673 : (1994) ACJ 98
Motor Vehicles Act, 1988 — Section 110A, 110AA
High Courts29 Apr 1993Allowed
T. Subbarami Reddy Vs D.R. Ramaswamy Reddy
Andhra Pradesh High Court · (1993) 2 ALT 326
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts29 Apr 1993Allowed
New India Assurance Co. Ltd. and Another Vs V. Raghurami Reddy alias Raghu and Others
Andhra Pradesh High Court · (1994) ACJ 614
Motor Vehicles Act, 1988 — Section 110A, 95(2)(b)(i)
High Courts29 Apr 1993
Laxmi Starch Limited Vs Union of India
Andhra Pradesh High Court · (1994) 1 ALT 426 : (1993) 43 ECC 1 : (1993) 67 ELT 769
High Courts29 Apr 1993
Rajaheel Wine Merchants and Others Vs The Commissioner of Excise and Others
Andhra Pradesh High Court · (1993) 3 ALT 88 : (1993) 2 APLJ 139
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 11(2), 4(2)Andhra Pradesh Breweries (Amendment) Rules, 1970 — Rule 34(11)Andhra Pradesh Distillery Rules, 1970 — Rule 66(12)
High Courts29 Apr 1993
Adapa Venkateswra Rao and another Vs Mohammad Suleman and others
Andhra Pradesh High Court · AIR 1994 AP 50 : (1993) 2 ALT 446
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 115, 151Specific Relief Act, 1963 — Section 43
High Courts29 Apr 1993
Dasarathabhai Ramnik Shah Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1994) CriLJ 92 : (1993) 44 ECC 133
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(3)Constitution of India, 1950 — Article 22(5)Customs Act, 1962 — Section 104, 108
High Courts29 Apr 1993
Smt. Parimi Mehar Seshu Vs Parimi Nageswara Sastry
Andhra Pradesh High Court · AIR 1994 AP 92 : (1993) 2 ALT 489 : (1994) 1 DMC 417
Hindu Marriage Act, 1955 — Section 13(1)
High Courts28 Apr 1993Dismissed
The New India Assurance Company Ltd. Vs Kukkamudi Tirupathaiah and Others
Andhra Pradesh High Court · (1993) 2 ALT 510
Motor Vehicles Act, 1939 — Section 96