High Courts27 Oct 1993
Bhagyanagar Metals Ltd. Vs Commercial Tax Officer, Ramgopalpet Circle, Secunderabad
Andhra Pradesh High Court · (1994) 93 STC 40
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,067 judgments · page 1,345 of 1,754
High Courts26 Oct 1993Disposed Off
Sakinala Hari Nath and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1993) 3 ALT 471 : (1994) 1 APLJ 1
Administrative Tribunals Act, 1985 — Section 28, 4(2)Constitution of India, 1950 — Article 12, 136, 14, 141, 16
High Courts25 Oct 1993Dismissed
Paro Food Products Vs The Hyderabad Metropolitan Water Supply and Sewerage Board and Another
Andhra Pradesh High Court · (1994) 1 ALT 172 : (1994) 1 APLJ 133
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, 115
High Courts15 Oct 1993Allowed
Sri S. Santhanam, I.A.S. and Another Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1993) 3 ALT 666
Administrative Service (Cadre) Rules, 1954 — Rule 4(1)All India Services (Discipline and Appeal) Rules, 1969 — Rule 8All India Services Act, 1951 — Section 3(1)
High Courts14 Oct 1993Allowed
Sikile Moses Vs Koturi Seeta Ram Das
Andhra Pradesh High Court · (1993) 3 ALT 452 : (1994) 1 APLJ 52
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 40, 115, 51
High Courts14 Oct 1993Allowed
The Divisional Manager, Oriental Fire and General Insurance Co. Ltd. Vs Nakkina Raju and Others
Andhra Pradesh High Court · (1993) 3 ALT 701
Motor Vehicles Act, 1939 — Section 110B, 110D
High Courts14 Oct 1993
State of Andhra Pradesh and Another Vs P. Lakshmu Reddy
Andhra Pradesh High Court · (1993) 3 ALT 694 : (1994) 1 ARBLR 402
Arbitration Act, 1940 — Section 14, 17, 30
High Courts13 Oct 1993
Secunderabad Bunks (KIOSKS) Owners Association Vs The Commissioner, Municipal Corporation of Hyderabad, and others
Andhra Pradesh High Court · AIR 1994 AP 35
Constitution of India, 1950 — Article 19(1), 226
High Courts12 Oct 1993Dismissed
Jonnalagadda Suryakantham Vs Ragani Sathiyyamma
Andhra Pradesh High Court · (1994) 1 ALT 93 : (1994) 1 APLJ 44
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 16
High Courts11 Oct 1993
P.P. Ranganayaki and Another Vs P.P. Govindachary
Andhra Pradesh High Court · (1994) 1 ALT 153 : (1994) 2 DMC 541
Hindu Marriage Act, 1955 — Section 13
High Courts11 Oct 1993Allowed
Togari Chandrakala Vs Togari Venkatesh
Andhra Pradesh High Court · (1993) 3 ALT 733 : (1994) 2 DMC 524
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts08 Oct 1993
Government of A.P. and Others Vs N.V. Choudary and Another
Andhra Pradesh High Court · (1993) 3 ALT 391 : (1993) 2 APLJ 479
Arbitration Act, 1940 — Section 20, 8Constitution of India, 1950 — Article 14, 141, 21Contract Act, 1872 — Section 29
High Courts08 Oct 1993
St. Anthony''s Educational Society Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1993) 3 ALT 561
Andhra Pradesh High Court Appellate Side Rules, 1958 — Rule 1, 2, 5, 6Writ Proceedings Rules, 1977 — Rule 14, 24
High Courts08 Oct 1993
Adapa Bhogi Raju Vs S.G. Ramayya and Another
Andhra Pradesh High Court · (1994) 1 ALT(Cri) 15 : (1994) 1 AnWR 73 : (1993) 2 APLJ 511 : (1994) 2 CivCC 646 : (1994) CriLJ 411 : (1994) 3 RCR(Criminal) 366
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Oct 1993
Dr. J. Ramachander Rao Vs A.P. State Financial Corporation and Others
Andhra Pradesh High Court · (1993) 3 ALT 385
State Financial Corporations Act, 1951 — Section 29
High Courts07 Oct 1993
The Depot Manager, APSRTC Bhadrachalam Depot and Another Vs Ponaganti Appamma and Others
Andhra Pradesh High Court · (1993) 3 ALT 735 : (1994) 1 APLJ 387
Motor Vehicles Act, 1939 — Section 110B, 110D
High Courts06 Oct 1993
J. Hemalatha and Others Vs S. Nagender, The APSRTC and The Depot Manager, APSRTC
Andhra Pradesh High Court · (1994) 1 ALT 553 : (1994) 1 APLJ 359
Motor Vehicles Act, 1939 — Section 110B, 110D
High Courts06 Oct 1993Allowed
Shaik Mastanamma Vs Kadiyala Gopalaiah
Andhra Pradesh High Court · (1993) 3 ALT 617
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 58
High Courts06 Oct 1993
Sri Venkateswara Engineering Contractors and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1993) 3 ALT 347
Arbitration Act, 1940 — Section 20, 39Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Oct 1993
Andhra Pradesh Scheduled Castes Co-operative Finance Corporation, Hyderabad and Others Vs Tungala Niranjana Rao
Andhra Pradesh High Court · (1993) 3 ALT 527