High Courts13 Dec 1993
D.L. Satyanarayana Vs Kalasantha Radha Krishnaiah
Andhra Pradesh High Court · (1994) 1 ALT 526 : (1994) 1 APLJ 328
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 22
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,067 judgments · page 1,343 of 1,754
High Courts10 Dec 1993
Central Warehousing Corporation Construction Cell Vs P. Devendra Raju
Andhra Pradesh High Court · (1994) 1 ALT 352 : (1994) 1 APLJ 368
Arbitration Act, 1940 — Section 16(1), 39
High Courts10 Dec 1993Dismissed
T. Anil Kumar Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1994) 1 ALT 22
Constitution of India, 1950 — Article 233Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts03 Dec 1993Dismissed
Kosaraju Vasantha and Others Vs Gaddipati Appaiah and The New India Assurance Company Ltd.
Andhra Pradesh High Court · (1994) 1 ALT 117
Motor Vehicles Act, 1939 — Section 110B, 95Motor Vehicles Act, 1988 — Section 147(2)
High Courts03 Dec 1993
K. Vasantha and Others Vs Gaddipati Appaiah and Another
Andhra Pradesh High Court · (1994) ACJ 595 : (1994) 1 APLJ 355
Motor Vehicles Act, 1988 — Section 147Penal Code, 1860 (IPC) — Section 304A, 338
High Courts02 Dec 1993
Malini Rao Vs Hotel Dwaraka and Others
Andhra Pradesh High Court · (1994) 1 ALT 36 : (1997) 90 CompCas 179
Companies Act, 1956 — Section 582, 583, 583(4)
High Courts02 Dec 1993
Lingaiah Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1994) 1 ALT(Cri) 363 : (1994) CriLJ 1242 : (1994) 1 DMC 322
General (Criminal) Rules, 1980 — Rule 31(4)Penal Code, 1860 (IPC) — Section 302
High Courts01 Dec 1993Dismissed
Yadagiri Vs State of A.P.
Andhra Pradesh High Court · (1994) 1 ALT(Cri) 323 : (1994) 1 ALT(Cri) 135 : (1994) 1 DMC 292
Penal Code, 1860 (IPC) — Section 302, 407
High Courts30 Nov 1993
A. Bal Reddy Vs Saraswathi and Another
Andhra Pradesh High Court · (1994) 1 ALT 72 : (1994) 1 ALT(Cri) 379 : (1994) CriLJ 1125
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts29 Nov 1993Allowed
Sha Peerchand Vs Jandhyala Venkata Subramanya Jyosyulu and Others
Andhra Pradesh High Court · (1994) 1 ALT 140
Civil Procedure Code, 1908 (CPC) — Section 96Specific Relief Act, 1963 — Section 19, 20
High Courts29 Nov 1993
Pattan Sardar Khan Vs Pattan Rasool Khan and Another
Andhra Pradesh High Court · (1994) 1 ALT 15 : (1994) 1 APLJ 65
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 82, Order 21 Rule 92, Order 21 Rule 94, Order 21 Rule 95, 151Limitation (Amendment) Act, 1963 — Article 134Limitation Act, 1908 — Article 180
High Courts26 Nov 1993Allowed
Ghoushia Bee Vs Rajan Bee and Another
Andhra Pradesh High Court · (1994) 1 ALT 97 : (1994) 1 APLJ 149
Civil Procedure Code, 1908 (CPC) — Section 115Registration Act, 1908 — Section 49Stamp Act, 1899 — Section 35
High Courts22 Nov 1993Dismissed
Naspuri Dharmaiah and Another Vs Kota Veeraiah @ Dr. V.K. Kota
Andhra Pradesh High Court · (1993) 3 ALT 712 : (1994) 1 APLJ 74
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 23 Rule 3
High Courts19 Nov 1993
Advocate General, Andhra Pradesh, Hyderabad Vs Ashok Kumar
Andhra Pradesh High Court · (1994) 1 ALT 52 : (1994) CriLJ 1333
Criminal Procedure Code, 1973 (CrPC) — Section 421, 97
High Courts18 Nov 1993
Bala Subbarayudu Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1994) 1 ALT 181 : (1994) 2 ALT(Cri) 371 : (1994) CriLJ 1484
Criminal Procedure Code, 1973 (CrPC) — Section 174, 391, 540Penal Code, 1860 (IPC) — Section 302, 307
High Courts18 Nov 1993Allowed
Kasani Subbamma Vs The Government of A.P. and Others
Andhra Pradesh High Court · (1994) 1 ALT 149 : (1994) 1 APLJ 117
Constitution of India, 1950 — Article 12, 226, 300A, 31
High Courts17 Nov 1993
Alakunta Narsimloo and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1994) CriLJ 1721
Criminal Procedure Code, 1973 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts16 Nov 1993
In Re: Sanghi Industries Limited In Re: Goldy Projects Limited
Andhra Pradesh High Court · (1993) 3 ALT 719
Companies Act, 1956 — Section 391(2), 394
High Courts15 Nov 1993
K. Prakash Rao Vs Singareni Colleries Co. Ltd. and Another
Andhra Pradesh High Court · (1993) 3 ALT 517 : (1993) 2 APLJ 464 : (1995) 1 ARBLR 507
Arbitration Act, 1940 — Section 30, 33Limitation Act, 1963 — Article 119, 5
High Courts12 Nov 1993
Durga Construction Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1994) 1 ALT 545 : (1994) 2 ARBLR 88
Andhra Pradesh Arbitration (Amendment) Act, 1990 — Section 17Arbitration Act, 1940 — Section 14, 20Civil Procedure Code, 1908 (CPC) — Section 148