Kundla Bojjireddy and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1994) 11 AP CK 0010
COURT ARCHIVE
35,067 judgments · page 1,324 of 1,754
Andhra Pradesh High Court · (1994) 11 AP CK 0010
Andhra Pradesh High Court · (1995) 1 ALT(Cri) 160 : (1994) 2 AnWR 595 : (1995) 2 DMC 250
Andhra Pradesh High Court · (1995) 1 ALT 431
Andhra Pradesh High Court · (1995) 97 STC 231
Andhra Pradesh High Court · (1995) 97 STC 448
Andhra Pradesh High Court · (1995) 96 STC 369
Andhra Pradesh High Court · (1994) 3 ALT 491 : (1995) 1 APLJ 284
Andhra Pradesh High Court · (1994) 3 ALT 488 : (1994) 2 APLJ 502
Andhra Pradesh High Court · (1994) 3 ALT 473 : (1995) 1 APLJ 159
Andhra Pradesh High Court · (1995) 1 APLJ 193 : (1995) 99 STC 160
Andhra Pradesh High Court · (1995) 1 ALT 409 : (1996) 220 ITR 425
Andhra Pradesh High Court · (1994) 3 ALT 735
Andhra Pradesh High Court · (1994) 3 ALT 645 : (1995) 1 APLJ 57
Andhra Pradesh High Court · (1994) 3 ALT 525
Andhra Pradesh High Court · (1994) 3 ALT 709(1) : (1994) 2 APLJ 74
Andhra Pradesh High Court · (1994) 3 ALT 461 : (1995) 1 APLJ 132
Andhra Pradesh High Court · (1995) 98 STC 144
Andhra Pradesh High Court · (1995) 97 STC 240
Andhra Pradesh High Court · (1995) 1 ALT 3
Andhra Pradesh High Court · (1995) 1 ALT 150