Andhra Pradesh (Scheduled Areas Ryotwari Settlement) Act — Section 9Andhra Pradesh (Scheduled Areas Ryotwari Settlement) Regulations, 1970 — Regulation 2

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High Courts16 Feb 1996

State of Andhra Pradesh Vs K. Seetharamaiah

Andhra Pradesh High Court · (1996) 4 ALD 532 : (1996) 2 ALD(Cri) 779 : (1996) 2 ALT 992 : (1996) CriLJ 3632

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High Courts16 Feb 1996Dismissed

N. Buchamma and Others Vs Authorised Officer (Land Reforms)

Andhra Pradesh High Court · (1996) 1 ALT 420 : (1996) 1 ALT 42

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 21, 9Hindu Succession Act, 1956 — Section 29A

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High Courts16 Feb 1996Dismissed

Smt. S. Jayanthi Bhandary and Others Vs Syndicate Bank and Others

Andhra Pradesh High Court · (1996) 2 ALT 537

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High Courts15 Feb 1996Allowed

Smt. M. Navaneetha Vs Mandal Revenue Officer and Others

Andhra Pradesh High Court · (1996) 1 ALT 653 : (1996) 1 ALT 65

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High Courts14 Feb 1996Allowed

Sew Constructions Limited Vs Commercial Tax Officer and Others

Andhra Pradesh High Court · (2003) 133 STC 87

Andhra Pradesh General Sales Tax Rules, 1957 — Rule 12Constitution of India, 1950 — Article 226

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High Courts14 Feb 1996Dismissed

Md. Usman Vs Md. Anwar Baigh and Others

Andhra Pradesh High Court · (1996) 4 ALT 105 : (1996) 2 CivCC 701

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 47Transfer of Property Act, 1882 — Section 122

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High Courts14 Feb 1996Allowed

The Catholic Syrian Bank Limited Vs Sree Jagannatha Constructions Ltd. and Others

Andhra Pradesh High Court · (1996) 3 ALT 45 : (1996) 2 APLJ 310 : (1996) 1 APLJ 310

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5

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High Courts14 Feb 1996Dismissed

The Arya Vysya Sangam Vs The Settlement Officer and Others

Andhra Pradesh High Court · (1996) 2 ALT 346

Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 13, 15(1), 3Constitution of India, 1950 — Article 226

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High Courts13 Feb 1996Dismissed

Kommineni Seetharamaiah Vs Kommineni Punnaiah and Another

Andhra Pradesh High Court · (1996) 3 ALT 271

Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 4Contract Act, 1872 — Section 10, 23

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High Courts12 Feb 1996

Ghousia Sultana alias Ghousia Begum and Vs Mohd. Ghouse Baig and Others

Andhra Pradesh High Court · (1996) 1 ALD(Cri) 534 : (1996) 1 ALT 940 : (1996) 1 ALT(Cri) 608 : (1996) 2 APLJ 21 : (1996) 1 APLJ 21 : (1996) CriLJ 2973 : (1996) 2 DMC 115

Constitution of India, 1950 — Article 136, 142, 32Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(1), 320(2), 320(9), 321Penal Code, 1860 (IPC) — Section 307, 325, 409, 452, 498A

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High Courts12 Feb 1996Dismissed