COURT ARCHIVE

Andhra Pradesh High Court judgments

35,098 judgments · page 1,233 of 1,755

High Courts31 Mar 1997

V. Satyanarayana Vs Andhra Pradesh Travel and Tourism Development Corporation Ltd. and Another

Andhra Pradesh High Court · (1997) 1 ALD(Cri) 706 : (1997) 2 ALT(Cri) 1 : (1998) 93 CompCas 843

Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 140, 141, 142

High Courts31 Mar 1997

Ayyavari Narayana Vs State Election Commissioner, Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (1997) 4 ALD 623 : (1997) 4 ALT 5 : (1997) 2 APLJ 98

Andhra Pradesh Panchayat Raj Act, 1994 — Section 234Andhra Pradesh Panchayat Raj Rules — Rule 3, 4

High Courts31 Mar 1997Dismissed

Gopal Shankar Vs Secretary, State Transport Authority of A.P. and Others

Andhra Pradesh High Court · (1997) 4 ALT 7

Motor Vehicles Act, 1988 — Section 70, 71, 72, 80

High Courts31 Mar 1997Allowed

Kallam China Basivireddi and Others Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1997) 2 ALT 583 : (1997) 2 APLJ 47

High Courts29 Mar 1997Dismissed

Pothala Sumalatha Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (1997) 2 ALT 808

Constitution of India, 1950 — Article 15(4), 16(4)

High Courts29 Mar 1997

M. Veera Siva Nagi Reddy and Others Vs Osmania University and Another

Andhra Pradesh High Court · (1997) 4 ALT 243

Constitution of India, 1950 — Article 21, 226, 26, 37, 38(1)University Grants Commission Act, 1956 — Section 12, 26(1)

High Courts29 Mar 1997

G. Subba Rao Vs Rasmi Die-castings Ltd.

Andhra Pradesh High Court · (1998) 93 CompCas 797

Companies Act, 1956 — Section 433, 434, 434(1), 439, 439(1)

High Courts29 Mar 1997

Baba Educational Association, Badvel Vs A.P. State Council of Higher Education, Saifabad, Hyderabad and Others

Andhra Pradesh High Court · (1998) 1 ALD 71

Andhra Pradesh Education Act, 1982 — Section 20, 20(3)Constitution of India, 1950 — Article 21, 226

High Courts28 Mar 1997

Dr. B. Ramachandraiah Vs L.C. Obulesu and Others

Andhra Pradesh High Court · AIR 1998 AP 26 : (1997) 6 ALT 758

Andhra Pradesh Medical Practitioners Registration Act, 1968 — Section 15, 17

High Courts28 Mar 1997

Indian Banks Association Vs Workmen of Syndicate Bank and Others

Andhra Pradesh High Court · (1997) 4 ALT 592 : (1998) 1 LLJ 23

Industrial Disputes Act, 1947 — Section 10(1), 2, 25F, 7A, 7A(1)

High Courts28 Mar 1997

Chief General Manager, State Bank of India and Another Vs Parasa Chandra Sekhar

Andhra Pradesh High Court · (1997) 4 ALT 684

High Courts28 Mar 1997Dismissed

K. Hanumantha Rao and Others Vs Prl. Sub-Judge and Others

Andhra Pradesh High Court · (1997) 4 ALT 444

Constitution of India, 1950 — Article 226

High Courts28 Mar 1997Dismissed

N. Ananda Rao Vs P. Naga Anjeswara Rao

Andhra Pradesh High Court · (1997) 4 ALT 1 : (1997) 2 APLJ 400

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3), 22Civil Procedure Code, 1908 (CPC) — Section 115

High Courts28 Mar 1997Dismissed

Sub-Registrar and Another Vs Mr. M. Damodar Reddy

Andhra Pradesh High Court · (1997) 3 ALD 325 : (1997) 5 ALT 187

Andhra Pradesh Stamp (Prevention of Under Valuation of Instruments) Rules, 1975 — Rule 3(3), 3(4)Stamp Act, 1899 — Section 2(6), 47A, 47A(2), 47A(4)

High Courts28 Mar 1997

Vishnu Kumar and Another Vs State Bank of Hyderabad and Another

Andhra Pradesh High Court · (1997) 3 AnWR 468 : (1997) 2 LLJ 131

High Courts28 Mar 1997Dismissed

State of Andhra Pradesh Vs J. Venkataratnam, President, M.S. Subba Rao, Secretary and other Members of Bar Association

Andhra Pradesh High Court · (1997) 2 ALT 456

Contempt of Courts Act, 1971 — Section 12

High Courts28 Mar 1997Allowed

K. Ramakrishna Rao Vs K. Lalitha Kumari and Others

Andhra Pradesh High Court · (1997) 6 ALT 747

High Courts28 Mar 1997Allowed

Datla Subhadrayamma Vs Golusu Narayana Murthy

Andhra Pradesh High Court · (1997) 3 ALT 592 : (1997) 2 APLJ 415 : (1997) 2 CivCC 318 : (1997) 4 RCR(Civil) 675

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A

High Courts27 Mar 1997

K. Jayalakshmi Vs S.R. Sonwalkar, General Manager, (Projects) Singareni Collieries Co. Ltd. and Another

Andhra Pradesh High Court · (1998) 1 ALD 207

Constitution of India, 1950 — Article 215, 226Contempt of Courts Act, 1971 — Section 12, 19

High Courts27 Mar 1997

K. Narayana and Another Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1997) 1 ALD(Cri) 712 : (1997) 1 ALT(Cri) 817 : (1997) 2 APLJ 287 : (1997) CriLJ 3258

Criminal Procedure Code, 1973 (CrPC) — Section 190, 248, 27, 4, 4(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37Penal Code, 1860 (IPC) — Section 302, 439