High Courts03 Apr 1997
The Govt. of Andhra Pradesh and Another Vs Ramlinga Reddy and Others
Andhra Pradesh High Court · (1997) 3 ALT 524
Arbitration Act, 1940 — Section 8
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,232 of 1,755
High Courts03 Apr 1997
State of Andhra Pradesh Vs P. Somasekhara Rao, Contractor and Another
Andhra Pradesh High Court · (1997) 2 ALT 551
Limitation Act, 1963 — Article 137
High Courts03 Apr 1997
G. Chaya Devi Vs Regional Manager, A.P.S.R.T.C. and Others
Andhra Pradesh High Court · (1997) 2 ALT 736 : (1997) 3 AnWR 802
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts03 Apr 1997Dismissed
Jaldu Raja Visala Subba Rao and Others Vs District Collector (LA) and Others
Andhra Pradesh High Court · (1997) 3 ALT 34
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 23, 30, 34
High Courts02 Apr 1997Allowed
A.P. Industrial Infrastructure Corporation Ltd. Vs Md. Mustaq Ahmed
Andhra Pradesh High Court · (1997) 3 ALD 688 : (1997) 4 ALT 11 : (1997) 3 RCR(Civil) 695
Hire Purchase Act, 1972 — Section 18
High Courts02 Apr 1997Allowed
S. Sarvaiah Vs Prabhavathi and Others - L.Rs. of Joseph
Andhra Pradesh High Court · (1997) 4 ALT 240 : (1997) 2 APLJ 387
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10
High Courts02 Apr 1997Dismissed
Motamarri Surya Kameswara Rao Vs Namburu Satyanarayanamma (died) per L.Rs.
Andhra Pradesh High Court · (1997) 3 ALT 209
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 18
High Courts01 Apr 1997Allowed
D.S. Krishna Vs Digvijay Industries
Andhra Pradesh High Court · (1997) 3 ALT 756 : (1997) 2 APLJ 341
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 32Transfer of Property Act, 1882 — Section 108
High Courts01 Apr 1997
Cheemakurthi Sree Krishna Mohan Rao and Another Vs Naragani Nagabhushanam and Others
Andhra Pradesh High Court · (1997) 3 ALT 604 : (1997) 2 APLJ 409 : (1997) 2 CivCC 278 : (1997) 4 RCR(Civil) 457
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 18 Rule 17A, Order 41 Rule 27
High Courts01 Apr 1997
K. Mohan Lal and N. Venkatesh Vs State of A.P. and Others
Andhra Pradesh High Court · (1997) 4 ALT 220
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 7(3)Constitution of India, 1950 — Article 226, 227, 233, 234, 235
High Courts01 Apr 1997
Sri Maruthi Lime Manufacturing Industrial Co-operative Society Limited Vs Principal Secretary to Government, Revenue Department and Others
Andhra Pradesh High Court · (1997) 107 STC 23
Andhra Pradesh General Sales Tax Act, 1957 — Section 9(1)Constitution of India, 1950 — Article 34
High Courts01 Apr 1997
Mukutla Lalita Vs Commissioner of Income Tax and Others
Andhra Pradesh High Court · (1998) 144 CTR 40 : (1997) 226 ITR 23 : (1998) 98 TAXMAN 193
Income Tax Act, 1961 — Section 127, 127(1), 127(2), 158BD, 158BG
High Courts01 Apr 1997
Devarakonda Edl. Society Vs All India Council Technical Education and others
Andhra Pradesh High Court · AIR 1997 AP 389 : (1997) 3 ALT 117 : (1997) 2 APLJ 46 : (1997) 2 APLJ 11
All India Council for Technical Education (Grant of Approval for Starting New Technical Institutions, Introduction of Courses or Programmes and Approval of Intake Capacity of Seats for the Courses or Programmes) Regulations, 1994 — Regulation 4, 5, 6, 7, 8All India Council for Technical Education Act, 1987 — Section 10(1), 11, 2, 22, 23Andhra Pradesh University Act, 1991 — Section 17, 18(1)
High Courts01 Apr 1997Dismissed
Bandi Narsaiah (died) and Others Vs Virabathini Mallesham and Another
Andhra Pradesh High Court · (1997) 4 ALT 583 : (1997) 2 APLJ 266 : (1997) 3 CivCC 10
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, Order 42 Rule 2, Order 6 Rule 2, 100, 144
High Courts01 Apr 1997
A.P. State Electricity Board and Others Vs V.B.C. Foods Pvt. Ltd.
Andhra Pradesh High Court · AIR 1998 AP 177 : (1997) 3 ALT 249
Contract Act, 1872 — Section 74Electricity (Supply) Act, 1948 — Section 49
High Courts01 Apr 1997Dismissed
Super Thermal Power Project, National Thermal Power Corporation Ltd. Vs Gourisetti Satyavathi and Others
Andhra Pradesh High Court · (1997) 2 ALT 728 : (1998) 1 CivCC 168
Arbitration Act, 1940 — Section 34
High Courts01 Apr 1997
Bharat Heavy Electricals Limited, Corporate Research and Development Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 4 ALD 134 : (1997) 4 ALT 175
Andhra Pradesh Municipalities Act, 1965 — Section 88(3), 88(4)
High Courts01 Apr 1997Allowed
Korla Suranna (died) and L.R. Vs Tummalapalli Gangamma and Another
Andhra Pradesh High Court · (1997) 3 ALD 684 : (1997) 3 ALT 33 : (1997) 2 APLJ 164 : (1997) 3 CivCC 582
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts31 Mar 1997Allowed
Arif Spinning Mills Vs Assistant Divisional Engineer, Operation, A.P.S.E.B. and Others
Andhra Pradesh High Court · AIR 1998 AP 48 : (1997) 4 ALD 541
Electricity (Supply) Act, 1948 — Section 49
High Courts31 Mar 1997
Surya General Traders Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (1997) 4 ALD 439 : (1997) 3 ALT 110 : (1997) 2 APLJ 437 : (2003) 133 STC 388
Andhra Pradesh General Sales Tax Act, 1957 — Section 21(2)