Andhra Pradesh High Court Judgments

High Courts09 Dec 1997

P.S. Prasad Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (1998) 1 ALD 554 : (1998) 1 ALD(Cri) 132 : (1998) 1 ALT(Cri) 268

Criminal Procedure Code, 1973 (CrPC) — Section 167, 173(2), 309, 482Foreign Trade (Development and Regulation) Act, 1992 — Section 23(2)Penal Code, 1860 (IPC) — Section 120B, 417, 420, 421, 468

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High Courts09 Dec 1997

S. Papi Reddy Vs Rayalaseema Farmers Service Co-op. Society Ltd. and Others

Andhra Pradesh High Court · (1998) 2 ALD 111 : (1997) 6 ALT 702 : (1998) 2 AnWR 492 : (2000) 102 CompCas 45

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High Courts09 Dec 1997

Hyder Mohiuddin Vs Life Insurance Corporation of India

Andhra Pradesh High Court · (1998) 4 ALD 166 : (1998) 1 ALT 1

Constitution of India, 1950 — Article 141, 142, 144, 226, 38Insurance Act, 1938 — Section 11, 13, 14, 2(1), 2BLife Insurance Corporation Act, 1956 — Section 21, 26, 27, 28, 29

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High Courts08 Dec 1997

K.A. Hassan Vs State of A.P.

Andhra Pradesh High Court · (1998) 2 ALD 333 : (1998) 1 ALD(Cri) 259 : (1998) 1 ALT(Cri) 355

Evidence Act, 1872 — Section 101Penal Code, 1860 (IPC) — Section 161, 379Prevention of Corruption Act, 1947 — Section 4(1), 4(2), 4(3)

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High Courts08 Dec 1997

Yerraguntla Nagaiah and Another Vs State, A.P. Hyderabad

Andhra Pradesh High Court · (1998) 3 ALD 564 : (1998) 1 ALT(Cri) 407

Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 366Penal Code, 1860 (IPC) — Section 302

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High Courts08 Dec 1997

K. Devarajulu Vs Deputy Executive Officer and Others

Andhra Pradesh High Court · (1998) 1 ALD 676 : (1998) 2 ALT 59

Hindu Adoptions and Maintenance Act, 1956 — Section 10, 12

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High Courts08 Dec 1997

Kedar Bhatia Vs Lingarkar Panduranga Rao and Others

Andhra Pradesh High Court · (1998) 1 ALD 224 : (1998) 2 ALT 105 : (1998) 1 APLJ 62

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3)(a)(i)(b), 22

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High Courts08 Dec 1997

Syndicate Bank, Kurichedu, Prakasham Dist. Vs Induri Guravareddy and Others

Andhra Pradesh High Court · (1998) 1 ALD 530 : (1998) 1 ALT 735 : (1998) 1 APLJ 50

Banking Regulation Act, 1949 — Section 25ACivil Procedure Code, 1908 (CPC) — Order 34 Rule 5Constitution of India, 1950 — Article 13(1), 15(1)

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High Courts08 Dec 1997

Chowdary and Company Vs Appana Maha Sada Siva Suryanarayana Rao alias Suryanarayanarao

Andhra Pradesh High Court · (1998) 1 ALD 435 : (1998) 1 ALT 639 : (1998) 1 APLJ 303

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 41 Rule 27, 151

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High Courts08 Dec 1997

B. Sriramulu Vs Authorised Officer-cum-Sub-Divisional Forest Officer and Others

Andhra Pradesh High Court · (1998) 6 ALD 583 : (1998) 1 ALT 87

Andhra Pradesh Forest Act, 1967 — Section 59

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High Courts05 Dec 1997

Gusidi Sankar Rao, Chinagadili Mandal, Visakhapatnam District Vs Commissioner, Endowments Department, Hyderabad and others

Andhra Pradesh High Court · (1998) 4 ALD 710 : (1998) 2 AnWR 381

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 83

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High Courts05 Dec 1997

Employees States Insurance Corporation Vs M.O. Tailors, Hyderabad

Andhra Pradesh High Court · (1998) 2 ALD 126 : (1998) 2 ALT 26

Employees State Insurance Act, 1948 — Section 1(5), 2(12), 75, 94, 97

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High Courts05 Dec 1997

K. Seetharami Reddy Vs Government of Andhra Pradesh and Another

Andhra Pradesh High Court · (1998) 1 ALD 387

Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 10(2)Cinematograph Act, 1952 — Section 9Constitution of India, 1950 — Article 14

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High Courts05 Dec 1997

A. Ranga Rao Vs Secretary, Regional Transport Authority, Krishna, Vijayawada Dist. and Others

Andhra Pradesh High Court · (1998) 1 ALD 317

Central Motor Vehicles Rules, 1989 — Rule 125, 126, 95Motor Vehicles Act, 1988 — Section 52, 58

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High Courts04 Dec 1997

J.B. Education Society, Banjara Hills, Hyd. Vs Govt. of A.P. and Another

Andhra Pradesh High Court · (1998) 1 ALD 639 : (1998) 2 APLJ 34

All India Council for Technical Education (Grant of Approval for Starting New Technical Institutions, Introduction of Courses or Programmes and Approval of Intake Capacity of Seats for the Courses or Programmes) Regulations, 1994 — Regulation 4, 5, 6, 7, 8(15)All India Council for Technical Education Act, 1987 — Section 1, 10, 11, 18, 19Andhra Pradesh Education Act, 1982 — Section 18, 20, 6

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High Courts04 Dec 1997

B. Balakishan Reddy Vs Andhra Pradesh State Electricity Board

Andhra Pradesh High Court · (1998) 2 ALD 145 : (1998) 2 ALT 365

Andhra Pradesh State Electricity Board Employees Discipline and Appeal Regulations, 1970 — Regulation 10(1), 10(2), 5Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15

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High Courts04 Dec 1997

T. Bhaskar and Others Vs T. Nagaraju and Another

Andhra Pradesh High Court · (1998) 4 ALD 158 : (1998) 1 ALT(Cri) 432

Criminal Procedure Code, 1973 (CrPC) — Section 407(2), 408Penal Code, 1860 (IPC) — Section 302, 324, 326

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High Courts03 Dec 1997

Jamsheed Hussain Vs Azeez Hussain (died) by LRs.

Andhra Pradesh High Court · (1998) 2 ALD 276 : (1997) 6 ALT 602

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 2

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High Courts03 Dec 1997

Vallem Nagi Reddy Vs S. Krishna, Spl. Dy. Collector, Nellore Dist. and Others

Andhra Pradesh High Court · (1998) 2 ALD 209 : (1998) 2 ALT 663 : (1998) CriLJ 3894

Business Rules — Rule 53(1), 54Land Acquisition Act, 1894 — Section 18, 54

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High Courts03 Dec 1997

Chekka Krishna Prasad Vs Kotha Appa Rao

Andhra Pradesh High Court · (1998) 1 ALD 680 : (1998) 2 ALT 45 : (1998) 1 APLJ 170 : (1998) 2 CivCC 452

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 6

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