Andhra Pradesh High Court Judgments

High Courts15 Dec 1997

Malakala Ramu @ Ramam Vs Mammidi Gopalamurthy

Andhra Pradesh High Court · (1998) 2 ALD 150 : (1998) 1 ALT 669 : (1998) 2 CivCC 570 : (1999) 1 DMC 41

Guardians and Wards Act, 1890 — Section 17(3)Hindu Minority and Guardianship Act, 1956 — Section 6Penal Code, 1860 (IPC) — Section 304

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High Courts15 Dec 1997

Hari Satyanarayana and Another Vs Govt. of A.P. and Others

Andhra Pradesh High Court · (1998) 1 ALD 292 : (1998) 3 AnWR 25

Andhra Pradesh Municipalities Act, 1965 — Section 10A, 13A, 14, 15, 16Constitution of India, 1950 — Article 226

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High Courts15 Dec 1997

A.P.S.R.T.C., Mushirabad and Others Vs N.R. Nagappaiah

Andhra Pradesh High Court · (1998) 1 ALD 364 : (1998) 1 ALT 412

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts15 Dec 1997

Medikoti Satyanarayana Vs Depot Manager, APSRTC, Paderu and Others

Andhra Pradesh High Court · (1998) 2 ALD 395

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High Courts13 Dec 1997

M. Chandra Obula Reddy Vs District Collector, Cuddapah Dist and Others

Andhra Pradesh High Court · (1998) 2 ALD 73 : (1998) 2 ALT 511

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High Courts13 Dec 1997

Omer Bin Salam Askari Vs Dr. Yousuf

Andhra Pradesh High Court · (1998) 2 ALD 258 : (1998) 2 ALT 486

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3)(a), 12(2), 22

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High Courts13 Dec 1997

Sunkari Malakondaiah Vs Sreekaram Malakondaiah

Andhra Pradesh High Court · (1998) 2 ALD 129 : (1998) 2 ALT 41 : (1998) 1 APLJ 205

Stamp Act, 1899 — Section 31, 32, 35

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High Courts12 Dec 1997

Challa Sanyasinaidu Vs Deputy Registrar of Co-op. Society, Srikakulam

Andhra Pradesh High Court · (1998) 1 ALD 455 : (1998) 1 ALT 482 : (1998) 1 APLJ 35

Constitution of India, 1950 — Article 226, 300, 31

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High Courts12 Dec 1997

Nallamala Venkateswara Rao and Another Vs P. Prabhakar and Another

Andhra Pradesh High Court · (1998) 1 ALD 370 : (1997) 6 ALT 718 : (1998) 1 APLJ 72

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 129, 215Contempt of Courts Act, 1971 — Section 12, 20

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High Courts12 Dec 1997

State of Andhra Pradesh Vs J. Moosa and Sons

Andhra Pradesh High Court · (1999) 115 STC 144

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High Courts11 Dec 1997

Nellore District Chamber of Commerce and Industry Vs Commissioner, Nellore Municipality

Andhra Pradesh High Court · (1998) 4 ALD 382 : (1998) 2 AnWR 512

Constitution of India, 1950 — Article 226

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High Courts11 Dec 1997

Tiparthi Chandra Mouli Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (1998) 1 ALD 431 : (1998) 1 ALT 574

Andhra Pradesh Panchayat Raj Act, 1994 — Section 245

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High Courts11 Dec 1997

Nitesh Narayan Vs University of Health Science and Another

Andhra Pradesh High Court · (1998) 1 ALD 474

Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 15, 3Andhra Pradesh Educational Institutions (Regulation of Admission) Order, 1974 — Rule 5, 8Andhra Pradesh Professional Educational Institutions (Regulation of Admissions into under Graduate Professional Courses through Common Entrance Test) Rules, 1993 — Rule 6, 6, 6(1), 7, 7(15)

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High Courts10 Dec 1997

Kadali Mohanarao and Others Vs State and Another

Andhra Pradesh High Court · (1998) 1 ALT(Cri) 415 : (1998) 1 APLJ 400 : (1998) CriLJ 1696

Criminal Procedure Code, 1973 (CrPC) — Section 311

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High Courts10 Dec 1997

Kadali Mohanrao and Others Vs State and Another

Andhra Pradesh High Court · (1998) 2 ALD 340 : (1998) 1 ALD(Cri) 250

Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 95Penal Code, 1860 (IPC) — Section 304

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High Courts10 Dec 1997

Daddanala Satyavathi Vs S.Appa Rao and Others

Andhra Pradesh High Court · (1998) 2 ACC 89 : (1999) ACJ 237 : (1998) 1 ALD 794 : (1998) 1 ALT 627

Motor Vehicles Act, 1939 — Section 110A

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High Courts10 Dec 1997

Principal, Government School of Music and Dance, Warangal Dist. Vs A. Ramachandra Murthy and Another

Andhra Pradesh High Court · (1998) 1 ALD 299

Administrative Tribunals Act, 1985 — Section 28, 3, 5(6)Constitution of India, 1950 — Article 136, 226, 227, 32, 323AIndustrial Disputes Act, 1947 — Section 2

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High Courts10 Dec 1997

Yelamaneni Krishna Kumari Vs District Collector, Guntur and Others

Andhra Pradesh High Court · (1998) 3 ALD 190 : (1998) 1 ALT 290

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High Courts10 Dec 1997

D. Satyavathi Vs S. Appa Rao and Others

Andhra Pradesh High Court · (1998) 1 ACC 478 : (1998) 1 APLJ 246

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High Courts09 Dec 1997

S. Ranga Reddy Vs Land Acquisition Officer and Others

Andhra Pradesh High Court · (1998) 1 ALD 375 : (1998) 4 ALT 515

Civil Procedure Code, 1908 (CPC) — Section 47Income Tax Act, 1961 — Section 194A, 23(1)

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