High Courts14 Jul 1999
Oriental Insurance Co., Ltd., Hyd. Vs Mohd. Abdul Quadir and another
Andhra Pradesh High Court · (2000) 1 ACC 608 : (2000) ACJ 1517 : (2000) 3 ALD 41 : (1999) 5 ALT 652
Motor Vehicles Act, 1988 — Section 149
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,201 judgments · page 1,132 of 1,761
High Courts13 Jul 1999
Divisional Manager, New India Assurance Company Ltd., Ongole Vs Tumu Gurava Reddy and others
Andhra Pradesh High Court · (2000) 2 ACC 85 : (2001) ACJ 542 : (1999) 6 ALD 256 : (1999) 5 ALT 337
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 476Motor Vehicles (Amendment) Act, 1982 — Section 100, 93Motor Vehicles Act, 1939 — Section 95
High Courts13 Jul 1999
P. Kanti and others Vs Boddu Paidanna @ Rambabu
Andhra Pradesh High Court · (1999) 4 ALD 318 : (1999) 4 ALT 261 : (1999) 2 APLJ 162
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10
High Courts13 Jul 1999
Keshav Memorial Educational Society, Hyderabad Vs Government of A.P., Education Department, Hyderabad and others
Andhra Pradesh High Court · (1999) 4 ALD 338
Andhra Pradesh Education Act, 1982 — Section 20, 21, 79, 80, 83Constitution of India, 1950 — Article 226
High Courts13 Jul 1999
Adilakshmi Construction, Kakinada Vs Chief Engineer (R and B), Buildings, Hyd. and another
Andhra Pradesh High Court · AIR 1999 AP 437 : (1999) 4 ALD 480 : (1999) 2 AnWR 144
High Courts13 Jul 1999
Ch. Rachajyothi Vs Director Generall, Geological Survey of India, Calcutta and others
Andhra Pradesh High Court · (1999) 4 ALD 404 : (1999) 4 ALT 636 : (1999) 2 APLJ 286
Constitution of India, 1950 — Article 226
High Courts13 Jul 1999
P. Adinarayana others Vs Managing Director, APSRTC, Musheerabad, Hyd. and others
Andhra Pradesh High Court · (1999) 5 ALD 58 : (1999) 5 ALT 404
Constitution of India, 1950 — Article 14, 16, 21, 226
High Courts12 Jul 1999
Kwality Construction Engineers Vs Chief Engineer, Government of A.P. and another
Andhra Pradesh High Court · (1999) 4 ALD 217 : (1999) 4 ALT 389
High Courts09 Jul 1999
Matti Basaweswara Rao Vs Arza Veeraiah and another
Andhra Pradesh High Court · (1999) 5 ALD 237 : (1999) 4 ALT 234 : (1999) 2 APLJ 156
Benami Transactions (Prohibition) Act, 1988 — Section 2Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts09 Jul 1999
NEWANDRAM and CO. Vs COMMISSIONER OF INCOME TAX
Andhra Pradesh High Court · (1999) 106 TAXMAN 288 : (1998) 106 TAXMAN 288
Finance Act — Section 90
High Courts09 Jul 1999
A. Srinivasulu Naidu (died) his LRs. Vs P. Rajasekharappa
Andhra Pradesh High Court · (1999) 5 ALD 255 : (1999) 4 ALT 430
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts09 Jul 1999
Bhimavarapu Venkaiah and another Vs Revenue Divisional Officer, Kothagudem and others
Andhra Pradesh High Court · (1999) 4 ALD 219 : (1999) 2 APLJ 206
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 4Constitution of India, 1950 — Article 226
High Courts09 Jul 1999
L. Kanta Rao Vs Commissioner of Endowments and Others
Andhra Pradesh High Court · (1999) 4 ALT 419
Alienation of Immovable Property Rules, 1987 — Rule 14Constitution of India, 1950 — Article 226
High Courts09 Jul 1999
Y. Rama Rao Vs Principal Secretary to Govt. Revenue (CT) Dept., Hyderabad and others
Andhra Pradesh High Court · (1999) 4 ALD 278 : (1999) 4 ALT 241
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 20(22), 21Andhra Pradesh Revised Pension Rules, 1980 — Rule 18, 19, 20(16), 21, 21(1)Central Reserve Police Force Rules, 1955 — Rule 27
High Courts09 Jul 1999
Barnala Lakshmana Rao Vs Sarnala China Jamalayya and others
Andhra Pradesh High Court · (1999) 4 ALD 429 : (1999) 4 ALT 581 : (1999) 2 APLJ 275
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 12, 115
High Courts08 Jul 1999
B. Siva Prasad Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (1999) 5 ALD 158 : (1999) 4 ALT 365 : (1999) 4 ALT 265
Constitution of India, 1950 — Article 14
High Courts08 Jul 1999
General Manager, State Bank of Hyderabad, Hyd. and Another Vs V. Ramulu
Andhra Pradesh High Court · (1999) 5 ALD 92 : (2000) 1 LLJ 1327
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25
High Courts08 Jul 1999
Fishermen Co-op. Society Vs Regional Dy. Director of Fisheries and Others
Andhra Pradesh High Court · (1999) 5 ALT 119
High Courts08 Jul 1999
V.S.N. Sastry and others Vs A.P. State Warehousing Corporation, Hyderabad
Andhra Pradesh High Court · (1999) 4 ALD 148 : (1999) 4 ALT 534 : (1999) 2 APLJ 134 : (1999) 2 LLJ 1021
Payment of Gratuity Act, 1972 — Section 2, 4(2)
High Courts08 Jul 1999
B.R. Mouli Vs Commanding Officer, Andhra Pradesh and others
Andhra Pradesh High Court · (1999) 5 ALD 352
Army Act, 1950 — Section 121, 80, 83, 84, 85Army Rules, 1954 — Rule 34