High Courts08 Dec 1999
APSRTC, Imliban, Hyderabad and others Vs Abidha Khanam
Andhra Pradesh High Court · (2000) 4 ALD 435 : (2000) 4 ALT 196
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 1,103 of 1,762
High Courts08 Dec 1999
O. Gangadhar Vs Transport Commissioner, A.P. and others
Andhra Pradesh High Court · (2000) 2 ACC 668 : AIR 2000 AP 198 : (2000) 2 ALD 343 : (2000) 1 ALT 704
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 3, 4Andhra Pradesh Motor Vehicles Taxation Rules, 1963 — Rule 126, 5Central Motor Vehicles Rules, 1989 — Rule 47
High Courts08 Dec 1999
Y.V. Rama Rao Vs Pamidimukkala Surya Nagamani
Andhra Pradesh High Court · (2000) 1 ALT 157
Specific Relief Act, 1963 — Section 10
High Courts08 Dec 1999
Commissioner of Income Tax Vs Lanco Industries Ltd.
Andhra Pradesh High Court · (2000) 1 ALT 746 : (2000) 162 CTR 459 : (2000) 242 ITR 357 : (2000) 110 TAXMAN 172
Income Tax Act, 1961 — Section 260A
High Courts07 Dec 1999
R.P. Dube Vs Government of A.P., Home Department and Others
Andhra Pradesh High Court · (1999) 6 ALT 738
High Courts07 Dec 1999Allowed
Nutech Agros Ltd. and Others Vs Ch. Mohan Rao and Another
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 255 : (2000) 1 ALT(Cri) 305
Companies Act, 1956 — Section 205, 207
High Courts07 Dec 1999
Khaja Masiuddin Vs Andhra Pradesh State Road Transport Corporation and others
Andhra Pradesh High Court · (2000) 2 ALD 370
High Courts07 Dec 1999Allowed
Pola Gourinaidu Vs National Insurance Co. Ltd.
Andhra Pradesh High Court · (2001) ACJ 907 : (2000) 1 ALT 185
Motor Vehicles Act, 1988 — Section 166
High Courts07 Dec 1999
Syed Muneer Raza Vs Chairman, Railway Board, New Delhi and others
Andhra Pradesh High Court · AIR 2000 AP 204 : (2000) 1 ALD 689
Constitution of India, 1950 — Article 14, 19(1), 21, 226Penal Code, 1860 (IPC) — Section 354Railway Claims Tribunal Act, 1987 — Section 13(1)
High Courts07 Dec 1999
M. Sai Venkata Ramana Vs Regional Transport Authority, Kakinada
Andhra Pradesh High Court · (1999) 5 ALD 523
Motor Vehicles Act, 1988 — Section 72, 74, 79, 80, 87
High Courts06 Dec 1999
P. Rama Rao and others Vs High Court of Andhra Pradesh and others
Andhra Pradesh High Court · (2000) 1 ALD 298 : (2000) 1 ALT 210
Administrative Tribunals Act, 1985 — Section 29Civil Procedure Code, 1908 (CPC) — Section 6Family Courts Act, 1984 — Section 8
High Courts06 Dec 1999
P. Muthuswamy (died) by LRs. and others Vs Janakiram (died) by LRs. and others
Andhra Pradesh High Court · (2000) 1 ALD 463 : (2000) 2 ALT 269
Civil Procedure Code, 1908 (CPC) — Section 115, 144, 2(2), 47Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 106
High Courts03 Dec 1999
Boppanna Arjuna Rao Vs Executive Officer, Tirumala Tirupathi Devasthanam and Others
Andhra Pradesh High Court · (2001) 124 STC 449
Andhra Pradesh General Sales Tax Act, 1957 — Section 5H
High Courts03 Dec 1999
Ganesh Patwari Vs Talla Venkata Ramana Reddy and another
Andhra Pradesh High Court · (2000) 4 ALD 333 : (2000) 2 ALT 225 : (2000) 3 CivCC 675
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Negotiable Instruments Act, 1881 (NI) — Section 78, 8
High Courts03 Dec 1999
Commissioner of Wealth Tax, A.P.-III, Hyderabad Vs B. Chandrasekhara Rao
Andhra Pradesh High Court · (2000) 3 ALD 279 : (2000) 1 ALT 250 : (2000) 242 ITR 6
Income Tax Act, 1961 — Section 256(1)Wealth Tax Act, 1957 — Section 2, 4(1), 5(1)Wealth Tax Rules, 1957 — Rule 2, 5(1)
High Courts03 Dec 1999
A. Subbarao Vs Revenue Divisional Officer, Kovvur and another
Andhra Pradesh High Court · (2000) 3 ALD 643 : (2000) 1 AnWR 407
Constitution of India, 1950 — Article 39, 41
High Courts03 Dec 1999
P. Kranti Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · AIR 2000 AP 163 : (2000) 2 ALD 622 : (1999) 6 ALT 734
Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 20, 21, 4, 5Issue of Community, Nativity and Date of Birth Certificate Rules, 1997 — Rule 19, 5, 8, 9
High Courts01 Dec 1999
Laveti Suresh Babu Vs Convenor, MCACET-98, Sri Krishna Devaraya University, Anantapur and others
Andhra Pradesh High Court · (2000) 2 ALD 428 : (2000) 2 ALT 65 : (2000) 2 APLJ 427
Constitution of India, 1950 — Article 226
High Courts01 Dec 1999
Rizwan and others Vs Alleemunnisa Begum
Andhra Pradesh High Court · (2000) 1 ALD 525 : (2000) 1 APLJ 16
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 11, 2, 32
High Courts01 Dec 1999
Doddi App Rao (Dead) per LRs. Vs General Manager, Telecom, Rajahmundry, East Godavari Dist. and another
Andhra Pradesh High Court · (2000) 1 ALD 607 : (1999) 6 ALT 721 : (2000) 1 DMC 563
Central Civil Services (Conduct) Rules, 1964 — Rule 21(2)Constitution of India, 1950 — Article 226Hindu Marriage Act, 1955 — Section 29(2)