High Courts21 Jan 2000Dismissed
Andhra Pradesh State Road Transport Corporation and Others Vs Regional Transport Officer (FAC) and Others
Andhra Pradesh High Court · (2000) 01 AP CK 0010
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 1,098 of 1,762
High Courts21 Jan 2000Dismissed
The Public Prosecutor, High Court of A.P. Vs Gali Suryanarayana
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 387 : (2000) 1 ALT(Cri) 194 : (2000) 1 APLJ 252 : (2000) CriLJ 1753
Penal Code, 1860 (IPC) — Section 302, 304
High Courts20 Jan 2000
Commissioner of Income Tax Vs National Bankatlal Parekh and Co.
Andhra Pradesh High Court · (2000) 243 ITR 182
Income Tax Act, 1961 — Section 147
High Courts20 Jan 2000
P. Shanker Rao Vs B. Susheela
Andhra Pradesh High Court · (2000) 2 ALD 147 : (2000) 2 ALT 606 : (2000) 2 CivCC 223
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 2A, 115, 151
High Courts20 Jan 2000
U. Shankaraiah Vs District Co-operative Central Bank, Medak and others
Andhra Pradesh High Court · (2000) 2 ALD 307 : (2000) 3 ALT 404 : (2000) 1 APLJ 152
High Courts20 Jan 2000
Union of India and others Vs Srinivasa Forest Co-operative Stone Coverri Labour Contract Co-operative Society, Vikarabad
Andhra Pradesh High Court · AIR 2000 AP 325 : (2000) 2 ALD 170 : (2000) 1 APLJ 154
Arbitration Act, 1940 — Section 20(4), 8(1)
High Courts20 Jan 2000
M. Janardhan Reddy and others Vs Joint Collector, Adilabad Dist. and another
Andhra Pradesh High Court · (2000) 2 ALD 619 : (2000) 1 AnWR 401
Andhra Pradesh Land Revenue (Enhancement) Act, 1967 — Section 4(1)
High Courts20 Jan 2000
COMMISSIONER OF INCOME TAX Vs NATHMAL BANKATLAL PAREKH and CO.
Andhra Pradesh High Court · (2000) 159 CTR 350
High Courts19 Jan 2000
Bh. Narasimha Rao Vs General Manager, UCO Bank, Calcutta and others
Andhra Pradesh High Court · (2000) 2 ALD 174 : (2000) 1 AnWR 403
Constitution of India, 1950 — Article 226UCO Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 50
High Courts18 Jan 2000
D. Mohan Vs Regional Manager, APSRTC, Khammam District and others
Andhra Pradesh High Court · AIR 2000 AP 334 : (2000) 2 ALD 148 : (2000) 1 ALT 315
Caltex Acquisition of Shares of Caltex Oil Refining (India) Limited and of the Undertakings in India of Caltex (India) Limited Act, 1977 — Section 7Constitution of India, 1950 — Article 12, 14, 226
High Courts18 Jan 2000
Pothuganti Venkateshwarulu Vs Yangala Mallaiah
Andhra Pradesh High Court · AIR 2001 AP 358 : (2001) 2 ALD 61 : (2001) 1 ALT 354 : (2001) 1 APLJ 237
Provincial Insolvency Act, 1920 — Section 28(2), 52
High Courts18 Jan 2000
Saratchandra, Padhyannadange Vs Gudiya Eswara Rao
Andhra Pradesh High Court · (2000) 2 ALD 442 : (2000) 3 ALT 411 : (2000) 1 APLJ 84 : (2000) 3 CivCC 88
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, 51, 59(1), 60
High Courts18 Jan 2000
Andhra Cements Ltd. Vs Government of A.P. and others
Andhra Pradesh High Court · AIR 2001 AP 62 : (2000) 1 ALD 388 : (2000) 1 ALT 266 : (2001) 1 APLJ 18
Central Excises and Salt Act, 1944 — Section 36Constitution of India, 1950 — Article 226Mineral Concession Rules, 1960 — Rule 12, 9
High Courts17 Jan 2000
B. Nagendra Kumar Vs APSRTC and others
Andhra Pradesh High Court · (2000) 2 ALD 626 : (2000) 4 ALT 485 : (2000) 87 FLR 261
High Courts31 Dec 1999Dismissed
U.R.K. Prasad and Others Vs Managing Director, A.P.S.R.T.C. and Others
Andhra Pradesh High Court · (2000) 2 ALT 440
Andhra Pradesh State Road Transport Corporation Employees (Recruitment) Regulations, 1966 — Regulation 30
High Courts31 Dec 1999
Gudula Sitaratnam Vs Andhavarapu Govinda Rajulu and others
Andhra Pradesh High Court · (2000) 3 ALD 592 : (2000) 2 ALT 608
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts31 Dec 1999
Sandireddy Suseela Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · (2000) 2 ALD 820 : (2000) 3 ALT 187
High Courts31 Dec 1999
V. Venkataiah Goud Vs Government of A.P., Hyderabad and another
Andhra Pradesh High Court · (2000) 2 ALD 63 : (2000) 1 APLJ 48
Consumer Protection Act, 1986 — Section 10(1
High Courts31 Dec 1999
Commissioner of Prohibition and Excise, A.P., Hyderabad Vs White Horse Distilleries, Nellore and another
Andhra Pradesh High Court · (2000) 1 ALD 739 : (2000) 1 ALT 417 : (2000) 1 APLJ 180
Andhra Pradesh Distillery Rules, 1970 — Rule 66Andhra Pradesh Excise Act, 1968 — Section 13Constitution of India, 1950 — Article 14, 226
High Courts31 Dec 1999
Andhra Cements Limited Vs Government of A.P. and others
Andhra Pradesh High Court · (2000) 6 ALD 404 : (2000) 2 ALD 98 : (2000) 2 ALT 41
Central Sales Tax Act, 1956 — Section 6Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22