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Andhra Pradesh High Court judgments

35,240 judgments · page 1,093 of 1,762

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High Courts23 Feb 2000Dismissed

G. Kumar Vs Joint Collector and Others

Andhra Pradesh High Court · AIR 2000 AP 330 : (2000) 2 ALD 575 : (2000) 3 ALT 405

Constitution of India, 1950 — Article 226
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High Courts22 Feb 2000

Special Deuputy Collector, Singareni Collieries Co., Ltd., Godavarikhani Vs Dasari Ramulu and others

Andhra Pradesh High Court · (2000) 2 ALD 418 : (2000) 2 ALT 83 : (2000) 3 RCR(Civil) 92

Land Acquisition Act, 1894 — Section 11, 12(2), 18(2), 30, 6
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High Courts22 Feb 2000

Chairman and MD, APSFC, Hyd. Vs Chairman and MD, Southern Transformers and Electricals Ltd., Renigunta and others

Andhra Pradesh High Court · (2000) 2 ALD 570 : (2000) 2 ALT 737

Companies (Court) Rules, 1959 — Rule 112, 113, 292Companies Act, 1956 — Section 529, 529Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20
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High Courts22 Feb 2000

D. Madhava Reddy and others Vs Collector (Co. operation), Warangal and another

Andhra Pradesh High Court · (2000) 4 ALD 430 : (2000) 4 ALT 252

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High Courts21 Feb 2000Dismissed

Edupalli Dasarada Rama Rao and Others Vs Ongole Municipality and Others

Andhra Pradesh High Court · (2000) 2 ALT 93

Constitution of India, 1950 — Article 226
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High Courts18 Feb 2000

I.S.N. Murthy Vs APSTRC, Visakhapatnam and another

Andhra Pradesh High Court · (2000) 5 ALD 484 : (2000) 3 ALT 508 : (2000) 87 FLR 860

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High Courts18 Feb 2000Allowed

Central Bank of India Vs Nalakuditi Bullaiah and Others

Andhra Pradesh High Court · (2000) 2 ALT 786 : (2001) 105 CompCas 384

Banking Regulation Act, 1949 — Section 21A
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High Courts18 Feb 2000Dismissed

Koduri Manohar and Another Vs State of A.P.

Andhra Pradesh High Court · (2000) 1 ALD(Cri) 502 : (2000) 1 ALT(Cri) 427 : (2000) CriLJ 4845

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
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High Courts18 Feb 2000

Saheli Chit Funds (P) Limited, Hyd. Vs N. Chandrakanth Agarwal and others

Andhra Pradesh High Court · AIR 2000 AP 347 : (2000) 2 ALD 776 : (2000) 2 ALT 630 : (2000) 1 APLJ 502

Provincial Insolvency Act, 1920 — Section 28(2), 55
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High Courts18 Feb 2000Allowed

C. Nageswara Rao Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2000) 1 ALD(Cri) 490 : (2000) CriLJ 2121 : (2000) 3 RCR(Criminal) 661

Criminal Procedure Code, 1973 (CrPC) — Section 389, 389(1), 389(2), 389(3), 482Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts17 Feb 2000

M. Rajamma and others Vs General Manager, APSRTC, Hyd.

Andhra Pradesh High Court · (2001) 1 ACC 2 : (2001) ACJ 1040 : (2000) 4 ALD 231 : (2000) 4 ALT 9

Motor Vehicles Act, 1988 — Section 92
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High Courts16 Feb 2000

Smt. G. Vijayalakshmi and Others Vs Securities and Exchange Board of India and Another

Andhra Pradesh High Court · (2000) 1 ALD(Cri) 580 : (2000) 100 CompCas 726 : (2000) 4 CompLJ 132

Companies Act, 1956 — Section 113, 5, 73
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High Courts16 Feb 2000Allowed

Pedda Geliche Divasekhar Reddy and Others Vs The State

Andhra Pradesh High Court · (2000) 1 ALD(Cri) 763 : (2000) 1 ALD(Cri) 716 : (2000) 1 ALT(Cri) 552 : (2000) 3 RCR(Criminal) 341

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 354
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High Courts16 Feb 2000Allowed

Jane Devi Nageswari (Dr. Mrs.) Vs K. Ram Babu

Andhra Pradesh High Court · (2000) 2 ALT 230 : (2000) 1 APLJ 437 : (2000) 2 DMC 214 : (2000) 4 RCR(Civil) 580

Civil Procedure Code, 1908 (CPC) — Section 24
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High Courts16 Feb 2000

Dr. P.V. Ranga Rao Vs Union of India (UOI) and Others

Andhra Pradesh High Court · (2000) 2 ALT 459

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High Courts16 Feb 2000

Management, M/s. Sirishad Construction (P) Ltd., Nagarjunasagar Vs C.P. Ravinder and another

Andhra Pradesh High Court · (2000) 2 ACC 191 : (2002) ACJ 761 : (2000) 3 ALD 51 : (2000) 3 ALT 196 : (2000) 2 APLJ 62 : (2000) 86 FLR 1011 : (2000) 2 LLJ 304

Workmens Compensation Act, 1923 — Section 30, 4(1)
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High Courts16 Feb 2000

Mandadi Nirmala and another Vs District Collector, Hyd. and others

Andhra Pradesh High Court · (2000) 2 ALD 725 : (2000) 2 ALT 64

Registration Act, 1908 — Section 17
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High Courts16 Feb 2000

Chundru Ammanna Vs Asst. Commissioner of Labour and Another

Andhra Pradesh High Court · (2000) 1 ALD(Cri) 585 : (2000) 3 ALT 389 : (2000) 1 ALT(Cri) 397 : (2000) CriLJ 2032

Andhra Pradesh Shops and Establishments Act, 1988 — Section 48(5)
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High Courts15 Feb 2000Allowed

Shroff Industries Chemicals Pvt. Ltd. and Others Vs Government of A.P., Agriculture Dept. and Another

Andhra Pradesh High Court · (2000) 1 ALD(Cri) 495 : (2000) 3 ALT 605 : (2000) 1 ALT(Cri) 422 : (2000) CriLJ 2092 : (2000) 4 RCR(Criminal) 47

Criminal Procedure Code, 1973 (CrPC) — Section 258Insecticides Act, 1968 — Section 29(1), 3
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High Courts15 Feb 2000Dismissed

Vadla Ramaswamy Achary and Kumara Babu Vs V. Leelavathamma and Another

Andhra Pradesh High Court · (2000) 2 ALT 216 : (2000) 1 APLJ 457

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
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