High Courts29 Jun 2000
J. Chandrasekhar Vs APSRTC, Hyd. and another
Andhra Pradesh High Court · (2000) 4 ALD 476 : (2000) 4 ALT 247
Constitution of India, 1950 — Article 16
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 1,078 of 1,762
High Courts29 Jun 2000
Depot Manager, APSRTC, Amalapuram Depot, EG District Vs Industrial Tribunal-cum-Labour Court, Visakhapatnam and others
Andhra Pradesh High Court · (2000) 4 ALD 469 : (2000) 4 ALT 378
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11
High Courts29 Jun 2000Dismissed
K. Prabhakara Reddy and Others Vs Principal Secretary, Home Dept. and Others
Andhra Pradesh High Court · (2000) 2 ALD(Cri) 226 : (2000) 4 ALT 258
High Courts28 Jun 2000
R.V. Mallikarjuna Rao Vs Union of India and others
Andhra Pradesh High Court · (2000) 4 ALD 438 : (2000) 4 ALT 323
Administrative Tribunals Act, 1985 — Section 8Constitution of India, 1950 — Article 217Contempt of Courts Act, 1971 — Section 10, 12
High Courts28 Jun 2000
G. Siva Rami Reddy Vs Special Deputy Collector, LAO, SRBC, Nandyal
Andhra Pradesh High Court · (2000) 4 ALD 620 : (2000) 4 ALT 345 : (2000) 3 APLJ 115
Land Acquisition Act, 1894 — Section 18, 23
High Courts28 Jun 2000
Bharat Petroleum Corporation Ltd., Mumbai and others Vs Union of India and others
Andhra Pradesh High Court · (2000) 5 ALD 566 : (2000) 5 ALT 602
Constitution of India, 1950 — Article 226, 227, 277Penal Code, 1860 (IPC) — Section 155(2), 156(1), 34, 482, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts28 Jun 2000
Indian Railway Constructions International Ltd. Vs Commercial Tax Officer-II and Others
Andhra Pradesh High Court · (2001) 121 STC 448
High Courts27 Jun 2000
P.V. Durga Kumari Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · (2000) 4 ALD 474 : (2000) 4 ALT 370
High Courts27 Jun 2000
Jagan Prashad (died) by LRs. and others Vs Shanta Bai and others
Andhra Pradesh High Court · (2000) 4 ALD 470 : (2000) 4 ALT 359
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 15, 20, 22Civil Procedure Code, 1908 (CPC) — Section 117Constitution of India, 1950 — Article 215, 226, 227
High Courts27 Jun 2000
K. Umeshwar Vs Electronics Corporation of India, Hyd. and others
Andhra Pradesh High Court · (2000) 4 ALD 184 : (2000) 3 ALT 791
Advocates Act, 1961 — Section 29, 30, 32, 33Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2Constitution of India, 1950 — Article 226
High Courts27 Jun 2000
Madakam Venkateswara Rao and others Vs Subordinate Judge, Kothagudem, Khammam District and another
Andhra Pradesh High Court · (2000) 5 ALD 32 : (2000) 4 ALT 163
Andhra Pradesh Agency Rules, 1924 — Rule 35, 36, 57Andhra Pradesh Civil Courts Act, 1972 — Section 1(3), 10, 11, 12(1), 13, 13Andhra Pradesh Panchayat Samithis and Zilla Parishads Act, 1959 — Section 7(1)
High Courts27 Jun 2000
E. Chitra Ramacharandas Vs National Remote Sensing Agency, Hyd. and another
Andhra Pradesh High Court · AIR 2001 AP 20 : (2000) 5 ALD 161 : (2000) 5 ALT 258
Transfer of Property Act, 1882 — Section 106, 110, 111, 116
High Courts27 Jun 2000Allowed
Mr. Venkateshwara Rao and Others Vs The Sub-Judge, Khammam and Another
Andhra Pradesh High Court · (2000) 5 ALD 32 : (2000) 4 ALT 163
Andhra Pradesh Agency Rules, 1924 — Rule 35, 36Andhra Pradesh Civil Courts Act, 1972 — Section 1(3), 10, 11, 12, 12(1)Andhra Pradesh Panchayat Samithis and Zilla Parishads Act, 1959 — Section 7(1)
High Courts26 Jun 2000
Surampalli Hanumantha Rao and another Vs Muvva Srinivasa Rao and others
Andhra Pradesh High Court · (2000) 5 ALD 80 : (2000) 6 ALT 697
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts26 Jun 2000
Meka Chinnappa Reddy and another Vs Meka Pulla Reddy
Andhra Pradesh High Court · (2000) 4 ALD 492 : (2000) 4 ALT 562 : (2000) 3 APLJ 240
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 2, Order 22 Rule 3
High Courts26 Jun 2000
Image Developers Pvt. Ltd., Hyd. Vs N. Subhash
Andhra Pradesh High Court · (2000) 4 ALD 354 : (2000) 4 ALT 241
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1
High Courts26 Jun 2000
Pillutla Savitri and others Vs Gogineni Kamalendra Kumar and others
Andhra Pradesh High Court · (2001) ACJ 1156 : AIR 2000 AP 467 : (2000) 5 ALD 194 : (2000) 5 ALT 58
Criminal Procedure Code, 1973 (CrPC) — Section 174, 176, 40
High Courts26 Jun 2000
Venigella Narayana Rao and Others Vs Engineer-in-Chief, (R and B) A and E and Others
Andhra Pradesh High Court · (2002) 125 STC 14
Andhra Pradesh General Sales Tax Act, 1957 — Section 5HAndhra Pradesh General Sales Tax Rules, 1957 — Rule 17I(1)
High Courts23 Jun 2000Dismissed
Toddy Tappers Co-op. Society Vs Prohibition and Excise Supdt. and Others
Andhra Pradesh High Court · (1996) 2 ALD 691
High Courts23 Jun 2000Allowed
New India Assurance Company Vs Motiram and Others
Andhra Pradesh High Court · (2000) 6 ALT 231
Motor Vehicles Act, 1939 — Section 110A, 95Motor Vehicles Act, 1988 — Section 147, 166