High Courts12 Dec 2000

Jana Nagamallayya Vs State of A.P.

Andhra Pradesh High Court · (2001) 1 ALD 257 : (2001) 1 ALT 340 : (2001) 1 APLJ 26

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10, 5
High Courts06 Dec 2000

G. Satyanaraya Vs M. Shankar

Andhra Pradesh High Court · (2001) 1 ALD 317 : (2001) 1 ALT 365

Andhra Pradesh Civil Rules of Practice and Circular Orders, 1990 — Rule 54, 59Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(3), Order 37 Rule 7, 148