COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 1,047 of 1,762

High Courts13 Feb 2001Dismissed

M. Narasimhulu and Another Vs State of A.P. and Another

Andhra Pradesh High Court · (2001) 2 ALT 183 : (2001) 1 ALT(Cri) 267

Companies Act, 1956 — Section 630Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 157, 482

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High Courts13 Feb 2001Dismissed

Pritama Reddy Vs Charminar Co-operative Urban Bank Ltd. and Another

Andhra Pradesh High Court · (2001) 1 ALD(Cri) 452 : (2001) 1 ALT(Cri) 244 : (2001) 2 CivCC 318 : (2001) 2 RCR(Criminal) 565

Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1, Order 6 Rule 14, 26Criminal Procedure Code, 1973 (CrPC) — Section 199, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141

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High Courts13 Feb 2001

Commissioner of Income Tax Vs M. Sarojini Devi

Andhra Pradesh High Court · (2001) 250 ITR 759 : (2001) 116 TAXMAN 613

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High Courts13 Feb 2001Dismissed

Koppula Saramma Vs Govt. of A.P., Social Welfare Dept. and Others

Andhra Pradesh High Court · (2001) 3 ALT 501

Andhra Pradesh Land Encroachment Act, 1905 — Section 6, 7Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Regulation 2, 3Constitution of India, 1950 — Article 226

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High Courts13 Feb 2001Allowed

Gangavath Lalu Vs Gangavathi Tulsi

Andhra Pradesh High Court · AIR 2001 AP 326 : (2001) 2 ALT 437 : (2001) 1 APLJ 129 : (2002) 3 RCR(Civil) 818

Succession Act, 1925 — Section 213, 213(1), 57

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High Courts12 Feb 2001Allowed

Employees'' State Insurance Corporation Vs Bhaskara Motors

Andhra Pradesh High Court · (2001) 2 LLJ 73

Employees State Insurance Act, 1948 — Section 75, 75(2)

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High Courts12 Feb 2001Allowed

Sri Visakha Grameena Bank and Others Vs Karumetta Jagannadham

Andhra Pradesh High Court · (2001) 2 ALD 422 : (2001) 2 ALT 434 : (2001) 2 LLJ 830

Sri Visakha Grameena Bank Staff Service Regulations, 1980 — Regulation 17, 19, 27, 30, 30(1)

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High Courts12 Feb 2001Dismissed

B. Satyanarayana Vs D.M., A.P. Forest Development Corporation Ltd. and Others

Andhra Pradesh High Court · (2001) 2 ALD 292 : (2001) 2 ALT 321

Prevention of Corruption Act, 1988 — Section 7

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High Courts12 Feb 2001

Commandant, IV Battalion, APSP Mamnoor lines, Warangal, Warangal District another Vs Jabbar Hussain another

Andhra Pradesh High Court · (2001) 2 ALD 613 : (2001) 3 ALT 552

Constitution of India, 1950 — Article 14

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High Courts12 Feb 2001

B. Babu and others Vs Vice-Chancellor, A.P. Agricultural University and others

Andhra Pradesh High Court · (2001) 3 ALD 374 : (2001) 3 ALT 554

Constitution of India, 1950 — Article 162, 309

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High Courts12 Feb 2001Allowed

Sri Venkateswara Construction Co. Vs Union of India (UOI) and Others

Andhra Pradesh High Court · AIR 2001 AP 284 : (2001) 3 ALT 59 : (2001) 1 APLJ 141 : (2001) 2 ARBLR 619

Arbitration and Conciliation Act, 1996 — Section 10, 10(2), 11, 16, 21

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High Courts12 Feb 2001

Government of A.P. and others Vs Kolla Raghavaiah and others

Andhra Pradesh High Court · (2001) 3 ALD 122 : (2001) 3 ALT 309

Administrative Tribunals Act, 1985 — Section 15, 19, 28, 3, 4Constitution of India, 1950 — Article 226, 323

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High Courts12 Feb 2001

ESI Corporation, Hyd. Vs Bhaskara Motors, Hanamkonda

Andhra Pradesh High Court · (2001) 2 ALD 671 : (2001) 2 ALT 706

Employees State Insurance Act, 1948 — Section 2(12), 45

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High Courts12 Feb 2001

A. Satya Phaneendra Vs S.H.O. Kodad (PS), Nalgonda District and Others

Andhra Pradesh High Court · AIR 2001 AP 247 : (2001) 2 ALD 264 : (2001) 2 ALT 141

Constitution of India, 1950 — Article 51Emblems and Names (Prevention of Improper Use) Act, 1950 — Section 3, 5Prevention of Insults to National Honour Act, 1971 — Section 2

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High Courts12 Feb 2001