High Courts01 Mar 2001Allowed

Tandra Ravi Vs The State of A.P.

Andhra Pradesh High Court · (2001) 2 ALD(Cri) 170 : (2001) CriLJ 4048

Criminal Procedure Code, 1973 (CrPC) — Section 164, 174Evidence Act, 1872 — Section 25, 26Penal Code, 1860 (IPC) — Section 201, 302, 376, 511
High Courts27 Feb 2001Dismissed

A.P. Police Officers, Asscn. Vs Secretary, Home

Andhra Pradesh High Court · (2001) 02 AP CK 0103

Andhra Pradesh Civil Services (Recognition of Services Association) Rules, 1962 — Rule 30Constitution of India, 1950 — Article 14, 19, 19(1), 33Police (Incitement to Disaffection) Act, 1953 — Section 22