High Courts06 Apr 2001
V.J. Ramulu Vs Hon''ble Labour Court, Anantapur and another
Andhra Pradesh High Court · (2001) 3 ALD 512 : (2002) 1 ALT 98 : (2001) 90 FLR 189
Industrial Disputes Act, 1947 — Section 11
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 1,036 of 1,762
High Courts06 Apr 2001
Manchala Hushikesh Vs Terala Pradeep Kumar and others
Andhra Pradesh High Court · AIR 2001 AP 365 : (2001) 3 ALD 454 : (2001) 3 ALT 212 : (2001) 1 APLJ 480 : (2001) 2 DMC 322
Guardians and Wards Act, 1890 — Section 17, 19, 25Penal Code, 1860 (IPC) — Section 304
High Courts06 Apr 2001
V.C. Venkata Rao Vs Government of A.P. and others
Andhra Pradesh High Court · (2001) 3 ALD 658
Administrative Tribunals Act, 1985 — Section 15
High Courts06 Apr 2001
Siddula Madhukar and another Vs Govt. of A.P. and another
Andhra Pradesh High Court · (2001) 3 ALD 317 : (2002) 6 ALT 144
Registration Act, 1908 — Section 47AStamp Act, 1899 — Article 14, 40, 2(14), 3, 4
High Courts06 Apr 2001
A.P. Southern Power Distribution Company Limited, Tirupathi, Chittoor District and another Vs P. Sambasiva Rao
Andhra Pradesh High Court · (2001) 3 ALD 525
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 8Andhra Pradesh State Electricity Board Employees Discipline and Appeal Regulations, 1970 — Regulation 11, 13, 456Constitution of India, 1950 — Article 226
High Courts06 Apr 2001
Yeturi Pitchi Reddy and another Vs Govt of A.P. and others
Andhra Pradesh High Court · (2001) 3 ALD 479
Andhra Pradesh Municipalities Act, 1965 — Section 326, 59Constitution of India, 1950 — Article 226Municipal Administration Rules, 1995 — Rule 3, 5, 6(1), 9
High Courts06 Apr 2001Dismissed
M. Narasimhulu Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2001) 3 ALT 16 : (2001) 105 CompCas 930 : (2001) 3 CompLJ 206
Companies Act, 1956 — Section 630Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 406, 420, 468
High Courts06 Apr 2001
K. Malakondaiah Vs Government of A.P
Andhra Pradesh High Court · (2001) 3 ALD 624
Administrative Tribunals Act, 1985 — Section 15
High Courts04 Apr 2001
Repaka Nagamani Vs Assistant Controller of Estate Duty, Guntur, A.P. and others
Andhra Pradesh High Court · (2001) 4 ALD 136 : (2001) 4 ALT 7
Estate Duty Act, 1953 — Section 58(3), 59, 61, 73(5), 73(A)Income Tax Act, 1922 — Section 46(1)
High Courts04 Apr 2001
Chunduri Balaji Vs Union of India and others
Andhra Pradesh High Court · (2001) 3 ALT 639
Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 30Constitution of India, 1950 — Article 162, 309
High Courts04 Apr 2001
Mohanlal Agarwal Vs S.V. Satyaprasad and others
Andhra Pradesh High Court · (2001) 3 ALD 822
Constitution of India, 1950 — Article 14, 16General Rules — Rule 3, 4
High Courts04 Apr 2001Partly Allowed
Union of India (UOI) and Others Vs Smt. P. Jayamma
Andhra Pradesh High Court · (2001) 04 AP CK 0015
High Courts04 Apr 2001
G. Anjaneyulu Vs Alla Seshi Reddy and Another
Andhra Pradesh High Court · (2002) ACJ 1392 : (2001) 4 ALT 245
High Courts04 Apr 2001
SMT. REPAKA NAGAMANI Vs ASSISTANT CONTROLLER OF ESTATE DUTY and Others
Andhra Pradesh High Court · (2001) 169 CTR 125 : (2001) 250 ITR 93 : (2001) 118 TAXMAN 86
Estate Duty Act, 1953 — Section 59, 61
High Courts03 Apr 2001
Ashish Developers and Builders (P) Ltd. Vs Appropriate Authority
Andhra Pradesh High Court · (2001) 116 TAXMAN 749
Urban Land (Ceiling and Regulation) Act, 1976 — Section 4
High Courts03 Apr 2001Allowed
Ratnakar Indurkar Vs Institution of Lok Ayuktha and Upa Lok Ayuktha and Others
Andhra Pradesh High Court · (2002) 1 ALD 597 : (2001) 4 ALT 343
High Courts03 Apr 2001
V. Sreenivasulu Vs B. Narasimmurthy and others
Andhra Pradesh High Court · (2001) 4 ALD 152 : (2001) 4 ALT 371 : (2001) 4 ALT 370
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 38
High Courts03 Apr 2001
Ashish Developers and Builders (P) Limited and another Vs Appellate Authority, (Under Chapter XXC of the IT Act) IT Department, Kendriya Sadan, Koromandal, Bangalore and another
Andhra Pradesh High Court · (2001) 3 ALD 253 : (2001) 2 ALT 570 : (2003) 179 CTR 177
Income Tax Act, 1961 — Section 269Urban Land (Ceiling and Regulation) Act, 1976 — Section 4(11)
High Courts03 Apr 2001
P. Venkateswarlu Vs C. Lakshmi Narasimha Rao (died) by LRs. and others
Andhra Pradesh High Court · AIR 2002 AP 62 : (2001) 3 ALD 565 : (2001) 3 ALT 449 : (2001) 2 APLJ 1 : (2001) 3 CivCC 658 : (2001) 4 RCR(Civil) 144
Arbitration Act, 1940 — Section 34Partnership Act, 1932 — Section 40, 43, 69(3)
High Courts03 Apr 2001
Visakha Rural District Casuarina Plantation Farmers and Merchants Development Welfare Association, Anakapalli Vs Government of A.P.
Andhra Pradesh High Court · (2001) 4 ALD 145 : (2001) 4 ALT 11
Andhra Pradesh General Sales Tax Act, 1957 — Section 9