High Courts09 Jul 2001
Kanaka Durga Winres Vs The Commissioner of Commercial Taxes
Andhra Pradesh High Court · (2001) 4 ALT 258
Andhra Pradesh General Sales Tax Act, 1957 — Section 20(1)Andhra Pradesh General Sales Tax Rules, 1957 — Rule 58
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 1,021 of 1,762
High Courts09 Jul 2001Allowed
Kalidindi Rama Raju Vs Vijaya Bank (Nationalised) with its Head Office
Andhra Pradesh High Court · (2001) 2 APLJ 109
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 40(3), 51Constitution of India, 1950 — Article 21
High Courts09 Jul 2001Dismissed
Ranga Venkatesh and Others Vs The Secretary, Govt., of A.P., Revenue (SS) Dept., Secretariat and Others
Andhra Pradesh High Court · (2001) 07 AP CK 0139
High Courts09 Jul 2001Allowed
A. Raji Reddy Vs Govt. of A.P., Panchayat Raj and Rural Employment Dept. and Another
Andhra Pradesh High Court · (2001) 5 ALT 46
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 21(2), 21(3), 21(4), 22, 9
High Courts09 Jul 2001
V.N. Reddy and Another Vs Indo Burmah Petrolem Corporation and Others
Andhra Pradesh High Court · (2001) 94 DLT 604
Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 59(1)Water (Prevention and Control of Pollution) Act, 1974 — Section 25
High Courts09 Jul 2001
Pachpalleaxmana Vs State of A.P.
Andhra Pradesh High Court · (2001) 2 DMC 646 : (2002) 1 RCR(Criminal) 308
Penal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts09 Jul 2001
Makam Venkatesh and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (2001) 5 ALT 19
High Courts09 Jul 2001Dismissed
G. Siva Prasada Reddy Vs M. Thippa Reddy and Others
Andhra Pradesh High Court · (2001) 5 ALT 18
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 10, Order 7 Rule 11
High Courts09 Jul 2001Dismissed
Yella Simhachalam Vs Siripuram Somulu
Andhra Pradesh High Court · (2001) 5 ALD 469 : (2001) 5 ALT 235
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(5), 115, 151Limitation Act, 1963 — Article 137Specific Relief Act, 1963 — Section 28, 28(1), 28(2), 28(3), 28(4)
High Courts09 Jul 2001Partly Allowed
Rahena @ Rehana Banu and others Vs G. Sai Kumar and another
Andhra Pradesh High Court · (2001) 2 ACC 670 : (2003) ACJ 32 : (2001) 5 ALD 8
Motor Vehicles Act, 1988 — Section 168
High Courts09 Jul 2001Dismissed
C. Jayalakshmi Vs Joint Collector and Others
Andhra Pradesh High Court · (2001) 4 ALT 404
High Courts09 Jul 2001Allowed
The Commissioner of Income Tax Vs Palaniappa Dyeing Unit
Andhra Pradesh High Court · (2001) 119 TAXMAN 687
Income Tax Act, 1961 — Section 256(1), 261
High Courts09 Jul 2001
Pachipala Laxmaiah Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2001) 2 ALD(Cri) 348 : (2001) 2 ALT(Cri) 198 : (2001) CriLJ 4063
Penal Code, 1860 (IPC) — Section 107, 306, 498
High Courts09 Jul 2001
Nizamabad District Central Co-operative Bank Ltd. Vs K. Bhimsen Reddy and Another
Andhra Pradesh High Court · (2002) 1 LLJ 929
Andhra Pradesh Shops and Establishments Act, 1988 — Section 48(3)
High Courts06 Jul 2001Dismissed
M.V. Subramanyam and Another Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2001) 45 CLA 48 : (2002) 112 CompCas 211
Constitution of India, 1950 — Article 226Securities and Exchange Board of India (Substantial Acquisition of Shares and Takeovers) Regulations, 1997 — Regulation 16, 18(1), 22, 22(3), 22(4)
High Courts06 Jul 2001Allowed
Prof. Behara Bhaskara Rao Vs Sri Varada Venkata Govinda Raju
Andhra Pradesh High Court · (2001) 5 ALT 468 : (2001) 2 APLJ 147
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 153Limitation Act, 1963 — Section 22
High Courts06 Jul 2001Dismissed
Soorampally Venkata Reddy Vs New Tirumala Emporium
Andhra Pradesh High Court · (2001) 5 ALD 311 : (2001) 4 ALT 604 : (2001) 2 APLJ 153
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(1), 10(2), 11(1), 11(2)Andhra Pradesh Civil Courts Act, 1972 — Section 33Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Jul 2001Allowed
Mir Ibrahim Ali and others Vs Inayath Ali
Andhra Pradesh High Court · (2001) 5 ALD 119 : (2001) 4 ALT 534 : (2001) 2 APLJ 142 : (2002) 1 CivCC 116 : (2002) 2 RCR(Civil) 34
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 20 Rule 4(2), Order 21 Rule 34, Order 9 Rule 13, 115Limitation Act, 1963 — Section 5
High Courts06 Jul 2001Dismissed
Hussain Bin Abdullah (died) by LRs. and others Vs Special Court under A.P. Land Grabbing (Prohibition) Act, Hyd. and others
Andhra Pradesh High Court · (2001) 5 ALD 366
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 7Andhra Pradesh Record of Rights in Land Act, 1971 — Section 5(3)Transfer of Property Act, 1882 — Section 53
High Courts06 Jul 2001Allowed
Bukka Gangi Naik Vs State of A.P. and others
Andhra Pradesh High Court · (2001) 5 ALD 172 : (2001) 4 ALT 701
Constitution of India, 1950 — Article 300Land Acquisition Act, 1894 — Section 10, 11, 12(2), 18, 18(2)