High Courts25 Sept 2001
G. Chandrasekhara Reddy Vs Rayalaseema Grameena Bank, Krishna Nagar Branch and Another
Andhra Pradesh High Court · (2002) 1 ALD 3
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 1,001 of 1,762
High Courts25 Sept 2001Allowed
Mujeeb Ahmed Khan Vs Sadar Anjuman-e-Islamia
Andhra Pradesh High Court · (2002) 1 ALD 770 Supp : (2002) 1 AnWR 403
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(1), Order 21 Rule 32(2)
High Courts25 Sept 2001Dismissed
G.V. Ramana Vs Oil and Natural Gas Commission and Others
Andhra Pradesh High Court · (2002) 2 ALT 631
Constitution of India, 1950 — Article 14, 21, 226
High Courts25 Sept 2001Allowed
Jitender Roller Flour Mills Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (2002) 125 STC 383
Andhra Pradesh General Sales Tax Act, 1957 — Section 9
High Courts25 Sept 2001
National Projects Construction Corporation Ltd. Vs Punjab and Sind Bank
Andhra Pradesh High Court · (2001) 09 AP CK 0026
High Courts25 Sept 2001Allowed
Taj Electronics Company Vs Commissioner for Co-operative Enquiries and Ex-Officio Secretary to Government, Food and Agriculture (Co-operative-III) Department, Hyderabad and Others
Andhra Pradesh High Court · (2002) 1 ALD 171 : (2007) 6 ALT 101
High Courts25 Sept 2001Allowed
M. Munemma and Another Vs Smt. K. Baby and Others
Andhra Pradesh High Court · (2002) 3 ALT 35
High Courts25 Sept 2001Dismissed
V.V. Sai and Another Vs State of A.P.
Andhra Pradesh High Court · (2001) 2 ALD(Cri) 688 : (2001) 2 ALT(Cri) 417
Criminal Procedure Code, 1973 (CrPC) — Section 468(1)Drugs and Cosmetics Act, 1940 — Section 18, 23, 27C, 28
High Courts24 Sept 2001Dismissed
Mithra Oxygen Company Pvt. Ltd. Vs The State of A.P.
Andhra Pradesh High Court · (2001) 09 AP CK 0097
Andhra Pradesh General Sales Tax Act, 1957 — Section 21
High Courts24 Sept 2001Allowed
Venkateswara Enterprises Vs Assistant Commissioner Officer (CT) (Int.), O/o. Deputy Commissioner, Eluru and Others
Andhra Pradesh High Court · (2002) 1 ALD 757
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4)Constitution of India, 1950 — Article 14
High Courts24 Sept 2001
Commissioner of Income Tax Vs Navabharat Enterprises
Andhra Pradesh High Court · (2001) 253 ITR 316
Income Tax Act, 1961 — Section 263, 80HHC
High Courts24 Sept 2001Allowed
G. Nagaraja Rao Vs Siva Reddy and Others
Andhra Pradesh High Court · (2001) 09 AP CK 0051
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 16
High Courts24 Sept 2001Allowed
The Union of India and Others Vs I. Satyanarayana
Andhra Pradesh High Court · (2001) 09 AP CK 0045
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 3, 39, 40, 49, 49(1)Constitution of India, 1950 — Article 136, 14
High Courts24 Sept 2001Allowed
Kommuru Hazarathaiah Vs Thadikamalla Anantha Lakshmi
Andhra Pradesh High Court · (2002) 1 ALT 16
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 8(5)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151, 21, 9
High Courts21 Sept 2001Allowed
Ravada Ramulu Vs District Collector and Others
Andhra Pradesh High Court · (2001) 3 APLJ 109
Andhra Pradesh Gram Panchayats Act, 1964 — Section 150, 150(1), 150(3)Andhra Pradesh Gram Panchayats Rules, 1964 — Rule 50(1), 50(2)Constitution of India, 1950 — Article 226
High Courts21 Sept 2001
Radha Agencies and Others Vs Vijaya Bank
Andhra Pradesh High Court · AIR 2002 AP 91 : (2002) 2 CivCC 421 : (2004) 121 CompCas 477
Bankers Books Evidence Act, 1891 — Section 4Banking Regulation Act, 1949 — Section 21Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, Order 37 Rule 2, Order 7 Rule 14, Order 7 Rule 18
High Courts21 Sept 2001Allowed
A. Bala Kameswara Rao Vs Bar Council of the State of Andhra Pradesh, Hyd. and Another
Andhra Pradesh High Court · (2001) 6 ALD 224 : (2002) 2 ALT 230 : (2001) 3 APLJ 183
Advocates Act, 1961 — Section 24Bar Council of India Rules, 1975 — Rule 7Constitution of India, 1950 — Article 14
High Courts21 Sept 2001Dismissed
A.V.S. Ram Mohan Sastry and Others Vs State Bank of Hyderabad, Hyderabad and Others
Andhra Pradesh High Court · (2002) 1 ALD 572 : (2002) 4 ALT 808
Constitution of India, 1950 — Article 12, 14, 16
High Courts21 Sept 2001Dismissed
S. Kishan Rao Vs State of A.P. and Others
Andhra Pradesh High Court · (2001) 09 AP CK 0122
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 4, 4(4), 5, 6, 7Constitution of India, 1950 — Article 19(1), 31(2), 31A
High Courts21 Sept 2001
Lakshmi Singa Reddy and Another Vs Secretary, A.P. Public Service Commission, Hyd.
Andhra Pradesh High Court · (2001) 6 ALD 1
Andhra Pradesh School Education Subordinate Service Rules, 1992 — Rule 2, 2(2), 4, 4Andhra Pradesh State and Subordinate Service Rules, 1988 — Rule 22, 22(1)Constitution of India, 1950 — Article 309, 371