High Courts19 Jan 2017Disposed Off
Ms. Ashwini Sattaru Vs P. Venkat Reddy
Andhra Pradesh High Court · (2017) 2 ALT 663 : (2017) 3 AndhLD 220
Contempt of Courts Act, 1971 - Section 12
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2017
590 judgments · page 29 of 30
High Courts19 Jan 2017
T RAJALINGAM@SAMBAM Vs STATE OF TELANGANA AND ANOTHER
Andhra Pradesh High Court · (2017) 01 AP CK 0006
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Criminal Procedure, 1973, Section 482, Section
High Courts17 Jan 2017Disposed Off
Savithri Radha Krishan Vs State of A.P.
Andhra Pradesh High Court · (2017) 1 HLT(Crl) 154
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 141(1), Section 141(2)
High Courts17 Jan 2017Dismissed
M/s. Janapriya Engineers Syndicate Pvt. Limited Vs The State of Telangana
Andhra Pradesh High Court · (2017) 2 ALT 587 : (2017) 2 AndhLD 754 : (2017) 1 HLT 578
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 - Section 158(1), Section 159(2), Section 166-BConstitution of India, 1950 - Article 226
High Courts17 Jan 2017Disposed Off
K. Abdul Razaq Vs K. Shakeel Ahmed
Andhra Pradesh High Court · (2017) 3 ALT 185
Constitution of India, 1950 - Article 227Registration Act, 1908 - Section 17
High Courts09 Jan 2017Dismissed
Manoj Kumar Dwivedi and others Vs State of Madhya Pradesh & another
Andhra Pradesh High Court · (2017) 01 AP CK 0005
Code of Civil Procedure, 1908, Order 1Rule 9 -Madhya Pradesh Public Works Department (Non-Gazetted) Service Recruitment and Conditions of Service Rules 1972, Rule 14(3)(b)
High Courts06 Jan 2017Dismissed
Karem Sivajee Vs J. Prasad Babu
Andhra Pradesh High Court · (2017) AIR(Hyderabad) 46 : (2017) 1 ALT 645 : (2017) 3 AndhLD 331 : (2017) 1 HLT 349
Andhra Pradesh State Commission for Scheduled Castes and Scheduled Tribes Act, 2006 - Section 5(1)(a), Section 5(b)
High Courts06 Jan 2017Disposed Off
State of Telangana, Vs KRK Reddy Educational Society
Andhra Pradesh High Court · (2017) 2 ALT 272
Andhra Pradesh Education Act, 1982 - Section 20
High Courts06 Jan 2017Dismissed
A.G. Reddy Vs Presiding Officer, Labour Court-I, Hyderabad
Andhra Pradesh High Court · (2017) 2 ALT 521 : (2017) 3 AndhLD 108 : (2017) 1 HLT 849
Andhra Pradesh State Road Transport Corporation Employees (Classification, Control and Appeal) Regulations, 1967 - Regulation 9Constitution of India, 1950 - Article 226
High Courts05 Jan 2017Disposed Off
Raju Mudigiri Vs State of Telangana
Andhra Pradesh High Court · (2017) 2 ALT 146
Andhra Pradesh Reorganisation Act, 2014 - Section 101
High Courts05 Jan 2017Disposed Off
Kondakandla Yadaiah Vs State of Telangana
Andhra Pradesh High Court · (2017) 2 ALT 161
Constitution of India, 1950 - Article 14, Article 154, Article 162, Article 19(1)(g), Article 21, Article 226, Article 298, Article 300ARight to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 108, Section 24, Section 24, Section 43, Section 46, Section 47
High Courts05 Jan 2017Disposed Off
V. Premsagar Rao Vs Joint Registrar of Co-operative Societies
Andhra Pradesh High Court · (2017) 2 ALT 82 : (2017) 2 AndhLD 500 : (2017) 1 HLT 345
Andhra Pradesh Co-operative Societies Act, 1964 - Section 51, Section 60
High Courts05 Jan 2017Disposed Off
S. Anjana Reddy Vs Palvoi Ranga Reddy
Andhra Pradesh High Court · (2017) 2 ALT 393 : (2017) 3 AndhLD 260 : (2017) 1 HLT 403
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 - Section 151, Section 162, Section 2(8)Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1, Order 14 Rule 2, Order 20 Rule 5
High Courts05 Jan 2017Disposed Off
K. Satyanarayana Vs A.P. Cooperative Tribunal
Andhra Pradesh High Court · (2017) 2 ALT 356
Andhra Pradesh Co-Operative Societies Act, 1964 - Section 51, Section 60Constitution of India, 1950 - Article 226
High Courts05 Jan 2017Disposed Off
K. Rama Kumari Vs K. Anil Kumar Benarji (died)
Andhra Pradesh High Court · (2017) AIR(Hyderabad) 67 : (2017) 2 ALT 345 : (2017) 2 AndhLD 454 : (2017) 1 HLT 549
Divorce Act, 1869 - Section 10(ix)Hindu Marriage Act, 1955 - Section 28
High Courts05 Jan 2017Disposed Off
Depot Manager, APSRTC, Bus Depot, Warangal-I Vs Presiding Officer, Industrial Tribunal-cum
Andhra Pradesh High Court · (2017) 2 ALT 340 : (2017) 3 AndhLD 168 : (2017) 1 CLR 968 : (2017) 1 HLT 657 : (2017) 1 HLT 587 : (2017) LabLR 661
Andhra Pradesh State Road Transport Corporation Employees (Classification, Control and Appeal) Regulations, 1967 - Regulation 28(x)Constitution of India, 1950 - Article 226
High Courts05 Jan 2017Dismissed
A. Sambaiah Nayak Vs State of Telangana
Andhra Pradesh High Court · (2017) 1 ALTCrl 372 : (2017) CriLJ 1682 : (2017) 1 Crimes 548 : (2017) 1 HLT(Crl) 181
Constitution of India, 1950 - Article 300ACriminal Law Amendment Ordinance, 1944 - Section 13, Section 14Criminal Procedure Code, 1973 (CrPC) - Section 451, Section 457
High Courts05 Jan 2017Disposed Off
JD, Directorate of Enforcement, Hyderabad Vs Y.S. Bharathi Reddy, Hyderabad
Andhra Pradesh High Court · (2017) 2 ALT 353 : (2017) 1 ALTCrl 216
Prevention of Money-Laundering Act, 2002 - Section 26, Section 8(4)
High Courts05 Jan 2017Disposed Off
Dr. Talluri Satish Chandra Vs Thoram Venkateswara Rao
Andhra Pradesh High Court · (2017) 2 ALT 545 : (2017) 2 CivCC 543 : (2017) 1 HLT 775
Legal Services Authorities Act, 1987 - Section 21
High Courts04 Jan 2017Disposed Off
Thota Muthyalu Vs Singareni Colleries Co. Ltd.
Andhra Pradesh High Court · (2017) 2 AndhLD 623