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Andhra Pradesh High Court judgments, 2017

590 judgments · page 27 of 30

High Courts01 Feb 2017Disposed Off

Chavali Anilaja (Smt) Vs The District Collector, Ranga Reddy District

Andhra Pradesh High Court · (2017) 3 ALT 177 : (2017) 3 AndhLD 491

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 - Section 47, Section 48Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 - Section 3(1), Section 4Andhra Pradesh Assigned Lands (Prohibition of Transfer) Rules, 1977 - Rule 4
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High Courts31 Jan 2017Disposed Off

Bathina Rama Krishna Vs State of A.P.

Andhra Pradesh High Court · (2017) 1 ALTCrl 315

Criminal Procedure Code, 1973 (CrPC) - Section 437, Section 439Penal Code, 1860 (IPC) - Section 34, Section 354(c), Section 376, Section 384, Section 420, Section 506
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High Courts31 Jan 2017Disposed Off

Union of India Vs Polimetla Mary Sarojini

Andhra Pradesh High Court · (2017) 3 AndhLD 285 : (2017) 1 HLT 525

Central Civil Services (Pension) Rules, 1972 - Rule 54Constitution of India, 1950 - Article 226Evidence Act, 1872 - Section 107, Section 108
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High Courts27 Jan 2017Dismissed

M/s. Exotic Granites Export Vs State of Telangana

Andhra Pradesh High Court · (2017) AIR(Hyderabad) 72 : (2017) 2 ALT 363 : (2017) 2 AndhLD 513 : (2017) 1 HLT 375

Andhra Pradesh Minor Mineral Concession Rules, 1966 - Rule 12(5)(b)Constitution of India, 1950 - Article 14, Article 19(1)(g)Forest (Conservation) Act, 1980 - Section 2(iii)
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High Courts27 Jan 2017

K.Lokaiah Vs R.Mani Raju

Andhra Pradesh High Court · (2017) 01 AP CK 0011

Motor Vehicles Act,1988, Section 163A, Section 163A, Section 166, Section 140, Section 140(4), Section 140(3), Section 163A(2)
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High Courts27 Jan 2017Allowed

ROOPA DEVI Vs SHISIR KUMAR

Andhra Pradesh High Court · (2017) 01 AP CK 0010

Code of Civil Procedure, 1908, Order 23Rule 1 -Code of Criminal Procedure, 1973, Section 125 - Order for maintenance of wives, children and parents
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High Courts25 Jan 2017Disposed Off

Gogireddy Anjireddy Vs State of A.P.

Andhra Pradesh High Court · (2017) 1 ALTCrl 269

Criminal Procedure Code, 1973 (CrPC) - Section 439(2)Penal Code, 1860 (IPC) - Section 147, Section 148, Section 307, Section 324, Section 509
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