High Courts05 Mar 2010Dismissed
Mohd. Abdul Hakeem (died per LRs) and Others Vs Naiyaz Ahmed and Others
Andhra Pradesh High Court · (2010) 03 AP CK 0003
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 45, 73
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2010
1,079 judgments · page 49 of 54
High Courts04 Mar 2010Allowed
Vennapusa Parvathamma Reddy and Others Vs Pathamidde Venkata Bali Reddy and Others
Andhra Pradesh High Court · (2010) 5 ALD 557
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 100
High Courts04 Mar 2010Dismissed
P.V. Shobha and Others Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2010) 4 ALT 635
Administrative Tribunals Act, 1985 — Section 19(4), 22(1)Central Secretariat Clerical Service Rules, 1962 — Rule 13(1), 21(4), 25, 25(1), 6Constitution of India, 1950 — Article 14, 16
High Courts03 Mar 2010Dismissed
Gone Rajamma and Others Vs Chennamaneni Mohan Rao
Andhra Pradesh High Court · (2010) 3 ALT 225 : (2010) 3 CivCC 336
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 32, 38ECivil Procedure Code, 1908 (CPC) — Order 26 Rule 1, Order 26 Rule 2, 151, 75Constitution of India, 1950 — Article 227
High Courts02 Mar 2010Dismissed
The Government of A.P. and The Chief Commissioner of Land Administration Vs A. Rajeswara Reddy Deputy Collector
Andhra Pradesh High Court · (2010) 3 ALD 501 : (2010) 4 ALT 374
High Courts02 Mar 2010Dismissed
Naval Civilian Employees Union Vs Chief of the Naval Staff and Others
Andhra Pradesh High Court · (2010) 5 ALD 86 : (2010) 3 ALT 658 : (2010) 127 FLR 323
Industrial Disputes (Central) Rules, 1957 — Rule 38, 39, 40, 41, 42Industrial Disputes Act, 1947 — Section 3, 9A
High Courts02 Mar 2010Allowed
Katkam Raajanna Vs State of A.P.
Andhra Pradesh High Court · (2010) 2 ALD(Cri) 92 : (2010) CriLJ 3812
Criminal Procedure Code, 1973 (CrPC) — Section 173(2)Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 305, 376
High Courts28 Feb 2010Dismissed
Lanco Infratech Ltd. Vs Cestat, Bangalore
Andhra Pradesh High Court · (2012) 275 ELT 32 : (2012) 50 VST 532
Central Excises and Salt Act, 1944 — Section 35B, 35F
High Courts27 Feb 2010Dismissed
Mohd. Ghouse Vs Smt. Shareefunnisa and Others
Andhra Pradesh High Court · (2010) 5 ALD 627
Transfer of Property Act, 1882 — Section 123
High Courts26 Feb 2010Allowed
Subhash Babu Vs State of A.P. and Another
Andhra Pradesh High Court · (2010) CriLJ 2523 : (2011) 6 RCR(Criminal) 58
Criminal Procedure Code, 1973 (CrPC) — Section 125, 155(2), 155(4), 198, 198(1)Penal Code, 1860 (IPC) — Section 415, 417, 420, 494, 495
High Courts26 Feb 2010
Obulapuram Mining Company Pvt. Ltd. Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2010) 2 ALT 672
Companies Act, 1956 — Section 3(1)Constitution of India, 1950 — Article 162, 19(1), 246, 32, 73Forest (Conservation) Act, 1980 — Section 2
High Courts26 Feb 2010
Sri K. Srinivasulu Reddy Vs The Government of Andhra Pradesh and Sri Ch. Yesurathanm Dy. Inspector General, Special Protection Force
Andhra Pradesh High Court · (2010) CriLJ 3229
Constitution of India, 1950 — Article 226Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19
High Courts26 Feb 2010Dismissed
Sri V.G. Constructions Vs Maytas Infra Ltd.
Andhra Pradesh High Court · (2010) 02 AP CK 0024
Arbitration and Conciliation Act, 1996 — Section 11
High Courts26 Feb 2010Allowed
Ravi Prakash Vs J.C. Diwakar Reddy and Another
Andhra Pradesh High Court · (2010) 1 ALD(Cri) 575 : (2010) CriLJ 2558
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499, 500
High Courts25 Feb 2010Allowed
Kandi Venkata Suneel Kumar Reddy Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2010) 1 ALD(Cri) 699
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 109, 300, 302, 304, 34
High Courts25 Feb 2010
Gurijala Chennamma and Others Vs Vice-Chairman and Managing Director APSRTC and Others
Andhra Pradesh High Court · (2010) 5 ALD 61 : (2010) 3 ALT 209
High Courts25 Feb 2010
Mohammed M. Khalid and Another Vs Shaheen Hussain Khan and Another
Andhra Pradesh High Court · (2010) 3 ALT 426
Registration Act, 1908 — Section 47, 58, 59, 60, 72(2)Transfer of Property Act, 1882 — Section 54
High Courts25 Feb 2010
New India Assurance Company Limited Vs P. Raju and Others
Andhra Pradesh High Court · (2010) 3 ALT 529
High Courts25 Feb 2010Dismissed
T. Srinivasarao Vs Additional Director General of Police (Admn.) and Others
Andhra Pradesh High Court · (2010) 3 ALT 755
Constitution of India, 1950 — Article 226
High Courts24 Feb 2010
United India Insurance Company Limited Vs Jangiti Komuraiah and Another
Andhra Pradesh High Court · (2010) 3 ALD 485 : (2010) 4 ALT 244 : (2010) 3 CivCC 727 : (2011) 6 RCR(Civil) 1115