High Courts09 Apr 2010Dismissed
Salma and Another Vs Asma Afroze and Another
Andhra Pradesh High Court · (2010) 3 ALD 428 : (2010) 4 ALT 217
Civil Rules of Practice — Rule 115
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2010
1,079 judgments · page 44 of 54
High Courts09 Apr 2010
Pola Bhadramma Vs G. Kumar and United India Insurance Company Ltd. United India Insurance Company Ltd. Vs Pola Bhadramma and G. Kumar
Andhra Pradesh High Court · (2011) ACJ 2168
High Courts09 Apr 2010Dismissed
L. Venkata Krishna Reddy (Died) Per L.Rs. Vs M. Anjinappa (Died) and Others
Andhra Pradesh High Court · (2010) 3 ALT 817 : (2010) 2 APLJ 105
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 13, Order 9 Rule 4, Order 9 Rule 9, 115Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 122, 123, 137, 2(1)
High Courts09 Apr 2010Allowed
Charminar Pressure Vessels Pvt. Ltd. and Another Vs B. Srinivas Rao and Others
Andhra Pradesh High Court · (2010) 4 ALT 265
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102, Order 21 Rule 97, Order 21 Rule 98, Order 22 Rule 10, Order 9 Rule 13Evidence Act, 1872 — Section 44Limitation Act, 1963 — Section 5
High Courts09 Apr 2010Dismissed
Kukkala Govinda Raju Vs The State of A.P.
Andhra Pradesh High Court · (2010) 1 ALD(Cri) 939 : (2010) 2 APLJ 177
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 106, 7, 8Penal Code, 1860 (IPC) — Section 201, 302, 498A
High Courts08 Apr 2010
G. Ramesh Babu, Ex. Police Constable, P.C. No. 589 Vs Andhra Pradesh Administrative Tribunal, The Additional Director General of Police, Administration, The Deputy Inspector General of Police, Guntur Range and The Superintendent Police
Andhra Pradesh High Court · (2010) 5 ALT 112
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 20, 21Penal Code, 1860 (IPC) — Section 224, 392
High Courts08 Apr 2010Dismissed
Smt. Sattamma and Others Vs Ch. Bhikshapati Goud alias Ch. Bhupal Goud and Others
Andhra Pradesh High Court · AIR 2010 AP 166
Evidence Act, 1872 — Section 63, 63(3), 64, 65, 79Notaries Act, 1952 — Section 8(1)
High Courts08 Apr 2010Dismissed
G. Vanamalamma Vs Sri Abdul Haq and United India Insurance Co. Ltd.
Andhra Pradesh High Court · (2010) 6 ALD 73
Motor Vehicles Act, 1988 — Section 123, 140, 166
High Courts08 Apr 2010Dismissed
A.N. Ravi Kumar Vs Union Bank of India, Central Officer and The Assistant General Manager
Andhra Pradesh High Court · (2010) 04 AP CK 0006
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19Union Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 12
High Courts08 Apr 2010Allowed
M. Kishan Rao Vs R. Subramanyam
Andhra Pradesh High Court · (2010) 3 CivCC 812 : (2011) 2 RCR(Civil) 317 : (2011) 2 RCR(Civil) 317
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 2Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 3
High Courts07 Apr 2010Allowed
The Trust Association of the Convention of the Baptist Churches of the Northern Circars (CBCNC) Vs Smt. J. Malini Tyagaraj and Others Dasari Samuel Vs The Trust Association of the Convention of the Baptist Churches of the Northern Circars (CBCNC) and Others
Andhra Pradesh High Court · (2010) 04 AP CK 0047
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 41 Rule 1(a), 151Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts07 Apr 2010Allowed
Basant Kumar Soni Vs Mukund Das Soni, Hanumanula Venkateshwar Rao and Hanumanula Rajya Lakshmi Rao
Andhra Pradesh High Court · (2010) 4 ALT 790
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 151Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 19
High Courts07 Apr 2010Allowed
Mudili Srinivasarao Vs The Visakhapatnam Municipal Corporation
Andhra Pradesh High Court · (2011) 2 ALT 375
High Courts06 Apr 2010
V. Ravi Prabha Vs State and Others
Andhra Pradesh High Court · (2010) 3 ALD 489 : (2010) 4 ALT 280 : (2010) 126 FLR 338
Andhra Pradesh (Revised) Pension Rules, 1980 — Rule 45, 54
High Courts01 Apr 2010Dismissed
Buridi Vanajakshmi Vs Buridi Venkata Satya Varaha Prasad Gangadhar Rao and Another
Andhra Pradesh High Court · AIR 2010 AP 172 : (2010) 4 CivCC 130
Civil Procedure Code, 1908 (CPC) — Section 115, 151Constitution of India, 1950 — Article 21, 227Evidence Act, 1872 — Section 112, 114, 4, 45
High Courts01 Apr 2010Dismissed
Nirma Cerglass Technics (P) Ltd. Vs International Advanced Research Centre for Power Metullergy and New Materials (ARCI), an Autonomous R and D Centre of Department of Science and Technology, Govt of India, S.V. Joshi Centre for Power Metullaergy and New Materials (ARCI), Dr. G. Sunderarajan International Advanced Research Centre for Power Metullergy and new materials (ARCI), Prof. R. kumar (Retd.) Department of Chemical Engineering, Indian institute of Sciences
Andhra Pradesh High Court · (2010) 04 AP CK 0050
Arbitration and Conciliation Act, 1996 — Section 11(6), 13(2), 14(2), 15(2), 26Companies Act, 1956 — Section 14(2)Penal Code, 1860 (IPC) — Section 120B, 406, 418, 420
High Courts01 Apr 2010Dismissed
The State of Andhra Pradesh Vs Prabhala Hemalatha Devi and Others
Andhra Pradesh High Court · (2010) 6 ALD 171 : (2010) 5 ALT 424
Andhra Pradesh Revenue Recovery Act, 1864 — Section 11, 18, 22, 27, 4Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Article 120
High Courts01 Apr 2010Dismissed
S. Lakshmi Narayana @ Narayanudu Vs Smt. Gangamma
Andhra Pradesh High Court · AIR 2010 AP 184 : (2010) 4 ALD 226 : (2010) 5 ALT 669
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 12, Order 32 Rule 12(2), Order 32 Rule 13, Order 9 Rule 13
High Courts31 Mar 2010Dismissed
G. Ramanamma Rao Vs Mr. P. Chiranjeevi Rao
Andhra Pradesh High Court · (2010) 4 ALD 799 : (2010) 4 ALT 674
Contract Act, 1872 — Section 31Limitation Act, 1963 — Article 113, 54Specific Relief Act, 1963 — Section 16, 20
High Courts31 Mar 2010Allowed
Udayagiri Ramija Begum and Another Vs Mulla Ali Baig and Another
Andhra Pradesh High Court · (2010) 4 ALD 220 : (2010) 4 ALT 272
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, Order 21 Rule 43, Order 21 Rule 43A, Order 21 Rule 43A(2), 145