High Courts19 Jul 2010Dismissed
Shaik Ramu Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2010) 5 ALT 675
Essential Commodities Act, 1955 — Section 2, 3, 6A
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2010
1,079 judgments · page 30 of 54
High Courts19 Jul 2010Dismissed
Pyla Bangarraju Vs Pyla Venkata Ramakrishna and Another
Andhra Pradesh High Court · (2010) 5 ALD 728 : (2011) 1 CivCC 465
Andhra Pradesh State Legal Aid and Advice to the Poor Rules, 1980 — Rule 20Andhra Pradesh State Legal Service Authority Regulations, 1996 — Regulation 25Civil Procedure Code, 1908 (CPC) — Order 33 Rule 9
High Courts16 Jul 2010Dismissed
The Public Prosecutor Vs Kamidi Veera Venkata Satyanarayana Murthy and Others Kamidi Surya Prabhavathi Vs Kamidi Veera Venkata Satyanarayana Murthy and Others
Andhra Pradesh High Court · (2010) 07 AP CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 161, 401, 401(3), 439(4)Penal Code, 1860 (IPC) — Section 304, 34, 498A, 506(2)
High Courts16 Jul 2010
Oriental Insurance Company Limited Vs Bhoomi Reddy Peddi Reddy Lakshmi Devi Reddy and Others
Andhra Pradesh High Court · (2012) ACJ 211 : (2011) 1 ALD 686 : (2012) 1 ALT 737 : (2012) 3 TAC 673
Motor Vehicles Act, 1988 — Section 147, 149, 163A, 166, 170Penal Code, 1860 (IPC) — Section 304A, 337
High Courts16 Jul 2010Allowed
A.B.C. India Limited and Others Vs The A.P. Industrial Infrastructure Corporation Limited and Others
Andhra Pradesh High Court · (2010) 6 ALT 142 : (2011) 3 CivCC 637
Constitution of India, 1950 — Article 12, 14, 226, 299Contract Act, 1872 — Section 23Registration Act, 1908 — Section 69
High Courts16 Jul 2010Dismissed
Durga Matha House Buildings Constructions Cooperative Housing Society Ltd. and Another Vs Sada Yellaiah and Others
Andhra Pradesh High Court · AIR 2010 AP 231
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Registration Act, 1908 — Section 17, 17(1)
High Courts16 Jul 2010
The Public Prosecutor Vs Kamidi Veera Venkata Satyanarayana Murthy and Others
Andhra Pradesh High Court · (2010) 07 AP CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304, 34, 401, 401(3), 439(4)
High Courts16 Jul 2010Allowed
Obulapuram Janardhana Reddy Vs Obulapuram Venkata Subba Reddy
Andhra Pradesh High Court · (2010) 07 AP CK 0040
Specific Relief Act, 1963 — Section 16, 20
High Courts16 Jul 2010
P. Hari and Others Vs Anjuru Yellappa
Andhra Pradesh High Court · (2010) 5 ALT 125 : (2011) 1 CivCC 531
Civil Procedure Code, 1908 (CPC) — Section 148, 151
High Courts15 Jul 2010Dismissed
L.J. Ramaiah Vs The Cement Corporation of India Limited and Others
Andhra Pradesh High Court · (2010) 6 ALD 51 : (2011) 1 LLJ 694
Central Civil Services (Conduct) Rules, 1964 — Rule 21, 7
High Courts15 Jul 2010
National Insurance Co. Ltd. Vs Yarrasani Aparanji and Another
Andhra Pradesh High Court · (2013) 2 ACC 680 : (2013) 1 ALD 495
Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts15 Jul 2010Allowed
Oriental Insurance Co. Ltd. Vs T. Saramma and Others
Andhra Pradesh High Court · (2011) ACJ 2343 : (2010) 6 ALD 450 : (2010) 5 ALT 262 : (2010) 127 FLR 555 : (2011) LLR 75
Railways Act, 1989 — Section 2(34)Workmens Compensation Act, 1923 — Section 2, 30
High Courts15 Jul 2010Dismissed
B.V.R. Reddy Vs The General Manager, APCPDCL, Red Hills and The Superintending Engineer, APCPDCL, Himayantnagar, Hyderabad
Andhra Pradesh High Court · (2010) 6 ALT 20
High Courts15 Jul 2010Dismissed
M. Jaganath Reddy and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2010) 5 ALD 255 : (2010) 5 ALT 213
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 54, 54AAndhra Pradesh Urban Areas (Development) Act, 1975 — Section 19, 19(2)Constitution of India, 1950 — Article 14, 19(1), 300A
High Courts15 Jul 2010
Angadi Srinivasa Rao and Others Vs The State of A.P.
Andhra Pradesh High Court · (2010) 2 ALD(Cri) 785
Arms Act, 1959 — Section 25, 25(1B), 27, 35Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 307, 401Explosive Substances Act, 1908 — Section 5
High Courts15 Jul 2010Allowed
G. Ramulu Alias Venkat Ramulu Vs The Managing Director Andhra Pradesh State Road Transport Corporation, Musheerabad Cross Roads and Andhra Pradesh State Road Transport Corporation, Hayathnagar Depot
Andhra Pradesh High Court · (2012) ACJ 407 : (2011) 1 ALD 340
Motor Vehicles Act, 1988 — Section 185
High Courts15 Jul 2010Allowed
Bajaj Allianz General Insurance Company Limited Vs Yenni Surya Rao and Another
Andhra Pradesh High Court · (2011) 2 ALD 6 : (2011) 8 RCR(Civil) 2785
Central Motor Vehicles Rules, 1989 — Rule 10, 13, 14, 16, 17Motor Vehicles Act, 1988 — Section 10, 11, 2, 3, 57
High Courts14 Jul 2010Allowed
A.C. Ravindran Vs The High Court of Andhra Pradesh and Another
Andhra Pradesh High Court · (2011) 4 LLJ 539
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 20Andhra Pradesh Civil Services (Conduct) Rules, 1964 — Rule 3Andhra Pradesh Financial Code — Article 273, 294, 300, 301, 302
High Courts14 Jul 2010Allowed
Fortuna Infrastructures India Private Ltd. Vs Shiva Creative Constructions
Andhra Pradesh High Court · (2010) 07 AP CK 0078
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 3(4), Order 37 Rule 3(5)
High Courts14 Jul 2010
E. Rajeswari and Others Vs T.S. Sekhar and Another
Andhra Pradesh High Court · (2011) 1 ALD 48
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27