High Courts14 Nov 2007Dismissed
Veppalem Batti Gopal Rao (died) and Others Vs Yerragudi Subramanyam Varma
Andhra Pradesh High Court · (2008) 2 ALD 713
Transfer of Property Act, 1882 — Section 106, 111, 111(g)(2), 53A
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2007
1,084 judgments · page 8 of 55
High Courts14 Nov 2007Allowed
Lakkireddy Narasimha Reddy Vs Lakkireddy Yella Reddy
Andhra Pradesh High Court · (2008) 2 ALD 142 : (2010) 5 ALT 784
High Courts14 Nov 2007Allowed
Muslareddygaru Subbamma and Others Vs Mulla Ismail and Another
Andhra Pradesh High Court · (2008) 2 ALD 61 : (2008) 3 ALT 532
Evidence Act, 1872 — Section 45Limitation Act, 1963 — Article 54Transfer of Property Act, 1882 — Section 53A
High Courts14 Nov 2007Allowed
N. Santha Kumari Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 2 ALD 110 : (2008) 1 ALT 330
High Courts13 Nov 2007Allowed
Divisional Manager, Railway Electrification and Others Vs Srinivasa Engg. Works
Andhra Pradesh High Court · (2008) 3 ALD 284 : (2008) 2 ALT 99
Arbitration Act, 1940 — Section 20, 22, 26, 30, 39Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts13 Nov 2007Dismissed
Beeraka Bharamari and Another Vs Joint Collector and Others
Andhra Pradesh High Court · (2008) 2 ALD 45 : (2008) 3 ALT 261
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3, 3(1), 3(2), 3(5), 4(1)Andhra Pradesh Assigned Lands (Prohibition of Transfer) Rules, 1977 — Rule 4Registration Act, 1908 — Section 22
High Courts13 Nov 2007Allowed
Jadav Bin P. Patel (died) by LRs. Vs G. Srinivas Reddy (died) by LRs. and Another
Andhra Pradesh High Court · (2008) 2 ALD 209 : (2008) 3 ALT 388
Civil Procedure Code, 1908 (CPC) — Section 96Specific Relief Act, 1963 — Section 15
High Courts13 Nov 2007Dismissed
B. Lakshman and Another Vs The Union of India (UOI), Ministry of Defence and Others
Andhra Pradesh High Court · (2008) 2 ALD 429 : (2008) 1 ALT 443
Andhra Pradesh Municipalities Act, 1965 — Section 62, 62(1), 62(4)Cantonments Act, 1924 — Section 16(1), 17, 54Cantonments Act, 2006 — Section 1(3), 10, 10(2), 12, 13
High Courts13 Nov 2007
Dharmala Venkata Reddy and Others Vs Government of A.P. and Others
Andhra Pradesh High Court · (2008) 3 ALD 161
Land Acquisition Act, 1894 — Section 11A, 4(1), 48(1)
High Courts13 Nov 2007Allowed
Juguna Bai and Another Vs Sardar Surjeet Singh and Others
Andhra Pradesh High Court · (2008) 1 ALT 418
Constitution of India, 1950 — Article 141
High Courts13 Nov 2007Allowed
Obelisetty Ramanadham Vs Obelisetty Bhaskar Rao and Others
Andhra Pradesh High Court · (2008) 2 ALD 278 : (2008) 2 ALT 24
Evidence Act, 1872 — Section 63, 65, 66Stamp Act, 1899 — Section 2(15), 35, 36
High Courts12 Nov 2007Allowed
Rayalaseema Concrete Sleepers Pvt. Ltd. Vs Employees State Insurance Corporation and Others
Andhra Pradesh High Court · (2008) 1 ALT 215 : (2008) 116 FLR 738 : (2008) 2 LLJ 234
Employees State Insurance Act, 1948 — Section 82
High Courts12 Nov 2007Dismissed
A. Satyanarayana Rao Vs The State of Andhra Pradesh and Ramakrishna Chemicals Ltd.
Andhra Pradesh High Court · (2007) 11 AP CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139Penal Code, 1860 (IPC) — Section 420, 465, 483, 506
High Courts12 Nov 2007Allowed
Mamidi Rama Krishna Prasad (died) by LRs. Vs Uppuluri Satyavathi
Andhra Pradesh High Court · (2008) 1 ALD 807 : (2008) 2 ALT 590
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, Order 41 Rule 26A, Order 9 Rule 9Limitation Act, 1963 — Section 5
High Courts12 Nov 2007Allowed
Pothapi China Penchalaiah and Others Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 1 ALD 651 : (2008) 2 ALT 180
Land Acquisition Act, 1894 — Section 11, 18, 28A, 4, 4(1)
High Courts12 Nov 2007Allowed
P. Rama Devi @ Chittemma Vs Commissioner, Civil Supplies, Govt. of A.P. and Others
Andhra Pradesh High Court · (2008) 1 ALD 695 : (2008) 2 ALT 360
High Courts07 Nov 2007Allowed
Motha Balaraj Goud and Another Vs Pandiri Jyothi
Andhra Pradesh High Court · (2008) 1 ALD 743
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Nov 2007Dismissed
Miss Amina Sultana Abbasi Vs D. Rajalingam Jattaiah and Others
Andhra Pradesh High Court · (2008) 2 ALD 41 : (2008) 1 APLJ 87
Transfer of Property Act, 1882 — Section 44, 53A
High Courts07 Nov 2007Dismissed
Marada Venkateswara Rao Vs Oleti Vara Lakshmi and Another
Andhra Pradesh High Court · AIR 2008 AP 195 : (2008) 2 ALD 293 : (2008) 2 ALD(Cri) 293 : (2008) 2 ALT 348 : (2008) 3 CivCC 416 : (2008) 4 RCR(Civil) 155
Evidence Act, 1872 — Section 45
High Courts07 Nov 2007Dismissed
Pothuri Satyanarayana Raju and Another Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2008) 2 ALD 747
Civil Procedure Code, 1908 (CPC) — Section 80, 80(1), 80(2)