High Courts14 Feb 2006Dismissed
Mohammed Yousufuddin Vs Md. Azizuddin
Andhra Pradesh High Court · (2006) 3 ALD 156 : (2006) 3 ALT 627
Arbitration and Conciliation Act, 1996 — Section 35, 36, 5Civil Procedure Code, 1908 (CPC) — Section 151, 47
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2006
1,289 judgments · page 59 of 65
High Courts14 Feb 2006
SJK Steel Plant Limited Vs Government of India
Andhra Pradesh High Court · (2006) 203 ELT 209
Customs Act, 1962 — Section 15, 47, 61, 61(1), 61(2)
High Courts14 Feb 2006
Ananthula Chandrakala Vs Karim Gulam Hussain Lalani
Andhra Pradesh High Court · (2007) 2 BC 339 : (2006) 3 CivCC 705 : (2007) 5 RCR(Civil) 170
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1
High Courts13 Feb 2006Dismissed
Dr. S. Vijaya Rama Rao and Another Vs Secunderabad Cantonment Board
Andhra Pradesh High Court · (2006) 3 ALD 260
Cantonments Act, 1924 — Section 179, 180, 181, 181(1), 181(2)
High Courts13 Feb 2006Allowed
Motte Rajaram Vs Revenue Divisional Officer and Another
Andhra Pradesh High Court · (2006) 3 ALD 199 : (2006) 2 ALT 477
Civil Procedure Code, 1908 (CPC) — Section 100, 2, 96Land Acquisition Act, 1894 — Section 11, 18, 18(1), 23(1), 26
High Courts13 Feb 2006
Padamati Venkata Sundara Rao Vs State of A.P.
Andhra Pradesh High Court · (2006) 1 ALD(Cri) 585 : (2006) 2 ALT(Cri) 47 : (2006) 1 APLJ 372 : (2006) CriLJ 2168
Criminal Procedure Code, 1973 (CrPC) — Section 156, 160, 161, 162, 173(3)Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 300, 307, 324, 326, 328
High Courts13 Feb 2006Dismissed
Varanasi Vital Rao Vs Jallepalli Janardhanarao and Another
Andhra Pradesh High Court · (2006) 3 ALD 127 : (2006) 3 ALT 371
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33, Order 6 Rule 17, 35AConstitution of India, 1950 — Article 227
High Courts13 Feb 2006Dismissed
G. Nagaraju Vs G.T. Shivaprakash and Another
Andhra Pradesh High Court · AIR 2006 AP 211 : (2006) 5 ALD 9
High Courts13 Feb 2006Dismissed
Pabba Shiva Koti and Another Vs Uma Maheswari Boiled Rice Unit and Others
Andhra Pradesh High Court · (2006) 2 ALD 830 : (2006) 2 ALT 566
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts13 Feb 2006
Gouru Nagalaxmi Vs Manager, LIC of India, Miryalaguda Branch and Another
Andhra Pradesh High Court · (2006) 3 ALD 265 : (2006) 2 ALT 642
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4
High Courts13 Feb 2006Dismissed
E. Sahadeva Reddy Vs DJP Finance and Chits and Others
Andhra Pradesh High Court · AIR 2006 AP 232 : (2006) 3 ALD 742 : (2006) 5 ALT 501
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2)Practice Civil Rules — Rule 272
High Courts10 Feb 2006Dismissed
Government of A.P. Vs L.P. Sashi Kumar and Others
Andhra Pradesh High Court · (2006) 2 ALD 729 : (2006) 2 ALT 545
Registration Act, 1908 — Section 21Stamp Act, 1899 — Article 20, 47A, 31, 40, 41
High Courts10 Feb 2006Dismissed
Andhra Pradesh State Road Transport Corporation Vs Budhi Mani and Others
Andhra Pradesh High Court · (2006) 2 ACC 121 : (2006) 3 ALT 46
High Courts10 Feb 2006
Chief Security Commissioner/RPF/GRC, SC Railways and Others Vs Pamu Venkata Rao and Others
Andhra Pradesh High Court · (2006) 2 ALD 771 : (2006) 109 FLR 783
High Courts10 Feb 2006Dismissed
J. Ramalakshmi Vs Nalamari Lakshmi and Another
Andhra Pradesh High Court · (2006) 2 ALT 218
Penal Code, 1860 (IPC) — Section 337
High Courts10 Feb 2006
Indian Bank, Mogalrajapuram Branch Vs V.K. Avadani
Andhra Pradesh High Court · AIR 2006 AP 252 : (2006) 3 ALD 796 : (2006) 2 APLJ 14 : (2006) 3 KLT 673
Advocates Act, 1961 — Section 34(1A)Constitution of India, 1950 — Article 227(2)
High Courts10 Feb 2006Allowed
Dasari Lakshmi Vs Superintendent of Police and Others
Andhra Pradesh High Court · (2006) 2 ALT 585
High Courts08 Feb 2006Dismissed
Pamujula Narayana Vs Ramachandruni Malakondaiah and Others
Andhra Pradesh High Court · (2006) 3 ALD 278 : (2006) 4 ALT 247
Limitation Act, 1963 — Section 21
High Courts08 Feb 2006Dismissed
P. Srinivasa Rao Vs Chirravuri Gokarnachari (died) and Another
Andhra Pradesh High Court · (2006) 3 ALD 97 : (2006) 3 ALT 609
High Courts08 Feb 2006Allowed
N. Anil Kumar Vs Nizam Institute of Medical Sciences (NIMS) and Another
Andhra Pradesh High Court · (2006) 3 ALD 8 : (2006) 3 ALT 599
Constitution of India, 1950 — Article 371D