High Courts23 Nov 2005Allowed
P. Rajagopal and Others Vs Government of A.P. and Others
Andhra Pradesh High Court · (2006) 1 ALD 257
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2005
1,099 judgments · page 7 of 55
High Courts23 Nov 2005Allowed
Kolli Sunitha and Others Vs Kakatiya University
Andhra Pradesh High Court · (2006) 1 ALD 236 : (2006) 1 ALT 654
High Courts23 Nov 2005Dismissed
K.V. Narayana Rao Vs Secretary to Govt. of A.P., Panchayat Raj Department and Others
Andhra Pradesh High Court · (2006) 3 ALD 288
Constitution of India, 1950 — Article 226Minor Mineral Concession Rules, 1966 — Rule 9B(2), 9L, 9P
High Courts22 Nov 2005
Saptagiri Cements Pvt. Ltd. Vs CESTAT
Andhra Pradesh High Court · (2005) 190 ELT 435
Constitution of India, 1950 — Article 226
High Courts22 Nov 2005Dismissed
Mukund Lal Vs Sharada Bai and Others
Andhra Pradesh High Court · (2006) 1 ALT 221 : (2006) 2 CivCC 335
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts22 Nov 2005Allowed
C. Shashi Kumar Vs Government of A.P. and Others
Andhra Pradesh High Court · (2006) 1 ALD 653
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 35A
High Courts22 Nov 2005Allowed
In Re: Spartek Ceramics India Ltd.
Andhra Pradesh High Court · (2006) 1 ALT 589 : (2007) 7 SCL 548
Companies (Court) Rules, 1959 — Rule 79Companies Act, 1956 — Section 117C, 235, 236, 237, 238
High Courts22 Nov 2005Dismissed
Khader Ali Khan @ Aslam and Another Vs Sai Baba and Another
Andhra Pradesh High Court · (2007) 2 ALD 8 : (2006) 1 ALT 37
High Courts22 Nov 2005
Deepika Constructions Vs Government of A.P. and Others
Andhra Pradesh High Court · (2006) 2 ALD 187 : (2006) 2 ALT 272 : (2006) 1 CTLJ 290
Constitution of India, 1950 — Article 226
High Courts21 Nov 2005
Gurazala Siva Prasad and Others Vs Government of A.P. and Others
Andhra Pradesh High Court · (2006) 3 ALD 11 : (2006) 3 ALT 384
Andhra Pradesh Farmers Management of Irrigation Systems (Conduct of Elections) Rules, 2003 — Rule 11, 37, 38, 39, 4Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997 — Section 4(5), 43Constitution of India, 1950 — Article 226
High Courts21 Nov 2005
Dr. B. Kaladhar and Others Vs Government of A.P., Health, Medical and Family Welfare Department and Others
Andhra Pradesh High Court · (2006) 1 ALD 1 : (2005) 6 ALT 723
Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 22Constitution of India, 1950 — Article 14, 15, 16, 16(1), 16(4)
High Courts21 Nov 2005Dismissed
Mohd. Mustafa Ahmed Alvi and Others Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2006) 1 ALD 749 : (2007) 137 CompCas 815 : (2006) 68 SCL 462
Foreign Exchange Management Act, 1999 — Section 49, 49(3), 49(4)Foreign Exchange Regulation Act, 1973 — Section 49(1), 49(3), 49(4), 50, 51General Clauses Act, 1897 — Section 6
High Courts18 Nov 2005Allowed
Nagineni Venkata Subba Naidu Vs Sub-Registrar, Stamps and Registration Dept and Another
Andhra Pradesh High Court · (2006) 1 ALD 679
Registration Act, 1908 — Section 22A
High Courts18 Nov 2005Allowed
Gangavarapu @ V. Pulmani and Others Vs Balumuri Venkateswarlu and Others
Andhra Pradesh High Court · (2006) 3 ALT 4
High Courts17 Nov 2005Dismissed
Public Prosecutor, High Court of A.P. Vs P. Hanumantha Rao
Andhra Pradesh High Court · (2006) 1 ALD(Cri) 332 : (2006) 1 ALT(Cri) 368 : (2006) CriLJ 1675
Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471
High Courts17 Nov 2005Allowed
Fertilizers, Pesticides and Seeds Dealers Welfare Association Vs Municipal Council, Suryapet Municipality
Andhra Pradesh High Court · (2006) 1 ALD 574 : (2006) 2 ALT 108
Andhra Pradesh Municipalities Act, 1965 — Section 260, 263, 328
High Courts17 Nov 2005Dismissed
R. Narender and Another Vs State of A.P. and Others
Andhra Pradesh High Court · (2006) 1 ALD 465 : (2006) 2 ALT 165
Constitution of India, 1950 — Article 12
High Courts17 Nov 2005
Nandhini Delux Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2006) 1 ALD 212 : (2005) 6 ALT 748
Constitution of India, 1950 — Article 14, 226
High Courts17 Nov 2005Dismissed
J. Charles Joseph Vs Veronica and Others
Andhra Pradesh High Court · (2006) 2 ALD 92 : (2006) 1 ALT 638 : (2006) 1 APLJ 240 : (2006) 4 BC 279 : (2006) 3 CivCC 400 : (2006) 4 RCR(Civil) 155 : (2006) 2 RCR(Rent) 297
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 23 Rule 1, Order 23 Rule 2Limitation Act, 1963 — Section 14
High Courts16 Nov 2005Allowed
K. Mohan Lal and Others Vs Vice-Chairman and Managing Director, A.P. State Road Transport Corporation and Others
Andhra Pradesh High Court · (2006) 3 ALD 304
Constitution of India, 1950 — Article 14, 16Road Transport Corporations Act, 1950 — Section 10, 19, 2, 3, 4States Reorganisation Act, 1956 — Section 115(7)