High Courts05 Dec 2005Dismissed
Hebbar Venkata Subba Rao Vs Yekkaluru Veeramma (died) Per LRs and Others
Andhra Pradesh High Court · (2006) 2 ALD 21 : (2006) 1 ALT 270
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 83, Order 21 Rule 83(3)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2005
1,099 judgments · page 5 of 55
High Courts05 Dec 2005
Harijan Fishermen Mutually Aided Co-operative Society Ltd. Vs Commissioner and Director of Fisheries and Others
Andhra Pradesh High Court · (2006) 1 ALD 281 : (2006) 1 APLJ 54
Andhra Pradesh Panchayat Raj Act, 1994 — Section 56(1)Constitution of India, 1950 — Article 14
High Courts05 Dec 2005Allowed
Sk. Abdul Saleem Vs A.P. State Wakf Board and Others
Andhra Pradesh High Court · (2006) 2 ALD 501 : (2006) 2 ALT 76
Constitution of India, 1950 — Article 226Waqf Act, 1995 — Section 67, 67(2)
High Courts05 Dec 2005Dismissed
Jayalakshmi Constructions and Another Vs Nawab Behboob Ali Khan and Others
Andhra Pradesh High Court · (2006) 2 ALD 363 : (2006) 2 ALT 132 : (2006) 2 CivCC 183
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 9, Order 39 Rule 7
High Courts02 Dec 2005
Irukulla Narender Vs Irukulla Shakuntalamma and Others
Andhra Pradesh High Court · (2006) 2 ALT 174 : (2006) 1 APLJ 157
Stamp (Amendment) Act, 2005 — Section 5Stamp Act, 1899 — Article 40, 46A, 49A, 47A
High Courts02 Dec 2005
News Item (Paper Clipping, The New Indian Express dated 27-10-2005 at page No. 5) Vs Principal, Bapatla Engineering College and Others
Andhra Pradesh High Court · (2006) 2 ALD 172 : (2006) 1 ALT 336 : (2006) 1 APLJ 1
Andhra Pradesh Prohibition of Ragging Act, 1997 — Section 3, 4, 5, 6(1), 6(2)Andhra Pradesh Prohibition of Ragging in all Educational Institutions Rules, 2002 — Rule 25, 29
High Courts02 Dec 2005
Bandugula Kishan and Another Vs Managing Director and Vice-Chairman, A.P. State Agro Industries Development Corporation Ltd. and Another
Andhra Pradesh High Court · (2006) 2 ALD 210 : (2006) 3 ALT 16
Companies Act, 1956 — Section 291(1), 36(1)Constitution of India, 1950 — Article 14, 15(2), 15(4), 16, 16(1)
High Courts02 Dec 2005
R. Govinda Rao Vs Director, National Institute of Technology, (Regional Engineering College) and Others
Andhra Pradesh High Court · (2006) 2 ALD 152 : (2006) 2 ALT 411
Constitution of India, 1950 — Article 14, 141, 142, 16, 16(1)
High Courts01 Dec 2005Dismissed
Sakthi Engineering Works and Another Vs Sri Krishna Coir Rope Industry
Andhra Pradesh High Court · (2006) 3 ALD 119 : (2006) 3 ALT 630 : (2006) 1 APLJ 60
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2)Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 18, 25
High Courts01 Dec 2005Dismissed
Government of A.P. and Others Vs Boyapati Sleeva Reddy
Andhra Pradesh High Court · (2006) 3 ALD 502
Land Acquisition Act, 1894 — Section 17, 4(1), 48, 6Sea Customs Act, 1878 — Section 188, 191
High Courts01 Dec 2005
Ch. Sudhakar Vs T.S.R. Anjaneyulu
Andhra Pradesh High Court · (2006) 2 ALD 548 : (2006) 1 ALT 860 : (2006) 1 APLJ 93 : (2006) 3 CivCC 346 : (2006) 4 RCR(Civil) 166
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7
High Courts01 Dec 2005Dismissed
Cable Corporation of India Ltd. Vs Transmission Corporation of A.P. Limited
Andhra Pradesh High Court · AIR 2006 AP 55 : (2006) 2 ALD 198 : (2006) 2 ALT 281
Constitution of India, 1950 — Article 14, 19, 226
High Courts01 Dec 2005
Katragadda Sivaramakrishnaiah Vs Katragadda Prasad Rao and Others
Andhra Pradesh High Court · (2006) 2 ALD 326
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 34(1), 34(2)Limitation Act, 1963 — Article 109
High Courts30 Nov 2005
Syed Saleem Vs Abdul Shukur and Another
Andhra Pradesh High Court · (2007) ACJ 491 : (2007) 1 ALD 382
High Courts30 Nov 2005Allowed
Rajesh Bhatia and Others Vs G. Parimala and Another
Andhra Pradesh High Court · (2006) 3 ALD 415 : (2006) 3 ALT 129
Civil Practice Rules — Rule 128, 129Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 10, Order 11 Rule 11, Order 11 Rule 12, Order 11 Rule 13Evidence Act, 1872 — Section 114, 121, 122, 123, 124
High Courts29 Nov 2005Dismissed
Siniginieedi Hymavathi and Another Vs V. Nageswara Rao and Others
Andhra Pradesh High Court · (2006) 1 ALD 655
Stamp Act, 1899 — Section 36, 61Transfer of Property Act, 1882 — Section 55(6), 83
High Courts29 Nov 2005Dismissed
Mahender Kumar Vs Mohd. Allauddin and Another
Andhra Pradesh High Court · (2006) 1 ALD 722 : (2006) 1 ALT 456
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 2
High Courts29 Nov 2005Dismissed
S. Muralikrishna Vs Bharat Sanchar Nigam Ltd. and Others
Andhra Pradesh High Court · (2006) 3 ALD 290
High Courts29 Nov 2005Dismissed
G. Mohan Goud Vs State Election Officer Commission and Others
Andhra Pradesh High Court · (2006) 1 ALD 265 : (2006) 2 ALT 559
Andhra Pradesh Gram Panchayats Act, 1964 — Section 211
High Courts29 Nov 2005Allowed
Gugulod Ravoji Vs Assistant Provident Fund Commissioner and Another
Andhra Pradesh High Court · (2006) 2 ALD 464 : (2006) 109 FLR 940
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 23