COURT ARCHIVE

Andhra Pradesh High Court judgments, 2005

1,099 judgments · page 11 of 55

High Courts28 Oct 2005

Illapu Apparao Vs Somireddy Chenchunaidu

Andhra Pradesh High Court · AIR 2006 AP 60 : (2006) 1 ALT 303 : (2006) 4 BC 582

Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 13, 3, 3(1), 30, 4Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, 11Constitution of India, 1950 — Article 46

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High Courts28 Oct 2005

Daggumati Malakonda Reddy and Another Vs Puligunta Malakonda Reddy and Others

Andhra Pradesh High Court · (2006) 2 ALD 784 : (2006) 3 ALT 206

Civil Procedure Code Amendment Act, 1999 — Section 16Civil Procedure Code Amendment Act, 2002 — Section 16(2), 7Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 17, Order 6 Rule 18, Order 6 Rule 5

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High Courts27 Oct 2005

Linga Pentamma and Others Vs T. Jagadishwar Rao and Others

Andhra Pradesh High Court · (2006) 1 ALT 111

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 16, 5

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High Courts27 Oct 2005Allowed

Sri Harsha Constructions Vs Union of India (UOI) and Others

Andhra Pradesh High Court · (2006) 1 ALD 649 : (2006) 1 ALT 13 : (2006) 2 ARBLR 244

Arbitration and Conciliation Act, 1996 — Section 11(6)Engineering Standing Order — Order 31

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High Courts27 Oct 2005Allowed

M. Chandrashekar Rao Vs V. Kutamba Rao and Another

Andhra Pradesh High Court · (2006) 1 ALT(Cri) 309 : (2006) 2 CivCC 773 : (2006) CriLJ 1399 : (2006) 2 RCR(Criminal) 439

Criminal Procedure Code, 1973 (CrPC) — Section 251, 255(1)Negotiable Instruments Act, 1881 (NI) — Section 133, 138, 139

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High Courts27 Oct 2005Dismissed

Paras Ram Vishindas Rupani Vs Bharat Sanchar Nigam Ltd. (BSNL)

Andhra Pradesh High Court · (2006) 3 ALD 250

Limitation Act, 1963 — Article 112

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High Courts27 Oct 2005Allowed

Smt. P. Himabindu Vs P. Jayasimharaja

Andhra Pradesh High Court · (2006) 1 ALD 44 : (2005) 6 ALT 336 : (2006) 1 CivCC 492 : (2006) 1 DMC 118 : (2005) 4 RCR(Civil) 740

Civil Procedure Code, 1908 (CPC) — Section 24

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High Courts27 Oct 2005

K. Srinivasu Vs A.P. Co-operative Bank Ltd.

Andhra Pradesh High Court · (2006) 1 ALD 382 : (2006) 3 BC 219

Succession Act, 1925 — Section 214, 370, 381

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High Courts27 Oct 2005Allowed

S. Singa Reddy (died) and Others Vs K. Ramachandra Reddy

Andhra Pradesh High Court · (2006) 1 ALD 760

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 9, 115

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High Courts26 Oct 2005Allowed

Golden Granites, Maddipadu Mandal Vs Collector and District Magistrate and Others

Andhra Pradesh High Court · (2006) 1 ALD 179

Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11, 12Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 12(5)Constitution of India, 1950 — Article 226

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High Courts26 Oct 2005

Ramasinghu Buchanna and Another Vs Joint Sub-Registrar and Another

Andhra Pradesh High Court · (2006) 1 ALT 97

Constitution of India, 1950 — Article 14Customs Act, 1962 — Section 129EStamp Act, 1899 — Section 47A, 47A(1), 47A(2)

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High Courts26 Oct 2005Dismissed

C. Pattabhirama Rao Vs New India Assurance Co. Ltd. and Another

Andhra Pradesh High Court · AIR 2006 AP 173 : (2006) 2 ALT 242

Contract Act, 1872 — Section 25, 54, 65Insurance Act, 1938 — Section 64UB, 64UC, 64UM, 64VB

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High Courts26 Oct 2005

Sreeram Rangaiah (died) per LRs. Vs Gajula Krisnaiah

Andhra Pradesh High Court · (2006) 1 ALD 757 : (2006) 1 ALT 186

Hindu Womens Right to Property Act, 1937 — Section 3(2)Succession Act, 1925 — Section 214(1)

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High Courts26 Oct 2005Allowed

Pudi Appala Naidu and Another Vs Praveen Prakash and Another

Andhra Pradesh High Court · (2006) 3 ALD 30 : (2006) 1 ALT 651 : (2006) 1 ALT 650 : (2006) CriLJ 885

Andhra Pradesh Assigned Lands (Prohibition of Transfer) Rules, 1977 — Rule 3

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High Courts25 Oct 2005

Boya Palappa Vs District Judge and Others

Andhra Pradesh High Court · (2006) 1 ALT 540

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10 , 16(2)Andhra Pradesh Civil Courts Act, 1972 — Section 32(5)Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts25 Oct 2005

Yellapu Veerraju (died) per L.Rs. Vs Beesetti Peda Appalaraju (died) per L.Rs.

Andhra Pradesh High Court · (2006) 2 ALD 24 : (2006) 1 ALT 402

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High Courts25 Oct 2005

Immadisetti Mallikarjuna Rao and Another Vs Gostu Pramelamma and Others

Andhra Pradesh High Court · (2006) 1 ALT 241

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 20(3)Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 41 Rule 27, 141

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High Courts25 Oct 2005Dismissed