Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 9Constitution of India, 1950 — Article 12, 226Criminal Procedure Code, 1973 (CrPC) — Section 251

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High Courts03 Nov 2005Dismissed

The Government of Andhra Pradesh and Others Vs Y. Radha Krishna Murthy and Another

Andhra Pradesh High Court · (2006) 1 ALT 189 : (2005) 3 APLJ 442 : (2006) 2 ARBLR 477

Arbitration Act, 1940 — Section 17, 30, 8Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts03 Nov 2005Dismissed

Rajasthani Sanskritic Mandal Vs Visakhapatnam Municipal Corporation

Andhra Pradesh High Court · (2007) 2 ALD 17 : (2006) 1 ALT 74

Hyderabad Municipal Corporation Act, 1955 — Section 199, 202, 202(1), 202(2)

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High Courts02 Nov 2005Allowed

S. Vipramamba and Another Vs Musuluzu Anasuya and Another

Andhra Pradesh High Court · (2006) 1 ALT 209 : (2006) 3 CivCC 32

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High Courts02 Nov 2005

Chukka Venkatadri and Another Vs Mallavarapu Mahalakshmamma and Others

Andhra Pradesh High Court · (2006) 3 ALD 87 : (2006) 3 ALT 353

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 41 Rule 23, Order 41 Rule 27

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High Courts02 Nov 2005Allowed

Boya Akkamma and Others Vs Special Deputy Collector Land Acquisition, H.L.C.

Andhra Pradesh High Court · (2006) 1 ALD 246 : (2006) 1 ALT 636

Land Acquisition Act, 1894 — Section 12(2), 18

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High Courts02 Nov 2005Dismissed

Kusa Lingaiah Vs Pandiri Laxmaiah

Andhra Pradesh High Court · AIR 2006 AP 121 : (2006) 2 ALD 98 : (2006) 2 ALT 228

Andhra Pradesh (Telangana Area) Money Lenders Act, 1349 — Section 9Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33, 34

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High Courts31 Oct 2005

Soma Ramamohan Reddy Vs Soma Saraswathi

Andhra Pradesh High Court · (2006) 1 ALT 484

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, 10, 151, 21, 24Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 21, 21A, 21B, 9

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High Courts31 Oct 2005Allowed

Concap Capacitors Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2006) 148 STC 398

Andhra Pradesh General Sales Tax Act, 1957 — Section 9(1)Central Sales Tax Act, 1956 — Section 8(5)Income Tax Act, 1961 — Section 54E, 54E(1)

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High Courts31 Oct 2005

Vuyyuru Venkat Reddy Vs Karumudi Mangamma (Died) Per LRs. and Another

Andhra Pradesh High Court · (2006) 5 ALD 178

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 20 Rule 4(2), Order 41 Rule 33Limitation Act, 1963 — Section 27Transfer of Property Act, 1882 — Section 35A, 54A

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High Courts28 Oct 2005

Bandi China Ramalinga Reddy @ China Ramalingaiah Vs Nalluri Srinivasulu and Another

Andhra Pradesh High Court · (2006) 2 ALD 734 : (2006) 3 ALT 205

Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)Payment of Gratuity Act, 1972 — Section 13, 2(f)

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High Courts28 Oct 2005

Shankaramma and Others Vs Mohammed Abdul Hameed and Another

Andhra Pradesh High Court · (2006) 1 ALT 103

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 2, 2(6), 9Law of Property Act, 1925 — Section 151(1)Transfer of Property Act, 1882 — Section 106, 109

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High Courts28 Oct 2005Allowed

Y. Venkateswar Rao and Others Vs Prohibition and Excise Superintendent and Another

Andhra Pradesh High Court · (2006) 1 ALD 445 : (2006) 1 ALT 443

Andhra Pradesh Municipalities Act, 1965 — Section 263, 263(1)Hyderabad Municipal Corporation Act, 1955 — Section 516, 521, 521(1), 528, 539

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