COURT ARCHIVE

Andhra Pradesh High Court judgments, 2004

1,268 judgments · page 2 of 64

High Courts28 Dec 2004Dismissed

Challapalli Ravi and Others Vs Sri B. Krupanandam, I.A.S., Secretary, Industries and Commerce (Sugar) Dept. and Others

Andhra Pradesh High Court · (2005) 1 ALT 249 : (2005) 1 APLJ 85

Constitution of India, 1950 — Article 14Contempt of Courts Act, 1971 — Section 10, 12, 2Societies Registration Act, 1860 — Section 12A(3), 12A(4), 12A(5), 12A(6), 12A(7)

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High Courts28 Dec 2004Dismissed

Challappli Ravi and Others Vs B. Krupanandam, IAS, Industries and Commerce (Sugar) Department, Govt. of A.P. and Others

Andhra Pradesh High Court · (2005) 1 ALD 356

Contempt of Courts Act, 1971 — Section 10, 11, 12, 2

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High Courts28 Dec 2004

V. Narayana Swamy Reddy, A. Ramachandra, D. Ramanjaneyulu and B. Narasappa Vs J. Srinivas and Others

Andhra Pradesh High Court · (2005) 3 ALD 416 : (2005) 2 ALT 52

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High Courts27 Dec 2004Allowed

Union of India (UOI) Vs Steel Authority of India

Andhra Pradesh High Court · (2005) 3 ACC 472 : (2005) 2 ALD 59

Railways Act, 1890 — Section 76(C), 94

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High Courts27 Dec 2004

Singareni Collieries Co. Ltd. Vs Kandula Ramaiah and Others

Andhra Pradesh High Court · (2005) 2 ALD 844

Land Acquisition Act, 1894 — Section 12, 18, 4, 4(1), 5

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High Courts27 Dec 2004

K. Ramachandra Rao and Others Vs State of A.P. and Another

Andhra Pradesh High Court · (2005) 2 ALT 607 : (2005) 3 BC 111 : (2005) 2 CTC 417 : (2005) 3 JCR 390

Contract Act, 1872 — Section 183Criminal Procedure Code, 1973 (CrPC) — Section 142, 190, 190(1), 190(2), 192Evidence Act, 1872 — Section 60

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High Courts27 Dec 2004Dismissed

Sameera Ismail Vs Secretary for Education, Government of A.P. and Others

Andhra Pradesh High Court · (2005) 2 ALD 82 : (2005) 2 ALT 89

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High Courts27 Dec 2004Dismissed

Pola Vishwanadham and Others Vs Kalyani Agencies

Andhra Pradesh High Court · (2005) 2 ALD 64

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17, Order 6 Rule 17, 151, 153

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High Courts27 Dec 2004

Moparthi Koteswara Rao and Others Vs District Collector-Guntur and Another

Andhra Pradesh High Court · (2005) 1 ALD 351

Endowments Act — Section 82Land Acquisition Act, 1894 — Section 4(1)

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High Courts27 Dec 2004Dismissed

P. Muralidhar and Others Vs Andhra Pradesh Public Service Commission and Others

Andhra Pradesh High Court · (2005) 2 ALT 9

Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 22Constitution of India, 1950 — Article 16

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High Courts27 Dec 2004

N. Kavitha Vs N. Veeraiah

Andhra Pradesh High Court · (2005) 2 ALD 383 : (2005) 1 ALT 664 : (2005) 2 RCR(Civil) 434

Civil Procedure Code, 1908 (CPC) — Section 24

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High Courts27 Dec 2004

B. Krishna Murthi, J. Krishna Murti, A. Venku Reddy and M. Narasimhulu Naidu Vs State of Andhra Pradesh and The Registrar, Special Court under A.P. Land Grabbing (Prohibition) Act

Andhra Pradesh High Court · (2005) 2 ALT 342

Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 16, 7Constitution of India, 1950 — Article 14, 16, 39

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High Courts27 Dec 2004Dismissed

Union of India (UOI) Vs Aruna Machine Tools Super B-III

Andhra Pradesh High Court · (2005) 2 ALD 356 : (2005) 2 ALT 391

Civil Procedure Code, 1908 (CPC) — Section 19, 20Railway Claims Tribunal Act, 1987 — Section 13(1), 3Railways Act, 1989 — Section 106, 106(1), 107, 2(33), 65

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High Courts27 Dec 2004